Recent Judgments

Latest ITAT tax tribunal orders across all benches.(381,147 total)

ARVIND KUMAR RANA,NOIDA vs DDIT/ADIT( IN TAX.) NOIDA, NOIDA

ITITA 83/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
27/7/2026

DCIT INTERNATIONAL TAXATION NOIDA, NOIDA vs JAI GOGIA, NOIDA

ITITA 36/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
27/7/2026

PANKAJ NAURIYAL,FOREIGN vs DCIT INTERNATIONAL TAX, DELHI

ITITA 22/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
27/7/2026

BBC STUDIOS DISTRIBUTION LIMITED,UNITED KINGDOM vs THE DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE INTERNATIONAL TAX 1(1)(2), NEW DELHI

ITITA 166/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
27/7/2026

BBC STUDIOS DISTRIBUTION LIMITED,UNITED KINGDOM vs THE DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE INTERNATIONAL TAX 1(1)(2), NEW DELHI

ITITA 165/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
27/7/2026

BBC STUDIOS DISTRIBUTION LIMITED,UNITED KINGDOM vs THE DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE INTERNATIONAL TAX 1(1)(2), NEW DELHI

ITITA 164/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
27/7/2026

RAKESH BHARGAVA,HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX, HARYANA

ITITA 25/DEL/2025[2023-24]Status: DisposedITAT DelhiAY 2023-24
27/7/2026

DAWAT-E-ISLAMI HIND,VARANASI vs CIT EXEMPTION, LUCKNOW

ITA 143/VNS/2026[2022-23 to 2026-27]Status: DisposedITAT Varanasi
27/7/2026

MOHD. SALEEM,VARANASI vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI

ITA 142/VNS/2025[2017-2018]Status: DisposedITAT VaranasiAY 2017-2018
27/7/2026

DEEPAK,BALLIA vs A.O. ASSESSMENT UNIT, INCOME TAX DEPARTMENT, NEW DELHI

ITA 206/VNS/2024[2022-2023]Status: DisposedITAT VaranasiAY 2022-2023
27/7/2026

MANISH KUMAR DIDWANIA,VARANASI vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE,, VARANASI

ITA 1/VNS/2020[2009-2010]Status: DisposedITAT VaranasiAY 2009-2010
27/7/2026

SECURE METERS LIMITED,UDAIPUR vs DY. COMMISSIONER OF INCOME TAX. CIRCLE -2 , UDAIPUR

ITA 737/JODH/2025[2020-21]Status: DisposedITAT JodhpurAY 2020-21
27/7/2026

THE UCHA CO-OPERATIVE LABOUR AND CONSTRUCTION SOCIETY LIMITED ,JALANDHAR vs INCOME TAX OFFICER WARD-3(2), JALANDHAR

ITA 494/ASR/2025[2017-18]Status: DisposedITAT AmritsarAY 2017-18
27/7/2026

DAMANJEET SINGH OBEROI, RAIPUR,RAIPUR vs DCIT, CIRCLE-1(1), RAIPUR, RAIPUR

ITA 318/RPR/2025[2016-17]Status: DisposedITAT RaipurAY 2016-17
27/7/2026

PUJA DINESH SINGH,RAJKOT vs THE INCOME TAX OFFICER, RAJKOT

ITA 645/RJT/2026[2019-2020]Status: DisposedITAT RajkotAY 2019-2020
27/7/2026

PRAKASH BHIMANDASH SINDHANI,JAMNAGAR vs INCOME TAX OFFICER ,WARD 2(10), JAMNAGAR

ITA 289/RJT/2026[2020-21]Status: DisposedITAT RajkotAY 2020-21
27/7/2026

MAYANK VISHNUBHAI PATEL,BHARUCH vs INCOME TAX OFFICER, WARD 2(1), , BHARUCH

ITA 59/SRT/2026[2019-20]Status: DisposedITAT SuratAY 2019-20
27/7/2026

MAYANK VISHNUBHAI PATEL,BHARUCH vs INCOME TAX OFFICER, WARD 2(1), BHARUCH

ITA 58/SRT/2026[2019-20]Status: DisposedITAT SuratAY 2019-20
27/7/2026

RAJIV RAMANLAL SHETH,SURAT vs INCOME TAX OFFICER, WARD 2(1)(4), SURAT, SURAT

ITA 307/SRT/2026[2017-2018]Status: DisposedITAT SuratAY 2017-2018
27/7/2026

LAXMI SHELTERS,SURAT vs DY. CIT, CIRCLE-1(3), SURAT

ITA 160/SRT/2026[2022-23]Status: DisposedITAT SuratAY 2022-23
27/7/2026

THE GOVERNMENT EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LIMITED BHARUCH,BHARUCH vs ITO WARD 1(1) BHARUCH, BHARUCH

ITA 155/SRT/2026[2020-21]Status: DisposedITAT SuratAY 2020-21
27/7/2026

SAGAR DHANSHUKKUMAR INTADIA,SURAT vs ITO, WARD 3(3)(4), SURAT

ITA 561/SRT/2025[2016-17]Status: DisposedITAT SuratAY 2016-17
27/7/2026

SANJAY CHHANABHAI PATEL,SURAT vs ITO, WARD 2(3)(4), SURAT

ITA 469/SRT/2025[2017-18]Status: DisposedITAT SuratAY 2017-18
27/7/2026

DHARMESHKUMAR PARSOTTAMBHAI UKANI,SURAT vs DY. CIT, CENTRAL CIRCLE-4, SURAT

ITA 1398/SRT/2025[2011-12]Status: DisposedITAT SuratAY 2011-12
27/7/2026

HASHIM SIKANDAR PATHAN ,SURAT vs ITO, WARD 1(2)(6), SURAT

ITA 1397/SRT/2025[2022-23]Status: DisposedITAT SuratAY 2022-23
27/7/2026

HASHIM SIKANDAR PATHAN,SURAT vs ITO, WARD 1(2)(6), SURAT

ITA 1396/SRT/2025[2020-21]Status: DisposedITAT SuratAY 2020-21
27/7/2026

AMRUTBHAI CHHOTUBHAI PATEL,SURAT vs ACIT, CIRCLE-3(2), SURAT

ITA 1378/SRT/2025[2016-17]Status: DisposedITAT SuratAY 2016-17
27/7/2026

RUDRA DEVELOPERS,SURAT vs ACIT, CIRCLE 1(1)(1), SURAT

ITA 1376/SRT/2025[2013-14]Status: DisposedITAT SuratAY 2013-14
27/7/2026

MR. RAMANLAL RAGHABHAI PATEL,DAMAN vs THE ACIT, VAPI CIRCLE, VAPI

ITA 1357/SRT/2025[2017-18]Status: DisposedITAT SuratAY 2017-18
27/7/2026

VIMAL GOSWAMI,SURAT vs ITO, WARD 2(3)(4), SURAT

ITA 1353/SRT/2025[2017-18]Status: DisposedITAT SuratAY 2017-18
27/7/2026