Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,152 total)
SUDHIR AGRAWAL,MODEL TOWN vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,
ITA 3823/DEL/2026[2013-2014]Status: DisposedITAT DelhiAY 2013-2014
FUJIYA RESTAURANT,DELHI vs DCIT CIRCLE 52(1), DELHI
ITA 3820/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
JASMEET KAUR ANAND,NEW DELHI vs INCOME TAX OFFICER, ITO WARD DELHI
ITA 3817/DEL/2026[2014-2015]Status: DisposedITAT DelhiAY 2014-2015
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs VDH CHEM TECH PRIVATE LIMITED, DELHI
ITA 3814/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
HARISH CHANDAR,KARNAL vs INCOME TAX OFFICER, WARD- 1, KARNAL, KARNAL
ITA 3413/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
ACIT, DELHI vs J.S.P. CONSTRUCTIONS, NEW DELHI
ITA 3368/DEL/2026[2013]Status: DisposedITAT Delhi
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs SALONI PUNIHANI, DELHI
ITA 3366/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
INCOME TAX OFFICER, WARD 14(1), DELHI, DELHI vs K B ONE INFRADEVELOPERS PRIVATE LIMITED, DELHI
ITA 3365/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
MAKEMYTRIP (INDIA) PRIVATE LIMITED ,DELHI vs JOINT COMMISSIONER OF INCOME-TAX (OSD), DELHI
ITA 3359/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
M/S GROVER LIGHT SOURCE PVT. LTD,MEERUT vs ITO, WARD 1(1)(3), MEERUT
ITA 3343/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
ST. FRANCIS EDUCATION SOCIETY BHIWANI,BHIWANI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 3323/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
M/S H.P AND SONS ,DELHI vs ITO WARD 47 (1) , DELHI
ITA 3306/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
MAYANK AGGRAWAL,DELHI vs ITO WARD 63 1 , DELHI
ITA 3239/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
ASHA MAKKAR,PANIPAT vs ITO WARD 1, PANIPAT
ITA 3189/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs MUKUL AGENCIES PRIVATE LIMITED, DELHI
ITA 2420/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs MUKUL AGENCIES PRIVATE LIMITED, DELHI
ITA 2419/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
HARVATI,HARYANA vs ITO WARD 1(4), GURGOAN
ITA 2418/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
AKHILESH BANSAL,GURGAON vs ITO, GURGAON
ITA 2394/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
YUMNA ASMAT,UTTAR PRADESH vs WARD 2(3)(2) BULANDSHAHAR, BULANDSHAHAR, UP
ITA 2270/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
YUMNA ASMAT,UTTAR PRADESH vs WARD 2(3)(2) BULANDSHAHAR, BULANDSHAHAR, UP
ITA 2269/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
MOMEE BRAHMA,NEW DELHI vs INCOME TAX OFFICER, WARD 5(1)(5), NOIDA
ITA 2221/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
HAR PRASAD GOYAL,DELHI vs ITO WARD 44(1), DELHI
ITA 2193/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
HAR PARSAD GOYAL,DELHI vs ITO WARD 44(1), DELHI
ITA 2192/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
RAM JAGAR,DELHI vs ITO WARD 45(1), DELHI
ITA 2180/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
JITENDRA KUMAR MAURYA,NEW DELHI vs DEL-W-(52)(5), ASSESSING OFFICER, NEW DELHI
ITA 2176/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
ASHWANI DHAWAN,GURGAON vs ITO WARD 1(1), DELHI
ITA 2071/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
MADAAN ASSOCIATES,DELHI vs INCOME TAX OFFICER, DELHI
ITA 2066/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
JAY SHANKER PRASAD,GODDA vs ITO WARD 5(1)(3), NOIDA, NOIDA, UTTAR PRADESH
ITA 1894/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
GPA CAPITAL FOODS PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-26, DELHI, DELHI
ITA 16/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
HARISH BANSAL,NEW DELHI vs DCIT, CIRCLE 25(1), DELHI, C. R. BUILDING,DELHI
ITA 1386/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15