Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,152 total)
AGRAWAL SAMAJ KARNATAKA REGD,BANGALORE vs THE COMMISSIONER OF INCOME TAX ,(EXEMPTIONS), BANGALORE., BANGALORE
ITA 1038/BANG/2026[2025-26]Status: DisposedITAT BangaloreAY 2025-26
CRP RISK MANAGEMENT LIMITED ,MUMBAI vs ITO WARD CENTRAL CIRCLE 7(2), MUMBAI
ITA 909/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
LUCKY JEWELLERY ,MUMBAI vs DCIT,19(1), MUMBAI
ITA 906/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
KDM IMPEX,OPERA HOUSE vs DCIT, PIRAMAL CHAMBERS
ITA 7948/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
SHAKUNTALA SINGH SENGAR,MUMBAI vs ITO WARD 33(1)(1), MUMBAI, KAUTILYA BHAVAN
ITA 5393/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
KAUSHIK JAMNADAS SHAH,MUMBAI vs INCOME TAX OFFICER WARD 18(2)(1), MUMBAI, MUMBAI
ITA 5342/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
MANOJ KUMAR VERMA,RAIPUR vs INCOME TAX OFFICER, MUMBAI
ITA 5154/MUM/2026[2024-25]Status: DisposedITAT MumbaiAY 2024-25
BHAKTI ENTERPRISES,MUMBAI vs ITO, WARD 41(1)(1), MUMBAI
ITA 5056/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
KARMIK RAVI VARMA,MUMBAI vs INCOME TAX OFFICER - WARD 16(1)(1), MUMBAI
ITA 4982/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
INDU SANJEEV KHOSLA,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 4804/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
SHREE SAURASHTRA PATEL BHUVAN,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 4777/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
URBAN CENTRE TRUST,MUMBAI vs CIT(EXEMPTIONS), MUMBAI
ITA 4069/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
URBAN CENTER TRUST,MUMBAI vs CIT(EXEMPTION) MUMBAI, MUMBAI
ITA 4068/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
UNITY SMC JV,MUMBAI vs WARD 22(3)(6), MUMBAI, MUMBAI
ITA 4048/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
VILAS HARISHCHANDRA PAWAR,KALYAN vs INCOME TAX OFFICER WARD 2(2) KALYAN, KALYAN
ITA 3902/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
INDUMATI MADHUKANT PATEL,MUMBAI vs ITO 20(1)(1), MUMBAI
ITA 3836/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
SHRADDHA GLOBE LLP,MUMBAI vs INCOME TAX OFFICER, VASHI
ITA 3762/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
KETAN KALYANJI DEDHIYA,MUMBAI vs INCOME TAX OFFICER, WARD-42(1)(3), MUMBAI
ITA 3761/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
THIRUMUTTHATH GOPALAN SHAJI KUMAR,BELLARY vs DEPUTY COMMISSIONER OF INCOME TAX, KALYAN
ITA 3749/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
DCIT-221, MUMBAI vs STATE BANK OF INDIA, MUMBAI
ITA 3719/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
DCIT-221, MUMBAI vs STATE BANK OF INDIA, MUMBAI
ITA 3718/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
PALLAVI VIKRAM CHOKSI,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 3694/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
ICICI SECURITIES LIMITED,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX - 4(1)(1), MUMBAI
ITA 3528/MUM/2026[2023-2024]Status: DisposedITAT MumbaiAY 2023-2024
PRAFULLA ANANT KUKDE,MUMBAI vs DCIT 42(3)(1), KAUTILYA BHAVAN
ITA 3522/MUM/2026[2016-2017]Status: DisposedITAT MumbaiAY 2016-2017
PRAFULLA ANANT KUKDE,MUMBAI vs DCIT 42(3)(1), KAUTILYA BHAVAN
ITA 3521/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
SHRI MEGHJI RAVJI & HANSBAI MEGHJI RAMBHIYA PUBLIC CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI
ITA 3348/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
SITARAM SOMA DHANU,MUMBAI vs ITO, WARD-23(3)(3), MUMBAI
ITA 3139/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
DCIT-42(3)(1),MUMBAI, MUMBAI vs SEEMA SATYADEO MALIK, MUMBAI
ITA 3066/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
ARJUN VIJAYNARYAN UPADHYAY ,MUMBAI vs DCIT, CIRCLE 41(1)(1), MUMBAI
ITA 255/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
OUR LADY OF REMEDY CHURCH ,MUMBAI vs ITO EXE WARD 2(2), MUMBAI
ITA 2325/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
