Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,147 total)
REHANA SHAIKH ISHAQ ,AURANGABAD vs ITO WARD 1(5) , AURANGABAD
ITA 3135/PUN/2025[2020-21]Status: DisposedITAT PuneAY 2020-21
J.J. ENTERPRISES ,SANGLI vs NFAC, SANGLI
ITA 3007/PUN/2025[2015-16]Status: DisposedITAT PuneAY 2015-16
VTP CORPORATION LLP,PUNE vs INCOME TAX OFFICER WARD 7(1), PUNE
ITA 2813/PUN/2025[2013-14]Status: DisposedITAT PuneAY 2013-14
BHAGAWAN ICHHARAM NEMADE,NASHIK vs ITO WARD 2(1),, NASHIK
ITA 2773/PUN/2025[2018-19]Status: DisposedITAT PuneAY 2018-19
BHAGAWAN ICHHARAM NEMADE,NASHIK vs ITO WARD 2(1),, NASHIK
ITA 2772/PUN/2025[2017-18]Status: DisposedITAT PuneAY 2017-18
POONA POST AND TELECOM CO OP CREDIT SOCIETY LTD,PUNE vs ITO, WARD-7(1), PUNE, PUNE
ITA 2563/PUN/2025[2017-18]Status: DisposedITAT PuneAY 2017-18
AVINASH DAMU PATIL,NANDURBAR vs ITO WARD 2, DHULE
ITA 1475/PUN/2025[2017-18]Status: DisposedITAT PuneAY 2017-18
ROLEX TRAFIN PRIVATE LIMITED,KOLKATA vs I.T.O., WARD - 11(1), KOLKATA
ITA 844/KOL/2026[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
D.C.I.T., CC - 3(2), KOLKATA vs SHYAM SUNDER AGARWAL, KOLKATA
ITA 1506/KOL/2026[2013-14]Status: DisposedITAT KolkataAY 2013-14
URBAN INFRA NIRMAN PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 2(2), KOLKATA
ITA 1223/KOL/2026[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
ASHIM KRISHNA BHATTA,KOLKATA vs INCOME TAX OFFICER, WARD 49(1), KOLKATA, UTTARPAN, KOLKATA
ITA 1201/KOL/2026[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
ASHIM KRISHNA BHATTA,KOLKATA vs INCOME TAX OFFICER, WARD 49(1), KOLKATA, UTTARPAN, KOLKATA
ITA 1200/KOL/2026[2014-2015]Status: DisposedITAT KolkataAY 2014-2015
SHRI JAIN SHWETAMBAR TERAPANTHI SABHA KILPAUK CHENNAI,CHENNAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), CHENNAI
ITA 943/CHNY/2026[2026-27]Status: DisposedITAT ChennaiAY 2026-27
EKAMBARAM SUKUMAR,SALEM vs DEPUTY COMMISSIONER OF INCOME TAX- CIRCLE 1(1) SALEM, SALEM
ITA 840/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
STATE BANK OF INDIA SMECC CHENNAI,CHENNAI vs THE INCOME TAX OFFICER, CHENNAI
ITA 631/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
VETRIVEL MADESWARAN,SALEM vs ITO, WARD-1(1), SALEM
ITA 3393/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
AAFWAN INVESTMENT CONSULTANCY PRIVATE LIMITED ,PERAMBALUR vs ITO, WARD 1, PERAMBALUR
ITA 3098/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24
VADASERY CO OP CREDIT SOCIETY LTD NO Y 4,VADASERY vs INCOME TAX OFFICER, NAGERCOIL
ITA 3067/CHNY/2026[2021 -2022]Status: DisposedITAT Chennai
RAISER PASUMAL DEVELOPMENT LTD.,MADURAI vs ITO, CORPORATE WARD-4,, MADURAI
ITA 3057/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
GREEN PLANET WELFARE FOUNDATION,CHENNAI vs CIT EXEMPTIONS, CHENNAI
ITA 3044/CHNY/2026[-]Status: DisposedITAT Chennai
VETRIVEL MADESWARAN,SALEM vs ITO, WARD-1(1), SALEM
ITA 3025/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
MANOHARAN,THIRUVARUR vs ACIT, CIRCLE-2(1), TRICHY
ITA 3021/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
MOTHILAL ARUNJUNAIRAJAN,CHENNAI vs ITO, NCW-17(6), CHENNAI
ITA 3011/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
SANTHA PAPNI EDUCATIONAL TRUST,CHENNAI vs ITO, EXEMPTIONS, CHENNAI
ITA 3009/CHNY/2026[-]Status: DisposedITAT Chennai
S SATHYARAJ,CHENNAI vs DCIT, NCC-10(1), CHENNAI
ITA 3000/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
S SATHYARAJ,CHENNAI vs DCIT, NON CORP. CIRCLE 10(1), CHENNAI
ITA 2999/CHNY/2026[2013-14]Status: DisposedITAT ChennaiAY 2013-14
PARAMASIVA NAIDU MUTHUVELRAJ,CHENNAI vs ITO, NCW-7(3), CHENNAI
ITA 2956/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
PARAMASIVA NAIDU MUTHUVELRAJ,CHENNAI vs ITO, NCW-7(3), CHENNAI
ITA 2955/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
PARAMASIVA NAIDU MUTHUVELRAJ,CHENNAI vs ITO, NCW-7(3), CHENNAI
ITA 2954/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
PARAMASIVA NAIDU MUTHUVELRAJ,CHENNAI vs ITO, NCW-7(3), CHENNAI
ITA 2953/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17