Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,152 total)
RAHUL ANIL KOTKAR,PUNE, MAHARASHTRA, INDIA vs ITO CENTRAL CIRCLE 2(4), PUNE, DGIT (INVESTIGATION)
ITSSA 31/PUN/2026[2021-22]Status: DisposedITAT PuneAY 2021-22
RAHUL ANIL KOTKAR,PUNE, MAHARASHTRA, INDIA vs ITO CENTRAL CIRCLE 2(4), PUNE, DGIT (INVESTIGATION)
ITSSA 30/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
SHAMKANT KESHAV KOTKAR,PUNE vs ITO CENTRAL CIRCLE 2(4), PUNE, DGLT(LNVESTIGATION)
ITSSA 29/PUN/2026[2021-22]Status: DisposedITAT PuneAY 2021-22
SHAMKANT KESHAV KOTKAR,PUNE vs ITO CENTRAL CIRCLE 2(4), PUNE, DGLT(LNVESTIGATION)
ITSSA 28/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
SHAMKANT KESHAV KOTKAR,PUNE vs ITO CENTRAL CIRCLE 2(4), PUNE, DGLT(LNVESTIGATION)
ITSSA 27/PUN/2026[2019-20]Status: DisposedITAT PuneAY 2019-20
M/S. INFORMATICA LLC,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), CIRCLE- 1(2), BANGALORE
ITITA 220/BANG/2023[2019-20]Status: DisposedITAT BangaloreAY 2019-20
ICL MANAGEMENT & TRADING INDIA PRIVATE LIMITED,DELHI vs DCIT, CIRCLE -10(1), DELHI
ITTPA 22/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(2)(1), CIT(IT)-1, NEW DELHI, NEW DELHI vs CARGILL INCORPORATED, USA
ITITA 65/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(2)(1), CIT(IT)-1, NEW DELHI, NEW DELHI vs CARGILL INCORPORATED, USA
ITITA 64/DEL/2025[2021-22]Status: DisposedITAT DelhiAY 2021-22
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(2)(1), CIT(IT)-1, NEW DELHI, NEW DELHI vs CARGILL INCORPORATED, USA
ITITA 63/DEL/2025[2020-21]Status: DisposedITAT DelhiAY 2020-21
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(2)(1), CIT(IT)-1, NEW DELHI, NEW DELHI vs CARGILL INCORPORATED, USA
ITITA 62/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
CHANDRA MOHAN,RAMNAGAR vs DC/ACIT CENT HALDWANI AT MRT, HALDWANI
ITA 9/DDN/2026[2020-21]Status: DisposedITAT DehradunAY 2020-21
CHANDRA MOHAN,RAMNAGAR vs DC/ACIT CENT HALDWANI AT MRT, HALDWANI
ITA 8/DDN/2026[2017-18]Status: DisposedITAT DehradunAY 2017-18
CHANDRA MOHAN,RAMNAGAR vs DC/ACIT CENT HALDWANI AT MRT, HALDWANI
ITA 7/DDN/2026[2015-16]Status: DisposedITAT DehradunAY 2015-16
VIKASHNAGAR KISAN SEWA SAHKARI SAMITI LIMITED,VIKASH NAGAR vs INCOME TAX OFFICER WARD1(1)(2), DEHRADUN
ITA 340/DDN/2026[2019-20]Status: DisposedITAT DehradunAY 2019-20
SUMIT BARUA,DEHRADUN vs COMMISSIONER OF INCOME TAX, ASSESSMENT UNIT
ITA 339/DDN/2026[2024-25]Status: DisposedITAT DehradunAY 2024-25
NUPUR SHARMA,LUCKNOW vs DCIT/ACIT CEN CIR, DDN , DEHRADUN, DEHRADUN
ITA 338/DDN/2026[2020-21]Status: DisposedITAT DehradunAY 2020-21
MUKESH SHARMA,LUCKNOW vs DCIT/ACIT CEN CIR, DDN , DEHRADUN , DEHRADUN
ITA 337/DDN/2026[2020-21]Status: DisposedITAT DehradunAY 2020-21
JASMINE LAMBA,DEHRADUN vs ACIT,CENTRALCIRCLE, DEHTADUN, DEHRADUN
ITA 326/DDN/2026[2023-24]Status: DisposedITAT DehradunAY 2023-24
BAHUDDESHIY KISHAN SEWA SAHKARI SAMITI LTD., DEHRADUN,DEHRADUN vs INCOME TAX OFFICER, WARD 1(1)(1) DEHRADUN, DEHRADUN
ITA 209/DDN/2026[2020-21]Status: DisposedITAT DehradunAY 2020-21
BAHUDDESHIY KISHAN SEWA SAHKARI SAMITI LTD.,DEHRADUN vs ITO WARD1(1)(1) DEHRADUN, DEHRADUN
ITA 208/DDN/2026[2017-18]Status: DisposedITAT DehradunAY 2017-18
CHANDRA MOHAN,RAMNAGAR vs DC/ACIT CENT HALDWANI AT MRT, HALDWANI
ITA 14/DDN/2026[2019-20]Status: DisposedITAT DehradunAY 2019-20
CHANDRA MOHAN,RAMNAGAR vs DC/ACIT CENT HALDWANI AT MRT, HALDWANI
ITA 13/DDN/2026[2016-17]Status: DisposedITAT DehradunAY 2016-17
CHANDRA MOHAN,RAMNAGAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, HALDWANI, HALDWANI
ITA 12/DDN/2026[2021-22]Status: DisposedITAT DehradunAY 2021-22
CHANDRA MOHAN,RAMNAGAR vs DC/ACIT CENT HALDWANI AT MRT, HALDWANI AT MRT
ITA 11/DDN/2026[2014-15]Status: DisposedITAT DehradunAY 2014-15
CHANDRA MOHAN,RAMNAGAR vs DC/ACIT CENT CIRCLE HALDWANI, HALDWANI
ITA 10/DDN/2026[2018-19]Status: DisposedITAT DehradunAY 2018-19
AL MASOOMEEN YATEEM TRUST,SRINAGAR vs COMMSSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 52/ASR/2026[20256-26]Status: DisposedITAT Amritsar
AL MASOOMEEN YATEEM TRUST,SRINGAR vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 51/ASR/2026[2025-26]Status: DisposedITAT AmritsarAY 2025-26
RASHAD AHMAD WANI,SRINAGAR vs INCOME TAX OFFICER WARD-2 SRINAGAR, SRINAGAR
ITA 582/ASR/2025[2017-18]Status: DisposedITAT AmritsarAY 2017-18
SHRI AMIN SHARIF RATHER ,SRINAGAR vs INCOME TAX OFFICER WARD -1, SRINAGAR
ITA 577/ASR/2025[2018-19]Status: DisposedITAT AmritsarAY 2018-19
