Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,152 total)
LAKSHMI KAMEPALLI,NEW DELHI vs ITO WARD 29(1), DELHI
ITA 1221/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
LSV MICRO DEVICE PVT LTD,DELHI vs ACIT/DCIT, CENTRAL CIRCLE 18, JHANDEWALAN
ITA 1161/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
DCIT, ARA CENTRE JHANDEWALAN vs GPA CAPITAL FOODS PRIVATE LIMITED, NEW DELHI
ITA 1146/DEL/2026[2018-2019]Status: DisposedITAT DelhiAY 2018-2019
DCIT, DELHI JHANDEWALAN vs GPA CAPITAL FOODS PRIVATE LIMITED, DELHI
ITA 1145/DEL/2026[2017-2018]Status: DisposedITAT DelhiAY 2017-2018
GPA CAPITAL FOODS PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -26, DELHI, DELHI
ITA 9159/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
ANKIT SHARMA,FARIDABAD vs ITO WARD 1(1), FARIDABAD
ITA 8703/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs UNITED HOTELS LIMITED, DELHI
ITA 8679/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
PRET STUDY BY JANAK FASHIONS PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 20(1), DELHI, NEW DELHI
ITA 8677/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-I, NOIDA, NOIDA vs GARDENIA SHELTERS PRIVATE LIMITED, DELHI
ITA 8525/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
HARISH BANSAL,DELHI vs DCIT, CIRCLE 25(1), DELHI, DELHI
ITA 8302/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
SUDHA KAPOOR,DELHI vs INCOME TAX OFFICER, DELHI
ITA 8269/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
NARESH KUMAR GARG,DELHI vs DCIT CIRCLE 28(1), DELHI
ITA 8000/DEL/2025[2023-24]Status: DisposedITAT DelhiAY 2023-24
SONA BLW PRECISION FORGINGS LIMITED,GURGAON vs COMMISSIONER OF INCOME-TAX (APPEALS), NFAC
ITA 5350/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
SONA BLW PRECISION FORGINGS LIMITED,GURGAON vs COMMISSIONER OF INCOME-TAX (APPEALS), NFAC
ITA 5349/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
CHANEL (INDIA) PRIVATE LIMITED,DELHI vs DCIT, CIRCLE-4(2), NEW DELHI
ITA 2341/DEL/2022[2012-13]Status: DisposedITAT DelhiAY 2012-13
ACIT, CENTRAL CIRCLE-6, NEW DELHI vs KAD HOUSING PVT. LTD., DELHI
ITA 3717/DEL/2019[2012-13]Status: DisposedITAT DelhiAY 2012-13
ACIT, CENTRAL CIRCLE-6, NEW DELHI vs KAD HOUSING PVT. LTD., DELHI
ITA 3716/DEL/2019[2011-12]Status: DisposedITAT DelhiAY 2011-12
KAD HOUSING PVT. LTD.,DELHI vs ACIT, CENTRAL CIRCLE-6, NEW DELHI
ITA 3321/DEL/2019[2014-15]Status: DisposedITAT DelhiAY 2014-15
KAD HOUSING PVT. LTD.,DELHI vs ACIT, CENTRAL CIRCLE-6, NEW DELHI
ITA 3320/DEL/2019[2013-14]Status: DisposedITAT DelhiAY 2013-14
KAD HOUSING PVT. LTD.,DELHI vs ACIT, CENTRAL CIRCLE-6, NEW DELHI
ITA 3319/DEL/2019[2012-13]Status: DisposedITAT DelhiAY 2012-13
KAD HOUSING PVT. LTD.,DELHI vs ACIT, CENTRAL CIRCLE-6, NEW DELHI
ITA 3318/DEL/2019[2011-12]Status: DisposedITAT DelhiAY 2011-12
CONTINENTAL FOUNDATION JOINT VENTURE,NEW DELHI vs JCIT, NEW DELHI
ITA 2226/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
ESCORTS LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 792/DEL/2010[2006-07]Status: DisposedITAT DelhiAY 2006-07
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-II, NOIDA, NOIDA vs PACIFIC MINING PRODUCTS PVT. LTD., DELHI
ITA 1984/DEL/2024[2013-14]Status: DisposedITAT DelhiAY 2013-14
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
PAWAN KUMAR ,KARNAL HARYANA vs INCOME TAX OFFICER, KARNAL HARYANA
ITA 3891/DEL/2023[2018-19]Status: DisposedITAT DelhiAY 2018-19
SHRI S.RIFAUR RAHMAN (Accountant Member), MS. MADHUMITA ROY (Judicial Member)
SATYANARAYAN NATHULAL vs UNION OF INDIA
WPT/156/2023ITAT Chhattisgarh
HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY
PR. COMMISSIONER OF INCOME TAX, CENTRAL II vs M/S SOMANI WORSTED LIMITED
ITA/578/2026ITAT Delhi
PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs RAVI BHARADWAJ
ITA/576/2026ITAT Delhi
VANDANA SHARMA vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-20 & ANR.
ITA/579/2026ITAT Delhi
VIKAS SINGHAL vs INCOME TAX OFFICER WARD 52 (1) DELHI AND ORS..
W.P.(C)/3716/2022ITAT Delhi
