Recent Judgments

Latest ITAT tax tribunal orders across all benches.(381,152 total)

MOHAMMAD ASHRAF DAR,HARWAN SRINAGAR vs INCOME TAX OFICER WARD-2, SRINAGAR

ITA 564/ASR/2025[2017-18]Status: DisposedITAT AmritsarAY 2017-18
24/7/2026

NIRMAL TAKTH BABA BUDHA SAHIB CHARITABLE TRUST,JALANDHAR vs INCOME TAX OFFICER, EXEMPTION, JALANDAHR

ITA 316/ASR/2025[2012-13]Status: DisposedITAT AmritsarAY 2012-13
24/7/2026

MUKTABEN VALJIBHAI SAKARIYA,RAJKOT vs INCOME TAX OFFICER 1(2)(1),RAJKOT, RAJKOT

ITA 534/RJT/2026[2016-17]Status: HeardITAT RajkotAY 2016-17
24/7/2026

PALLAVI RAJESH DATTANI,PORBANDAR vs INCOME TAX OFFICER WARD 2(3), PORBANDAR

ITA 462/RJT/2026[2011-12]Status: DisposedITAT RajkotAY 2011-12
24/7/2026

KISHAN JAYSUKHBHAI KATHVADIYA,GONDAL vs THE INCOME TAX OFFICER -WARD-1(2)(1), RAJKOT

ITA 452/RJT/2026[2019-20]Status: DisposedITAT RajkotAY 2019-20
24/7/2026

KISHAN JAYSUKHBHAI KATHVADIYA,GONDAL vs THE INCOME TAX OFFICER, WARD-1(2)(1), RAJKOT

ITA 451/RJT/2026[2019-20]Status: DisposedITAT RajkotAY 2019-20
24/7/2026

MODERN FURNITURE,NA vs ARIVS.ITO, WARD-3, NAVSARI

ITA 55/SRT/2026[2012-13]Status: DisposedITAT SuratAY 2012-13
24/7/2026

VIJAY NANALAL SHAH,SURAT vs DCIT, CIRCLE-1(1)(1), SURAT

ITA 505/SRT/2026[2013-14]Status: DisposedITAT SuratAY 2013-14
24/7/2026

PINAKIN ARJUNBHAI PATEL,VALSAD vs ITO, WARD-7, VAPI

ITA 404/SRT/2026[2011-12]Status: DisposedITAT SuratAY 2011-12
24/7/2026

SAMIRBHAI DILIPBHAI UPADHYAY L/H OF LATE DILIPBHAI JAMIYATRAM UPADHYAY,VALSAD vs ITO, WARD-2, VAPI

ITA 1063/SRT/2025[2011-12]Status: DisposedITAT SuratAY 2011-12
24/7/2026

PEDAPUDI PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY LIMITED,GUNTUR vs THE INCOME TAX OFFICER, WARD-1, TENALI

ITA 53/VIZ/2026[2020-21]Status: DisposedITAT VisakhapatnamAY 2020-21
24/7/2026

SAMBASIVA RAO RAVURI,GUNTUR vs INCOME TAX OFFICER, WARD IT, VIJAYAWADA

ITA 51/VIZ/2026[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
24/7/2026

ASHOKGOWD CHALAMOLU,ELURU vs ITO, WARD - 1,, ELURU

ITA 239/VIZ/2026[2016-17]Status: DisposedITAT VisakhapatnamAY 2016-17
24/7/2026

VARAHA LAKSHMI NARASIMHA SWAMY EDUCATIONAL TRUST,VISAKHAPATNAM vs THE ASST. COMMISSIONER OF INCOME TAX, EXEMPTION CIRCLE, VIJAYAWADA, VIJAYAWADA

