Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,144 total)
VIRAL JEWELLERS,KACHCHH vs THE ACIT CIRCLE GANDHIDHAM, GANDHIDHAM
ITA 431/RJT/2026[2012-13]Status: DisposedITAT RajkotAY 2012-13
VISHV KALYANARTH MANUSHREE CHARITABLE TRUST,SURAT vs CIT(EXEMPTION)AHMEDABAD, AHMEDABAD
ITA 584/SRT/2026[NON-N]Status: DisposedITAT Surat
KRUTI MEHTA,SURAT vs INCOME TAX OFFICER, WARD-3(2)(6), SURAT, SURAT
ITA 580/SRT/2026[2017-18]Status: DisposedITAT SuratAY 2017-18
ANDHRA ASSOCIATION,KADMA vs EXEMPTION WARD, OFFICE ROAD
ITA 58/RAN/2026[2018-19]Status: DisposedITAT RanchiAY 2018-19
ANDHRA ASSOCIATION,KADMA vs EXEMPTION WARD, OFFICE ROAD
ITA 57/RAN/2026[2018-19]Status: DisposedITAT RanchiAY 2018-19
GAURAV KUMAR SHANGARI,BISTUPUR vs ACIT/DCIT, C.H.AREA
ITA 36/RAN/2026[2018-19]Status: DisposedITAT RanchiAY 2018-19
LOK PRERNA KENDRA, CHATRA,CHATRA vs ITO, EXEMPTION WARD, HAZARIBAG, HAZARIBAG
ITA 276/RAN/2026[2026-27]Status: DisposedITAT RanchiAY 2026-27
LOK PRERNA KENDRA, CHATRA,CHATRA vs ITO, EXEMPTION WARD, HAZARIBAG, HAZARIBAG
ITA 275/RAN/2026[2026-27]Status: DisposedITAT RanchiAY 2026-27
SITARAM PANSARI,TRANSPORT NAGAR vs ITO WARD 2(3), RAMGARH
ITA 266/RAN/2026[2017-18]Status: DisposedITAT RanchiAY 2017-18
SITARAM PANSARI,TRANSPORT NAGAR, KUJU vs ITO WARD 2(3), RAMGARH
ITA 265/RAN/2026[2015-16]Status: DisposedITAT RanchiAY 2015-16
SITARAM PANSARI,TRANSPORT NAGAR ,MAIN ROAD ,KUJU vs ITO(WARD 2(3)), RAMGARH
ITA 264/RAN/2026[2014-15]Status: DisposedITAT RanchiAY 2014-15
SITARAM PANSARI,TRANSPORT NAGAR, MAIN ROAD, KUJU vs ITO(WARD 2(3)), RAMGARH
ITA 263/RAN/2026[2013-14]Status: DisposedITAT RanchiAY 2013-14
VIKASH KUMAR SAW,CHAKRADHARPUR, CHAIBASA vs ITO WARDITO WARD 3(4), CHAIBASA, CHAIBASA
ITA 152/RAN/2026[2016-17]Status: DisposedITAT RanchiAY 2016-17
ANDHRA ASSOCIATION,KADMA vs INCOME TAX OFFICER , JAMSHEDPUR
ITA 482/RAN/2025[2016-17]Status: DisposedITAT RanchiAY 2016-17
MILAN KUMAR BASANT,RAMGARH vs DCIT/ACIT, CIRCLE-1, HAZARIBAGH
ITA 419/RAN/2025[22-23]Status: DisposedITAT Ranchi
TENUGHAT VIDYUT NIGAM LTD,RANCHI vs DCIT/ACIT CIRCLE-3, RANCHI
ITA 162/RAN/2025[2016-17]Status: DisposedITAT RanchiAY 2016-17
TABREJ ALAM,RANCHI vs ITO, WARD-3(1), RANCHI
ITA 464/RAN/2024[2016-17]Status: DisposedITAT RanchiAY 2016-17
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, DHANBAD, DHANBAD vs KAMAL KUMAR GOEL, KOLKATA
ITA 409/RAN/2024[2015-16]Status: DisposedITAT RanchiAY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, DHANBAD, DHANBAD vs KAMAL KUMAR GOEL, KOLKATA
ITA 408/RAN/2024[2013-14]Status: DisposedITAT RanchiAY 2013-14
DCIT,CIRCLE-1, RANCHI vs TENUGHAT VIDYUT NIGAM LTD, RANCHI
ITA 360/RAN/2024[2016-17]Status: DisposedITAT RanchiAY 2016-17
ABDUL RAHIM,ASSAM vs INCOME TAX OFFICER, MANGALDOI, ASSAM, ASSAM
ITA 337/GTY/2026[2018-19]Status: DisposedITAT GuwahatiAY 2018-19
YOUNG MENS CHRISTIAN ASSOCIATION,SHILLONG vs ITO, WARD-2(4), EXEMP, SHILLONG
ITA 317/GTY/2026[2026-27]Status: DisposedITAT GuwahatiAY 2026-27
PRADIP KUMAR JAIN ( HUF) ,NALBARI vs ITO WARD- NALBARI , NALBARI
ITA 316/GTY/2026[2017-18]Status: DisposedITAT GuwahatiAY 2017-18
PAWAN PARAKH,BONGAIGAON vs PCIT, GUWAHATI -1, GUWAHATI
ITA 85/GTY/2025[2020-2021]Status: DisposedITAT GuwahatiAY 2020-2021
PRIVILEGE SHARING,BODHGAYA vs INCOME TAX OFFICER, PATNA
ITA 356/PAT/2026[2026-27]Status: DisposedITAT PatnaAY 2026-27
MANOJ SINGH,MUZAFFARPUR vs INCOME TAX OFFICER, MUZAFFARPUR
ITA 352/PAT/2026[2020-21]Status: DisposedITAT PatnaAY 2020-21
RAZIA SULTANA,BHILAI vs INCOME TAX OFFICER, WARD-2(3), SIWAN, SIWAN, BIHAR
ITA 219/PAT/2026[2020-21]Status: DisposedITAT PatnaAY 2020-21
BIHAR TECHNICAL EDUCATION TRUST,MUZAFFARPUR vs ASSESSMENT UNIT, DELHI
ITA 549/PAT/2025[2020-21]Status: DisposedITAT PatnaAY 2020-21
JAIN CITIZEN FOUNDATION TRUST,JAIPUR vs CIT (EXEMPTION), JAIPUR, JAIPUR
ITA 826/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
JAIN CITIZEN FOUNDATION TRUST,JAIPUR vs CIT (EXEMPTION), JAIPUR, JAIPUR
ITA 825/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27