Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,137 total)
INCOME TAX OFFICER, DEHRADUN vs JHAJRA SADHAN SAHKARI SAMITI LIMITED, DEHRADUN
ITA 267/DDN/2026[2016]Status: DisposedITAT Dehradun
RAJEEV KUMAR RANA,DEHRADUN vs DEPUTY COMMISSIONER OF INCOME TAX-CENTRAL CIRCLE, DEHRADUN
ITA 263/DDN/2026[2017-18]Status: DisposedITAT DehradunAY 2017-18
NAINITAL DISTRICT COOP BANK LTD,HALDWANI vs ASSISTANT COMMISSIONER OF INCOME TAX, HALDWANI
ITA 262/DDN/2026[2017-18]Status: DisposedITAT DehradunAY 2017-18
ABHISHEK SINGHAL,LAXAR ROORKEE vs COMMISSIONER OF INCOME-TAX (APPEALS), ROORKEE
ITA 259/DDN/2026[2018-19]Status: DisposedITAT DehradunAY 2018-19
GIRISH KUMAR SAINI,DEHRADUN vs ITO, WARD-1(1)(1), DEHRADUN
ITA 257/DDN/2026[2022-23]Status: DisposedITAT DehradunAY 2022-23
UTTRANCHAL UTHAN PARISHAD,DEHRADUN vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ITA 256/DDN/2026[2026-27]Status: DisposedITAT DehradunAY 2026-27
VANDANA RANA,DEHRADUN vs DEPUTY COMMISSIONER OF INCOME TAX-CENTRAL CIRCLE, DEHRADUN
ITA 255/DDN/2026[2017-18]Status: DisposedITAT DehradunAY 2017-18
PAWAN BHATIA,AMRITSAR vs ACIT -CIRCLE 1, C R REVENUE BUILING AMRITSAR
ITA 340/ASR/2026[2017-18]Status: DisposedITAT AmritsarAY 2017-18
INCOME TAX OFFICER, KAPURTHALA vs KULDIP KAUR, KAPURTHALA
ITA 775/ASR/2025[2020-21]Status: DisposedITAT AmritsarAY 2020-21
THE SHIRGUPPI L S M P COOPERATIVE SOCIETY LIMITED,BELAGAVI vs ASSESSMENT UNIT INCOME TAX DEPARTMENT, BELAGAVI
ITA 96/PAN/2026[2020-2021]Status: DisposedITAT PanajiAY 2020-2021
ANRTUJ MAHAL CO-OPERATIVE CREDIT SOCIETY,PONDA vs INCOME TAX OFFICER, WARD - 2(1), PANAJI
ITA 70/PAN/2026[2016-17]Status: DisposedITAT PanajiAY 2016-17
VIVIDODDESHAGALA PRATHAMIKA GRAMEENA KRISHI SAHAKARA SANGA,BELAGAVI vs ITO WARD 4 BELGAUM, BELAGAVI
ITA 53/PAN/2026[2017-2018]Status: DisposedITAT PanajiAY 2017-2018
SHREE DHANLAXMI CREDIT SOUHARDA SAHAKARI NIYAMIT ,ASHOK NAGAR NIPANI vs INCOME TAX OFFICER,WARD-1,NIPANI, NIPANI
ITA 40/PAN/2026[2017-18]Status: DisposedITAT PanajiAY 2017-18
ONKAR CO-OP CREDIT SOCIETY,GOKAK vs INCOME TAX OFFICER, WARD - 1, GOKAK
ITA 38/PAN/2026[2022-23]Status: DisposedITAT PanajiAY 2022-23
SHRI LAXMI NARAYAN JEWELLERS,GADAG vs INCOME TAX OFFICER GADAG, GADAG
ITA 121/PAN/2026[2013-14]Status: DisposedITAT PanajiAY 2013-14
PRATHAMIK KRUSHI PATTIN SAHAKARI SANGH NIYAMIT GODACHI,RAMDURG vs THE INCOME TAX OFFICER, WARD - 2, BELAGAVI
ITA 109/PAN/2026[2018-19]Status: DisposedITAT PanajiAY 2018-19
KAARNATAKA PRATHAMIK KRUSHI PATTIN SAHAKARI SANGH NIYAMIT HANDIGUND,HANDIGUND vs INCOME TAX OFFICER, WARD - 1, BELGAUM
ITA 108/PAN/2026[2018-19]Status: DisposedITAT PanajiAY 2018-19
BHOOMI DEVELOPERS ENGINEERS AND CONTRACTORS,BELGAUM vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI
ITA 73/PAN/2025[2015-16]Status: DisposedITAT PanajiAY 2015-16
SANJAY JAIN,ALTO PORVORIM - GOA vs INCOME TAX OFFICER, CIRCLE 1(1), PANAJI, PANAJI-GOA
ITA 448/PAN/2025[2017-18]Status: DisposedITAT PanajiAY 2017-18
ARNAVJEET BARUAH,CARANZALEM PANAJI-GOA vs INCOME TAX OFFICER,W-1(3), PANAJI-GOA
ITA 282/PAN/2025[2017-18]Status: DisposedITAT PanajiAY 2017-18
MOTI LAL RAMWANI,JANJGIR CHAMPA vs INCOME TAX OFFICER, WARD 2(1), BILASPUR, BILASPUR
ITA 264/RPR/2026[2016-17]Status: DisposedITAT RaipurAY 2016-17
SHIVALIK ENGINEERING INDUSTRIES LIMITED,RAIPUR vs DY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), RAIPUR, RAIPUR
ITA 716/RPR/2025[2017-18]Status: DisposedITAT RaipurAY 2017-18
SHREE DEVDAYA EDUCATION AND CHARITABLE TRUST,BHUTKOTDA vs ITO EXEMPTION WD 1,RAJKOT, RAJKOT
ITA 795/RJT/2026[2016-17]Status: DisposedITAT RajkotAY 2016-17
VIRAL JEWELLERS,KACHCHH vs THE ACIT CIRCLE GANDHIDHAM, GANDHIDHAM
ITA 431/RJT/2026[2012-13]Status: DisposedITAT RajkotAY 2012-13
VISHV KALYANARTH MANUSHREE CHARITABLE TRUST,SURAT vs CIT(EXEMPTION)AHMEDABAD, AHMEDABAD
ITA 584/SRT/2026[NON-N]Status: DisposedITAT Surat
KRUTI MEHTA,SURAT vs INCOME TAX OFFICER, WARD-3(2)(6), SURAT, SURAT
ITA 580/SRT/2026[2017-18]Status: DisposedITAT SuratAY 2017-18
ANDHRA ASSOCIATION,KADMA vs EXEMPTION WARD, OFFICE ROAD
ITA 58/RAN/2026[2018-19]Status: DisposedITAT RanchiAY 2018-19
ANDHRA ASSOCIATION,KADMA vs EXEMPTION WARD, OFFICE ROAD
ITA 57/RAN/2026[2018-19]Status: DisposedITAT RanchiAY 2018-19
GAURAV KUMAR SHANGARI,BISTUPUR vs ACIT/DCIT, C.H.AREA
ITA 36/RAN/2026[2018-19]Status: DisposedITAT RanchiAY 2018-19
LOK PRERNA KENDRA, CHATRA,CHATRA vs ITO, EXEMPTION WARD, HAZARIBAG, HAZARIBAG
ITA 276/RAN/2026[2026-27]Status: DisposedITAT RanchiAY 2026-27
