Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,147 total)
NALLUSAMY ARULJOTHI,NAMAKKAL vs ITO, WARD-2,, NAMAKKAL
ITA 2776/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
SAMBHAVNATH JAIN BHAWAN TRUST,CHENNAI vs ITO, EXEMPTIONS WARD-3,, CHENNAI
ITA 2765/CHNY/2026[-]Status: DisposedITAT Chennai
PERUMAL RAJA RAJSHANKAR,PONDICHERRY vs ITO, CIRCLE-1,, PUDUCHERRY
ITA 2763/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
GEMINI TRADERS,VELLORE vs ACIT, CIRCLE-1, VELLORE
ITA 2749/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
GEMINI TRADERS,VELLORE vs ACIT, CIRCLE-1, VELLORE
ITA 2748/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
NARASIMMA GOUNDER SESHACHALAM,KRISHNAGIRI vs ITO, WARD-1,, KRISHNAGIRI
ITA 2033/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
INCOME TAX OFFICER, WARD-1,, VIRUDHUNAGAR vs BEE CEE FIREWORKS INDUSTRIES, SIVAKASI
ITA 1041/CHNY/2026[2016]Status: DisposedITAT Chennai
NAGARAJAN ANBUVALLI,COIMBATORE vs ITO, NCW-4(1), COIMBATORE
ITA 3218/CHNY/2025[2018-19]Status: DisposedITAT ChennaiAY 2018-19
INCOME TAX OFFICER(EXMP)-2(1), MUMBAI vs MADHU LAXMI CHARITABLE TRUST, JUHU, BANDRA WEST
ITA 980/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
ITO 22 2 1, PAREL vs LAKSHACHANDI COLUMBIA DEVELOPERS, SANTACRUZ
ITA 797/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SANJANA CRYOGENIC STORAGES LTD,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 8(3), MUMBAI, MUMBAI
ITA 757/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
SHIV TRADING CO,MUMBAI vs INCOME-TAX OFFICER-25(1)(2)/ CURRENT JURISDICTION - INCOME-TAX OFFICER - 31(2)(1), MUMBAI, MUMBAI
ITA 5090/MUM/2026[2009-10]Status: DisposedITAT MumbaiAY 2009-10
TORUS FINANCIAL MARKETS PVT LTD,SEWREE, MUMBAI vs INCOME TAX OFFICER 4(2)(1), MUMBAI, AAYAKAR BHAVAN, MARINE LINES MUMBAI
ITA 4994/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
AKSHAR AGRI INDIA LLP,VASHI,NAVI MUMBAI, THANE vs INCOME TAX OFFICER, WARD 28(1)(1), MUMBAI, VASHI,NAVI MUMBAI, THANE
ITA 4792/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
BHAGWANA RAM BISHNOI ,MUMBAI vs DCIT, CIRCLE 19(1), MUMBAI
ITA 450/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
KARANAJEE SURESHKUMAR,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, MUMBAI
ITA 45/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
STATE BANK OF INDIA REGIONAL BUSINESS OFFICE I,MUMBAI vs ITO, TDS WARD 2(2)(4), MUMBAI, MUMBAI
ITA 4000/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
STATE BANK OF INDIA,MUMBAI vs ACIT, TDS, TDS CIRCLE 2(2), MUMBAI, MUMBAI
ITA 3953/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
STATE BANK OF INDIA,MUMBAI vs ACIT, TDS, TDS CIRCLE 2(2), MUMBAI, MUMBAI
ITA 3952/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
STATE BANK OF INDIA,MUMBAI vs ITO TDS CIRCLE 2(2), MUMBAI, MUMBAI
ITA 3840/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
NATIONAL WELFARE FOUNDATION,MUMBAI vs INCOME TAX OFFICER, EXEM.WARD-2(1), MUMBAI
ITA 3756/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
M/S. LEELA LACE HOLDINGS PRIVATE LIMITED ,MUMBAI vs DCIT, CIRCLE 2(2)(1), MUMBAI
ITA 362/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
ASSISTANT COMMISSIONER OF INCOME TAX 8 2 1, MUMBAI vs SHIRDI PANEL INDUSTRIES LIMITED, MUMBAI
ITA 3552/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX 8 2 1, MUMBAI vs SHIRDI PANEL INDUSTRIES LIMITED, MUMBAI
ITA 3551/MUM/2026[SHIRDI PANEL INDUSTRIES LIMITE]Status: DisposedITAT Mumbai
STATE BANK OF INDIA,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS, TDS CIRCLE 2(2), MUMBAI, MUMBAI
ITA 2900/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
VISHWANSHU VIJAYKUMAR AGARWAL,MUMBAI vs DCIT 17(1), MUMBAI
ITA 2786/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
SBI RBO REGION 2, WORLI,MUMBAI vs ITO, TDS, TDS WARD 2(2)(4), MUMBAI, MUMBAI
ITA 2629/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
SBI RBO REGION 2, WORLI,MMUMBAI vs ACIT, TDS, TDS CIRCLE 2(2), MUMBAI, MUMBAI
ITA 2628/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
PRASAD BABAN JAVRAT,BHAYANDER vs INCOME TAX OFFICER, MUMBAI
ITA 2522/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
PRASAD BABAN JAVRAT,BHAYANDER vs INCOME TAX OFFICER, MUMBAI
ITA 2521/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23