ITA 216/VIZ/2026[2022-23]Status: DisposedITAT VisakhapatnamAY 2022-23
24/7/2026

NARSAPUR COOPERATIVE URBAN SOCIETY LIMITED,NARASAPURAM vs THE INCOME TAX OFFICER, WARD-1, PALAKOL, PALAKOL

ITA 212/VIZ/2026[2020-21]Status: DisposedITAT VisakhapatnamAY 2020-21
24/7/2026

BADHAM VENKATESWARLU,VISAKHAPATNAM vs THE ACIT, CENTRAL CIRCLE-1,, VISAKHAPATNAM

ITA 197/VIZ/2026[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
24/7/2026

VANKAYALA ASHOK,VIZIANAGARAM vs THE ASST. COMMISSIONER OF INCOME TAX, CIRCLE-3(1),, VISAKHAPATNAM

ITA 191/VIZ/2026[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
24/7/2026

THE BHIMAVARAM AQUA DEALERS ASSOCIATION,BHIMAVARAM vs INCOME TAX OFFICER(EXEMPTION WARD), RAJAHMUNDRY

ITA 14/VIZ/2026[NA]Status: DisposedITAT Visakhapatnam
24/7/2026

BOLLA VARA LAKSHMI,PALAKOL vs INCOME TAX OFFICER, WARD-1, PALAKOL

ITA 121/VIZ/2026[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
24/7/2026

KRISHNA RAO BETHU,BHIMAVARAM vs INNCOMETAX OFFICER, BHIMAVARAM

ITA 116/VIZ/2026[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
24/7/2026

THE MRUTYUNJAYA LARGE SIZE CO OPERATIVE CREDIT SOCIETY LIMITED,WEST GODAVARI DIST vs INCOME TAX OFFICER, WARD-1, PALAKOL

ITA 839/VIZ/2025[2022-23]Status: DisposedITAT VisakhapatnamAY 2022-23
24/7/2026

SESHU BABU POLU,GUNTUR vs INCOME TAX OFFICER, WARD-2(1), GUNTUR

ITA 836/VIZ/2025[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
24/7/2026

VIJAYA PRASAD PONNAM,VIJAYAWADA vs INCOME TAX OFFICER, WARD-3(1), VIJAYAWADA

ITA 828/VIZ/2025[2012-13]Status: DisposedITAT VisakhapatnamAY 2012-13
24/7/2026

VIJAYA SAI TRADERS,GUNTUR vs INCOME-TAX OFFICER, WARD-(1), GUNTUR

ITA 819/VIZ/2025[2023-24]Status: DisposedITAT VisakhapatnamAY 2023-24
24/7/2026

MANCHALA VENKATA RAYUDU,RAJAHMUNDRY vs INCOME TAX OFFICER, WARD-1(1), RAJAHMUNDRY

ITA 809/VIZ/2025[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
24/7/2026

SIMMANNA NAKKA,SRIKAKULAM vs INCOME-TAX-OFFICER, WARD-1, SRIKAKULAM

ITA 683/VIZ/2025[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
24/7/2026

POLISETTY MANIKYA REKHA,GUNTUR vs THE DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-1, GUNTUR, GUNTUR

ITA 640/VIZ/2025[2014-15]Status: DisposedITAT VisakhapatnamAY 2014-15
24/7/2026

RAVIPATI GANDHI GOPALAKRISHNA,KURELLAGUDEM vs ITO, WARD - 2, ELURU

ITA 486/VIZ/2025[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
24/7/2026

SRI VENKATESWARA SWAMYVARI DEVASTANAM GOSAMRAKSHANA PATHAKAM TRUST,ELURU vs INCOME TAX OFFICER, WARD - 2, ELURU

ITA 458/VIZ/2025[2018-19]Status: DisposedITAT VisakhapatnamAY 2018-19
24/7/2026

RAJESH KUMAR,FAIZABAD vs ASSESSMENT UNIT/ITO-1, , FAIZABAD

ITA 591/LKW/2026[2019-20]Status: DisposedITAT LucknowAY 2019-20
24/7/2026