Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,147 total)
PRASAD BABAN JAVRAT,BHAYANDER vs INCOME TAX OFFICER, MUMBAI
ITA 2520/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
STATE BANK OF INDIA,MUMBAI vs INCOME TAX OFFICER, TDS,TDS WARD 2(2)(4), MUMBAI, MUMBAI
ITA 2453/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
STATE BANK OF INDIA,MUMBAI vs INCOME TAX OFFICER, TDS,TDS WARD 2(2)(4), MUMBAI, MUMBAI
ITA 2440/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
ACIT CC 2 4 MUMBAI, MUMBAI vs CITYGOLD INVESTMENTS PVT LTD, MUMBAI
ITA 2416/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
INCOME TAX OFFICER 19 2 4 MUMBAI, MUMBAI vs PUJA MANISH JAIN, MUMBAI
ITA 2391/MUM/2026[2008-09]Status: DisposedITAT MumbaiAY 2008-09
INCOME TAX OFFICER 19 2 4 MUMBAI, MUMBAI vs PUJA MANISH JAIN, MUMBAI
ITA 2383/MUM/2026[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT-CC -8(4), MUMBAI, MUMBAI vs AURUM PLATZ PRIVATE LIMITED, MUMBAI
ITA 2124/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
MULTI MODAL FREIGHT SYSTEM P LTD,MUMBAI vs ITO 10(2)(4), MUMBAI
ITA 2065/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
AGROCORP INDIA TRADE SERVICES PRIVATE LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 15(1)(1), AAYAKAR BHAWAN, MUMBAI
ITA 1949/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
INCOME TAX OFFICER 24(2)(1), MUMBAI, MUMBAI vs JAY MAHAVIRCHAND JAIN, MUMBAI
ITA 1903/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
BUILDERS ASSOCIATION OF INDIA,MUMBAI vs ITO (EXEMPTIONS) - 1(1), MUMBAI
ITA 1687/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
ASHUTOSH CHANDRAKANT KARANDIKAR,PUNE vs ITO, KALYAN
ITA 1619/MUM/2026[2023-2024]Status: DisposedITAT MumbaiAY 2023-2024
DCIT 4 2 1 MUMBAI, AAYAKAR BHAVAN MUMBAI vs DADHIMATI CONTRACTING PRIVATE LIMITED, MUMBAI
ITA 1119/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
AJ TOLLS PRIVATE LIMITED,MUMBAI vs CC 5(3), MUMBAI, MUMBAI
ITA 9388/MUM/2025[AY 2018-19]Status: DisposedITAT Mumbai
HEMANSHU KANTILAL MODY,MUMBAI vs THE COMMISSIONER OF INCOME TAX, APPEAL, BHUBANESWAR
ITA 8865/MUM/2025[2013-14]Status: DisposedITAT MumbaiAY 2013-14
ACIT-4(3)(1), MUMBAI, MUMBAI vs AMIT MAHENSARIA, BANGALORE
ITA 8684/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
NAMRITA KABRA,CHANDIVALI, SAKINAKA vs COMMISSIONER OF INCOME TAX (APPEALS), NEW MARINE LINES
ITA 8548/MUM/2025[2016-2017]Status: DisposedITAT MumbaiAY 2016-2017
ITO- 6(2)(1), MUMBAI, MUMBAI vs CASA BUILDERS PVT. LTD., MUMBAI
ITA 7887/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
ANAND PROJECTS LIMITED ,MUMBAI vs ACIT, CIRCLE 2(1)1, MUMBAI
ITA 6884/MUM/2025[2012-13]Status: DisposedITAT MumbaiAY 2012-13
INCOME-TAX OFFICER - 12(1)(1), MUMBAI, MUMBAI vs ANAND PROJECTS LTD, MUMBAI
ITA 6210/MUM/2025[2012-13]Status: DisposedITAT MumbaiAY 2012-13
MADHAVI SWARUP ,NEW DELHI vs ACIT CENTRAL CIRCLE- 20 , NEW DELHI
ITA 985/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
MAHENDAR KUMAR SONI,NEW DELHI vs DCIT, CENTRAL CIRCLE 26, DELHI
ITA 901/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
MAHENDAR KUMAR SONI,DELHI, INDIA vs OFFICE OF THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 26, DELHI, DELHI
ITA 900/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
MAHENDAR KUMAR SONI,NEW DELHI vs DCIT, CENTRAL CIRCLE-26, DELHI
ITA 899/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
MAHENDAR KUMAR SONI,NEW DELHI vs DCIT, CENTRAL CIRCLE-26, DELHI, NEW DELHI
ITA 898/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
MAHENDAR KUMAR SONI,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 26, DELHI, NEW DELHI
ITA 897/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
SUKHBIR SINGH,HARYANA vs ITO WARD -2, ROHTAK
ITA 768/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
HARMONY FOREX AND TRAVELS PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, DELHI
ITA 6013/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
ANITA,HARYANA vs ITO. WARD-1, HISSAR, HARYANA
ITA 5460/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
INDIRA YADAV,REWARI vs ITO WARD 1, REWARI
ITA 5356/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
