Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,152 total)
MR. OMPRAKASH BHADADA ,MUMBAI vs PR. CIT 27 , MUMBAI
ITA 8829/MUM/2025[2014-15]Status: DisposedITAT MumbaiAY 2014-15
DCIT-CC-8(4), MUMBAI, MUMBAI vs AMIT BURAKIA, MUMBAI
ITA 8726/MUM/2025[2015-16]Status: DisposedITAT MumbaiAY 2015-16
P H FINSERV PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL) - 1(4), MUMBAI
ITA 8207/MUM/2025[2023-24]Status: DisposedITAT MumbaiAY 2023-24
P H FINSERV PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL) - 1(4), MUMBAI
ITA 8206/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
P H FINSERV PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL) - 1(4), MUMBAI
ITA 8205/MUM/2025[2021-22]Status: DisposedITAT MumbaiAY 2021-22
P H FINSERV PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL) - 1(4), MUMBAI
ITA 8204/MUM/2025[2020-21]Status: DisposedITAT MumbaiAY 2020-21
DIHER DIWIJ MERCANTILE AND CONSULTANCY PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL) - 1(4), MUMBAI
ITA 8201/MUM/2025[2023-24]Status: DisposedITAT MumbaiAY 2023-24
DIHER DIWIJ MERCANTILE AND CONSULTANCY PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL) - 1(4), MUMBAI
ITA 8200/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
DIHER DIWIJ MERCANTILE AND CONSULTANCY PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL) - 1(4), MUMBAI
ITA 8199/MUM/2025[2021-22]Status: DisposedITAT MumbaiAY 2021-22
DIHER DIWIJ MERCANTILE AND CONSULTANCY PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL) - 1(4), MUMBAI
ITA 8198/MUM/2025[2020-21]Status: DisposedITAT MumbaiAY 2020-21
PUNJI FINANCIAL AND HIRE PURCHASE SERVICES PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL) - 1(4), MUMBAI
ITA 8197/MUM/2025[2023-24]Status: DisposedITAT MumbaiAY 2023-24
PUNJI FINANCIAL AND HIRE PURCHASE SERVICES PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL) - 1(4), MUMBAI
ITA 8196/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
PUNJI FINANCIAL AND HIRE PURCHASE SERVICES PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL) - 1(4), MUMBAI
ITA 8195/MUM/2025[2021-22]Status: DisposedITAT MumbaiAY 2021-22
PUNJI FINANCIAL AND HIRE PURCHASE SERVICES PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL) - 1(4), MUMBAI
ITA 8194/MUM/2025[2020-21]Status: DisposedITAT MumbaiAY 2020-21
P H SHARE BROKING PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL) - 1(4), MUMBAI
ITA 8070/MUM/2025[2023-24]Status: DisposedITAT MumbaiAY 2023-24
P H SHARE BROKING PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL) - 1(4), MUMBAI
ITA 8069/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
P H SHARE BROKING PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL) - 1(4), MUMBAI
ITA 8068/MUM/2025[2021-22]Status: DisposedITAT MumbaiAY 2021-22
P H SHARE BOOKING PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL) - 1(4), MUMBAI
ITA 8067/MUM/2025[2020-21]Status: DisposedITAT MumbaiAY 2020-21
P H COMMODITY MANAGERS PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL) -1(4), MUMBAI
ITA 8066/MUM/2025[2023-24]Status: DisposedITAT MumbaiAY 2023-24
P H COMMODITY MANAGERS PRIVATE LIMITED,MUMBAI vs DY COMMISSIONER OF INCOME TAX(CENTRAL) - 1(4), MUMBAI
ITA 8065/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
P H COMMODITY MANAGERS PRIVATE LIMITED ,MUMBAI vs DY. COMMISSIONER OF INCOME TAX (CENTRAL) - 1(4), MUMBAI
ITA 8064/MUM/2025[2021-22]Status: DisposedITAT MumbaiAY 2021-22
P H COMMODITY MANAGERS PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL) - 1(4), MUMBAI
ITA 8063/MUM/2025[2020-21]Status: DisposedITAT MumbaiAY 2020-21
MR. ANAND LILARAM RAISINGHANI ,MUMBAI vs ASST. CIT CIRCLE 16(1), MUMBAI
ITA 6965/MUM/2025[2014-15]Status: DisposedITAT MumbaiAY 2014-15
TITLE DEVELOPERS LLP ( FORMERLY SABARI DEVELOPERS LLP) ,MUMBAI vs DCIT, CC 4(1), MUMBAI
ITA 6448/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
TITLE DEVELOPERS LLP ( FORMERLY SABARI DEVELOPERS LLP),MUMBAI vs DCIT, CC4(1), MUMBAI
ITA 6447/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
TITLE DEVELOPERS LLP ( FORMERLY SABARI DEVELOPERS LLP),MUMBAI vs DCIT, CC 4 (1), MUMBAI
ITA 6446/MUM/2025[2016-17]Status: DisposedITAT MumbaiAY 2016-17
TITLE DEVELOPERS LLP(FORMERLY SABARI DEVELOPERS LLP),MUMBAI vs DCIT, CC 4(1), MUMBAI
ITA 6445/MUM/2025[2015-16]Status: DisposedITAT MumbaiAY 2015-16
TITLE DEVELOPERS LLP(FORMERLY SABARI DEVELOPERS LLP),MUMBAI vs DCIT, CC 4(1), MUMBAI
ITA 6444/MUM/2025[2014-15]Status: DisposedITAT MumbaiAY 2014-15
GMP TECHNICAL SOLUTIONS PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI
ITA 6170/MUM/2025[2015-16]Status: DisposedITAT MumbaiAY 2015-16
GMP TECHNICAL SOLUTIONS PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI
ITA 6169/MUM/2025[2015-16]Status: DisposedITAT MumbaiAY 2015-16
