Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,152 total)
YOGITA SANJAY JAGUSTE,MUMBAI vs WARD 41(2)(4), MUMBAI, MUMBAI
ITA 5884/MUM/2025[2020-21]Status: DisposedITAT MumbaiAY 2020-21
SHYAM ALCOHOL AND CHEMICALS LIMITED,MUMBAI vs DCIT-CENT-CIR 8(3), MUMBAI
ITA 1647/MUM/2025[2016-17]Status: DisposedITAT MumbaiAY 2016-17
SHYAM ALCOHOL AND CHEMICALS LIMITED,MUMBAI vs DCIT-CENT-CIR 8(3), MUMBAI
ITA 1646/MUM/2025[2015-16]Status: DisposedITAT MumbaiAY 2015-16
SHYAM ALCOHOL AND CHEMICALS LIMITED,MUMBAI vs DCIT-CENT-CIR 8(3), MUMBAI
ITA 1645/MUM/2025[2014-15]Status: DisposedITAT MumbaiAY 2014-15
SHYAM ALCOHOL AND CHEMICALS LIMITED,MUMBAI vs DCIT-CENT-CIR 8(3), MUMBAI
ITA 1644/MUM/2025[2013-14]Status: DisposedITAT MumbaiAY 2013-14
SHYAM ALCOHOL AND CHEMICALS LIMITED,MUMBAI vs DCIT-CENT-CIR 8(3), MUMBAI
ITA 1643/MUM/2025[2012-13]Status: DisposedITAT MumbaiAY 2012-13
SHYAM ALCOHOL AND CHEMICALS LIMITED,MUMBAI vs DCIT-CENT-CIR 8(3), MUMBAI
ITA 1642/MUM/2025[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SHYAM ALCOHOL AND CHEMICALS LIMITED,MUMBAI vs DCIT-CENT-CIR 8(3), MUMBAI
ITA 1641/MUM/2025[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASHIM TALWAR,DELHI vs ADDL. COMMISSIONER OF INCOME, DELHI
ITA 973/DEL/2026[2020-2021]Status: DisposedITAT DelhiAY 2020-2021
ASHIM TALWAR,DELHI vs ADDL. COMMISSIONER OF INCOME, DELGI
ITA 972/DEL/2026[2019-2020]Status: DisposedITAT DelhiAY 2019-2020
ABIR HYDRO POWER PRIVATE LIMITED,NEW DELHI vs INCOME TAX OFFICER, WARD 1(2), NEW DELHI, NEW DELHI
ITA 911/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
SACHIN ARORA,DELHI vs INCOME TAX OFFICER, DELHI
ITA 5504/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
LAXMI JOSHI,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI
ITA 5491/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
SACHIN ARORA,DELHI vs INCOME TAX OFFICER, DELHI
ITA 5448/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
PARVEEN KUMAR,PANIPAT vs ITO WARD 1, PANIPAT
ITA 5421/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
HUMAN WELFARE TRUST,OKHLA vs COMMISSIONER OF INCOME TAX, (EXEMPTION), NEW DELHI, NEW DELHI
ITA 5336/DEL/2026[2022-23 to 2026-27]Status: DisposedITAT Delhi
HUMAN WELFARE TRUST,OKHLA vs COMMISSIONER OF INCOME TAX, (EXEMPTION), NEW DELHI, NEW DELHI
ITA 5335/DEL/2026[2022-23 to 2026-27]Status: DisposedITAT Delhi
SANDEEP SINGH,BHIWANI vs ITO WARD -1, BHIWANI
ITA 5028/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
VISHNU SINGH,DELHI vs ITO WARD 36(6) DELHI, NEW DELHI
ITA 4793/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
ORAVEL STAYS LIMITED,4TH FLOOR SPAZE PALAZO, SECTOR-69, GURGAON H.O GUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-6, NEW DELHI, ITO CIVIC CENTRE MINTO ROAD, AJMERI GATE
ITA 4789/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
SANGEETA GUPTA,DELHI vs ITO WARD 58(7), DELHI
ITA 469/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
RAEKS ESTATES DEVELOPERS PRIVATE LIMITED,GURUGRAM vs COMMISSIONER OF INCOME TAX(APPEAL), DELHI
ITA 393/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
BIMLESH GOYAL,DELHI vs ACIT, CENTRAL CIRCLE-14, DELHI
ITA 3837/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
SUDHIR AGRAWAL,MODEL TOWN vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,
ITA 3830/DEL/2026[2020-2021]Status: DisposedITAT DelhiAY 2020-2021
SUDHIR AGRAWAL,MODEL TOWN vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,
ITA 3829/DEL/2026[2019-2020]Status: DisposedITAT DelhiAY 2019-2020
SUDHIR AGRAWAL,MODEL TOWN vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,
ITA 3828/DEL/2026[2018-2019]Status: DisposedITAT DelhiAY 2018-2019
SUDHIR AGRAWAL,MODEL TOWN vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,
ITA 3827/DEL/2026[2017-2018]Status: DisposedITAT DelhiAY 2017-2018
SUDHIR AGRAWAL,MODEL TOWN vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,
ITA 3826/DEL/2026[2016-2017]Status: DisposedITAT DelhiAY 2016-2017
SUDHIR AGRAWAL,MODEL TOWN vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,
ITA 3825/DEL/2026[2015-2016]Status: DisposedITAT DelhiAY 2015-2016
SUDHIR AGRAWAL,MODEL TOWN vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,
ITA 3824/DEL/2026[2014-2015]Status: DisposedITAT DelhiAY 2014-2015