Recent Judgments

Latest ITAT tax tribunal orders across all benches.(382,289 total)

THE PR. COMMISSIONER OF INCOME TAX -1 vs MR. P. PALANISAMY

ITA/116/2026ITAT Karnataka

S.G.PANDIT,K.MANMADHA RAO

23/7/2026

THE PR. COMMISSIONER OF INCOME TAX -1 vs MR. P PALANISAMY

ITA/115/2026ITAT Karnataka

S.G.PANDIT,K.MANMADHA RAO

23/7/2026

THE PR. COMMISSIONER OF INCOME TAX -1 vs MR. PALANISAMY RAGHUPATHY

ITA/114/2026ITAT Karnataka

S.G.PANDIT,K.MANMADHA RAO

23/7/2026

THE PR. COMMISSIONER OF INCOME TAX -1 vs MR. P. PALANISAMY

ITA/113/2026ITAT Karnataka

S.G.PANDIT,K.MANMADHA RAO

23/7/2026

THE PR. COMMISSIONER OF INCOME TAX -1 vs MR. P PALANISAMY

ITA/112/2026ITAT Karnataka

S.G.PANDIT,K.MANMADHA RAO

23/7/2026

MIXPANEL, INC vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE INTERNATIONAL TAX 2 2 1 NEW DELHI & ANR.

W.P.(C)/7170/2026ITAT Delhi

HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA,HON'BLE MR. JUSTICE DINESH MEHTA

23/7/2026

THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 vs SPICEJET LIMITED

ITA/540/2026ITAT Delhi

HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA,HON'BLE MR. JUSTICE DINESH MEHTA

23/7/2026

SAHARA INDIA COMMERCIAL CORPORATION LTD vs ASSISTANT COMMISSIONER OF INCOME TAX

ITA/551/2026ITAT Delhi
23/7/2026

PR. COMMISSIONER OF INCOME TAX vs MATHARA DAS SONI

ITA/39/2024ITAT Rajasthan
23/7/2026

PRINCIPAL COMMISSIONER OF INCOME TAX-4 DELHI vs KRBL FOODS LTD

ITA/496/2024ITAT Delhi
23/7/2026

MADHVI GUPTA vs INCOME TAX OFFICER & ORS.

W.P.(C)/4305/2023ITAT Delhi
23/7/2026

ARUN GUPTA vs INCOME TAX OFFICER WARD 29 (1), DELHI AND ORS.

W.P.(C)/2660/2023ITAT Delhi
23/7/2026

MIXPANEL, INC. vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2-2-1, INTERNATIONAL TAX, NEW DELHI & ANR.

W.P.(C)/7171/2026ITAT Delhi
23/7/2026

THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 vs SPICEJET LIMITED

ITA/539/2026ITAT Delhi
23/7/2026

DEEPAK GUPTA vs INCOME TAX OFFICER WARD 29(1), DELHI ANR ORS.

W.P.(C)/2720/2023ITAT Delhi
23/7/2026

MADHYA PRADESH JESUITS vs STATE OF CHHATTISGARH

WPT/12/2022ITAT Chhattisgarh

HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

23/7/2026

MR. BALRAM SINGH JADAUN vs INCOME TAX OFFICER

WPT/115/2024ITAT Chhattisgarh
23/7/2026

SARABJIT SINGH vs PRINCIPAL COMMISSIONER OF INCOME TAX 1 AND OTHERS

CWP/3057/2023ITAT Punjab & Haryana
23/7/2026

M/S.BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX

ITA/105/2025ITAT Karnataka
23/7/2026

KENNAMETAL INDIA LIMITED ,BANGALORE vs DCIT,CIRCLE-4(3)(1), BANGALORE

ITTPA 2564/BANG/2024[2021-22]Status: DisposedITAT BangaloreAY 2021-22
23/7/2026

BOSTIK INDIA PRIVATE LIMITED,BANGALORE vs DC ACIT CIRCLE 2(1)(1), BANGALORE, DC ACIT CIRCLE

ITTPA 1765/BANG/2024[2020-2021]Status: DisposedITAT BangaloreAY 2020-2021
23/7/2026

BALUSU ATCHYUTA DAMODARARAO,PULLALLAPADU VILLAGE vs INCOME TAX OFFICER, WARD-1, TADEPALLIGUDEM

ITA 146/VIZ/2026[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
23/7/2026

ABHISHEK AGRAWAL,GIRIDIH vs DY. C. I. T., CENTRAL CIRCLE, VARANASI

ITA 60/VNS/2026[2022-23]Status: DisposedITAT VaranasiAY 2022-23
23/7/2026

ABHISHEK AGRAL,GIRIDIH vs DY. C. I. T, CENTRAL CIRCLE, VARANASI

ITA 59/VNS/2026[2021-2022]Status: DisposedITAT VaranasiAY 2021-2022
23/7/2026

ABHISHEK AGRAWAL,GIRIDIH vs DY. C. I. T., CENTRAL CIRCLE, VARANASI

ITA 58/VNS/2026[2020-2021]Status: DisposedITAT VaranasiAY 2020-2021
23/7/2026

ABHISHEK AGRAWAL,GIRIDIH vs DY. C. I. T., CENTRAL CIRCLE, VARANASI

ITA 45/VNS/2026[2023-2024]Status: DisposedITAT VaranasiAY 2023-2024
23/7/2026

SHUBHASH CHANDRA ,JAUNPUR vs ADDL./JT./DY./A.C.I.T., ITO, NFAC, DELHI

ITA 44/VNS/2025[2016-2017]Status: DisposedITAT VaranasiAY 2016-2017
23/7/2026

SMT. REETA DUBEY,JAUNPUR vs INCOME TAX OFFICER - II, JAUNPUR

ITA 128/VNS/2025[2012-2013]Status: DisposedITAT VaranasiAY 2012-2013
23/7/2026

SHWETA HARISHNKAR PRASAD KANAUJIYA,BALLIA vs INCOME TAX OFFICER - 2(5), BALLIA

ITA 46/VNS/2024[2017-2018]Status: HeardITAT VaranasiAY 2017-2018
23/7/2026

SUBAS CHANDRA,KAITHI ROBERTSGANJ vs CIT (A) ALLAHABAD, ALLAHABAD

ITA 201/VNS/2024[2011-12]Status: DisposedITAT VaranasiAY 2011-12
23/7/2026