Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,147 total)
LAKHVINDER,PANIPAT vs INCOME TAX OFFICER, WARD-1,, PANIPAT
ITA 5281/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
SANJEEV KUMAR,GHAZIABAD vs ITO WARD 2(2)(3), GHAZIABAD
ITA 5273/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
BHAVYA FOREX DEALERS PRIVATE LIMITED,FARIDABAD vs DC/ACIT, CENTRAL CIRCLE-2, FARIDABAD
ITA 5255/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
BRAHAM PARKASH,GURGAON vs ITO WARD 1(3) GURGAON, GURGAON
ITA 5230/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
AMIT KUMAR MITTAL HUF,MEERUT vs ITO, MEERUT
ITA 5212/DEL/2026[2019-2020]Status: DisposedITAT DelhiAY 2019-2020
MAMTA CHAUDHARY,GHAZIABAD vs ITO WARD 2(1)(3), GHAZIABAD
ITA 5131/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
HUMAN WELFARE FOUNDATION,DELHI vs CIT(E), NEW DELHI
ITA 5031/DEL/2026[-]Status: DisposedITAT Delhi
HUMAN WELFARE FOUNDATION,DELHI vs CIT(E), NEW DELHI
ITA 5030/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
GOPAL,DELHI vs DCIT CENTRAL CIRCLE 13 , DELHI
ITA 492/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
GOPAL,DELHI vs DCIT CENTRAL CIRCLE, DELHI
ITA 491/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
GOPAL,DELHI vs DCIT, CENTRAL CIRCLE, 13 , DELHI
ITA 490/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
GOPAL,DELHI vs DCIT, CENTRAL CIRCLE 13 , DELHI
ITA 489/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
GOPAL,DELHI vs DCIT, CENTRAL CIRCLE, 13, DELHI
ITA 488/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
RAMJI DASS DARSHAN KUMAR CHARITABLE TRUST,DELHI vs INCOME TAX. WARD EXEMP 2(4), DELHI, DELHI
ITA 4565/DEL/2026[NA]Status: DisposedITAT Delhi
DINESH GUPTA,GURGAON vs NWR W 107 1 WARD 3(1), GURGAON
ITA 4480/DEL/2026[2020-2021]Status: DisposedITAT DelhiAY 2020-2021
KUMAR ASHUTOSH ,DELHI vs INCOME TAX OFFICER , DELHI
ITA 447/DEL/2026[2020-2021]Status: DisposedITAT DelhiAY 2020-2021
AKRITI FINANCIAL SERVICES PRIVARTE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, FARIDABAD
ITA 3648/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
AKRITI FINANCIAL SERVICES PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX , FARIDABAD
ITA 3647/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX (E), CIRCLE 2(1), NEW DELHI, DELHI vs POPULATION SERVICES INTERNATIONAL, DELHI
ITA 3384/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
ASSISTANT COMMISSIONER OF INCOME TAX (E), CIRCLE 2(1), NEW DELHI, NEW DELHI vs POPULATION SERVICES INTERNATIONAL, DELHI
ITA 3383/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
DEVENDER KUMAR TYAGI,GHAZIABAD vs INCOME TAX OFFICER, WARD 2(1)(2), GHAZIABAD
ITA 3379/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
AJAYVISION EDUCATION PRIVATE LIMITED,DELHI vs ITO, WARD-73(1), DELHI, DELHI
ITA 3378/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
AJAYVISION EDUCATION PRIVATE LIMITED,DELHI vs ITO, WARD-73(1), NEW DELHI, DELHI
ITA 3377/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
AJAYVISION EDUCATION PRIVATE LIMITED,DELHI vs ITO, WARD-73(1), DELHI, DELHI
ITA 3376/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
AJAYVISION EDUCATION PRIVATE LIMITED,DELHI vs ITO, WARD-73(1), DELHI, DELHI
ITA 3375/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
AJAYVISION EDUCATION PRIVATE LIMITED,DELHI vs ITO, WARD-73(1), DELHI, DELHI
ITA 3374/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
AJAYVISION EDUCATION PRIVATE LIMITED,DELHI vs ITO, WARD-73(1), DELHI, DELHI
ITA 3373/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
SANGEETA JAIN ,DELHI vs INCOME TAX OFFICER, WARD 59(3), DELHI, DELHI
ITA 2699/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
SRI KRISHNA MANDIR TRUST,DELHI vs CIT EXEMPTIONS DELHI, DELHI
ITA 2598/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
AKSHIT JAIN,MEERUT vs DCIT, CIRCLE- 1(1)(1), MEERUT
ITA 2179/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
