Recent Judgments

Latest ITAT tax tribunal orders across all benches.(381,146 total)

JAIN CITIZEN FOUNDATION TRUST,JAIPUR vs CIT (EXEMPTION), JAIPUR, JAIPUR

ITA 826/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
28/7/2026

JAIN CITIZEN FOUNDATION TRUST,JAIPUR vs CIT (EXEMPTION), JAIPUR, JAIPUR

ITA 825/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
28/7/2026

D A V MONTESSORY SCHOOL SAMITI,JAIPUR vs EXEMPTION WARD 1, JAIPUR, JAIPUR

ITA 751/JPR/2026[2019-20]Status: DisposedITAT JaipurAY 2019-20
28/7/2026

D A V MONTESSORY SCHOOL SAMITI,JAIPUR vs EXEMPTION WARD 1, JAIPUR, JAIPUR

ITA 1719/JPR/2026[2019-20]Status: DisposedITAT JaipurAY 2019-20
28/7/2026

M/S G.R. CORPORATION,JAIPUR vs ITO WARD 1(1), JAIPUR, JAIPUR

ITA 1802/JPR/2025[2020-21]Status: DisposedITAT JaipurAY 2020-21
28/7/2026

SHISH RAM GURJAR,PATAN, NEEM KA THANA vs A.O., NEEM KA THANA

ITA 1641/JPR/2025[2016-17]Status: DisposedITAT JaipurAY 2016-17
28/7/2026

M/S GUN SAGAR BUILD ESTATE,JAIPUR vs ITO, WARD-6(3), JAIPUR, JAIPUR

ITA 1513/JPR/2025[2017-18]Status: DisposedITAT JaipurAY 2017-18
28/7/2026

M/S GUN SAGAR BUILD ESTATE,JAIPUR vs ITO, WARD-6(3), JAIPUR, JAIPUR

ITA 1512/JPR/2025[2016-17]Status: DisposedITAT JaipurAY 2016-17
28/7/2026

SANJAR BUILDERS AND CONSTRUCTIONS PRIVATE LIMITED,LUCKNOW vs INCOME TAX OFFICER 6(1), LUCKNOW

ITA 364/LKW/2025[2014-15]Status: DisposedITAT LucknowAY 2014-15
28/7/2026

DCIT EXEMPTIONS, CIRCLE-1, CHANDIGARH, CHANDIGARH vs PUNJAB CRICKET ASSOCIATION, PUNJAB

ITA 1163/CHANDI/2024[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
28/7/2026

DCIT , CIRCLE-1 (EXEMPTIONS), CHANDIGARH vs M/S PUNJAB CRICKET ASSOCIATION (PCA),, MOHALI

ITA 1162/CHANDI/2024[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
28/7/2026

DCIT EXEMPTIONS CIRCLE-1, CHANDIGARH, CHANDIGARH vs PUNJAB CRICKET ASSOCIATION, CHANDIGARH

ITA 1161/CHANDI/2024[2016-17]Status: DisposedITAT ChandigarhAY 2016-17
28/7/2026

PUNJAB CRICKET ASSOCIATION,PUNJAB vs DEPUTY COMMISSIONER OF INCOME TAX, EXEMPTION CIRCLE-I, CHANDIGARH

ITA 1160/CHANDI/2024[2016-17]Status: DisposedITAT ChandigarhAY 2016-17
28/7/2026

DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH vs PUNJAB CRICKET ASSOCIATION, MOHALI

ITA 1159/CHANDI/2024[2015-16]Status: DisposedITAT ChandigarhAY 2015-16
28/7/2026

PUNJAB CRICKET ASSOCIATION,PUNJAB vs DEPUTY COMMISSIONER OF INCOME TAX, EXEMPTION CIRLE-I, CHANDIGARH

ITA 1158/CHANDI/2024[2015-16]Status: DisposedITAT ChandigarhAY 2015-16
28/7/2026

PUNJAB CRICKET ASSOCIATION,PUNJAB vs DEPUTY COMMISSIONER OF INCOME TAX, EXEMPTION CIRLE-I, CHANDIGARH

ITA 1157/CHANDI/2024[2014-15]Status: DisposedITAT ChandigarhAY 2014-15
28/7/2026

DCIT EXEMPTIONS, CIRCLE-1, CHANDIGARH, CHANDIGARH vs PUNJAB CRICKET ASSOCIATION, PUNJAB

ITA 1156/CHANDI/2024[2014-15]Status: DisposedITAT ChandigarhAY 2014-15
28/7/2026

PUNJAB CRICKET ASSOCIATION,PUNJAB vs NATIONAL E-ASSESSMENT CENTRE, DELHI

ITA 1155/CHANDI/2024[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
28/7/2026

PUNJAB CRICKET ASSOCIATION,PUNJAB vs ASSISTANT COMMMISSIONER OF INCOME TAX, EXEMPTION-I, CHANDIGARH

ITA 1154/CHANDI/2024[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
28/7/2026

DILIP TILLUMAL LALWANI,AMALNER vs DY. COMMISSIONER OF INCOME-TAX, CIRCLE 1, JALGAON, JALGAON

ITA 973/PUN/2026[2017-18]Status: DisposedITAT PuneAY 2017-18
28/7/2026

DIGAMBAR JAIN GAJAPANTH TIRTHKSHETRA TRUST,NASHIK vs CIT EXEMPTION, PUNE, PUNE

ITA 967/PUN/2026[2024-25]Status: DisposedITAT PuneAY 2024-25
28/7/2026

SHIVNANDAN DEVELOPERS ,PUNE vs DCIT CIR-8, PUNE

ITA 902/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
28/7/2026

ANIL SURESH NAIK,PUNE vs DCIT, CIRCLE 2, PUNE

ITA 88/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
28/7/2026

RAJMATA MULTI STATE CO OPERATIVE CREDIT SOCIETY LIMITED,OSMANABAD vs ITO, WARD 1(1), SOLAPUR, SOLAPUR

ITA 815/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
28/7/2026

RAISA KHANAM SHAIKH MOHAMMAD KHALIL,PARBHANI vs ITO WARD-HINGOLI, PARBHANI

ITA 805/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
28/7/2026

NOORJAHAN SUBHAN ALI ANSARI,MUMBAI vs INCOME TAX OFFICER WARD 14(1), PUNE

ITA 793/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
28/7/2026

SHRADHA MUKTAAI TRUST,KALYAN EAST, THANE vs INCOME TAX OFFICER EXEMPTION WARD THANE, THANE

ITA 788/PUN/2026[NA]Status: DisposedITAT Pune
28/7/2026

RAMESH VITTAL PAWAR,SOLAPUR vs ITO, WARD-2, SATARA, SATARA

ITA 784/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
28/7/2026

M/S ROTARY CLUB OF AKURDI CHARITABLE TRUST,PUNE vs CIT(E) , PUNE

ITA 739/PUN/2026[NA]Status: DisposedITAT Pune
28/7/2026

SHRADHA MUKTAAI TRUST,THANE vs EXEMPTION WARD, THANE

ITA 729/PUN/2026[2024-2025]Status: DisposedITAT PuneAY 2024-2025
28/7/2026