Recent Judgments

THE MISSIONARY BROTHERS OF CHARITY CONTEMPLATIVE,GURGAON vs CIT EXEMPTION, CHANDIGARH

RAJVANT KAUR,KARNAL vs ACIT, KARNAL

DCIT, NEW DELHI vs SAKSHAT JAIN, PITAMPURA

DCIT, CENTRAL CIRCLE 01 NEW DELHI, NEW DELHI vs SAKSHAT JAIN, NEW DELHI

DCIT, CENTRAL CIRCLE 01 NEW DELHI, NEW DELHI vs SAKSHAT JAIN, NEW DELHI

DCIT, CENTRAL CIRCLE 01 NEW DELHI, NEW DELHI vs SAKSHAT JAIN, DELHI

SAKSHAT JAIN,DELHI vs ACIT, CENTRAL CIRCLE- 2, NEW DELHI

SAKSHAT JAIN,DELHI vs ACIT CENTRAL CIRCLE- 2, NEW DELHI

SAKSHAT JAIN,DELHI vs ACIT CENTRAL CIRCLE- 2, DELHI

SAKSHAT JAIN,DELHI vs ACIT, CENTRAL CIRCLE- 2, NEW DELHI

BECHTE LIMITED,UNITED KINGDOM vs ACIT, CIRCLE INTERNATIONAL TAX 1(1)(2), NEW DELHI

HERBERT SMITH FREEHILLS LLP,UNITED KINGDOM vs ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI

MADHU CHAUDHARY,MEERUT vs ACIT, CENTRAL CIRCLE, MEERUT

DENSO HARYANA PRIVATE LIMITED,NEW DELHI vs JCIT, SPECIAL RANGE 3, NEW DELHI

DENSO HARYANA PVT. LTD.,NEW DELHI vs ADDL.CIT, SPECIAL RANGE- 3 , NEW DELHI

DENSO HARYANA PVT. LTD.,NEW DELHI vs ADDL.CIT, SPECIAL RANGE- 3 , NEW DELHI

Malireddy Srinath, vs The Income Tax Officer

(O&M) COMMISSIONER OF INCOME TAX-II AMRITSAR vs M/S KANDHARI BEVERAGES AMRITSAR

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

SERENTICA RENEWABLES INDIA 5 PRIVATE LIMITED THROUGH ITS AUTHORISED SIGNATORY vs DEPUTY COMMISSIONER OF INCOME TAX (TDS) GURGAON

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

SERENTICA RENEWABLES INDIA 4 PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX (TDS) GURGAON

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

SERENTICA RENEWABLES INDIA 3 PRIVATE LIMITED THROUGH AUTHORISED SIGNATORY vs DEPUTY COMMISSIONER OF INCOME TAX (TDS) GURGAON

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

SERENTICA RENEWABLES INDIA PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX TDS GURGAON

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

PR COMMISSIONER OF INCOME TAX 4 NEW DELHI vs M/S MAJESTIC PROPERTIES PVT. LTD.

M/S. MECTECH A PROPRIETARY FIRM vs THE DIRECTOR OF INCOME TAX ( INVESTIGATION) CHHATTISGARH

ACIT CENTRAL CIRCLE 2(3) AHMEDABAD, AHMEDABAD vs DHAVAL TELI, AHMEDABAD

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2(3), AHMEDABAD vs DHAVAL TELI, AHMEDABAD

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2(3), AHMEDABAD vs DHAVAL TELI, AHMEDABAD

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2(3), AHMEDABAD vs DHAVAL TELI, AHMEDABAD

KANNAN RAJAGOPAL,SWITZERLAND vs ITO INT TAXATION WARD -1(2), CHENNAI

TRIBAL FUSION R &D LLP,DELHI vs DCIT, CIRCLE 34(1), DELHI