Recent Judgments

ABHYUDAYA CO-OPERATIVE BANK LTD. vs UNION OF INDIA THROUGH DEP. OF INCOME TAX AND ORS

HON'BLE SHRI JUSTICE MANISH PITALE,HON'BLE SHRI JUSTICE SHREERAM VINAYAK SHIRSAT

PR. COMMISSIONER OF INCOME TAX-1, DELHI vs ANNEX INFRAREALTY PVT. LTD.

PR. COMMISSIONER OF INCOME TAX, CENTRAL II vs M/S SOMANI WORSTED LIMITED

DINAR TARCAR RESOURCES INDIA PVT LTD REP BY SHRI ANKUSH PEDNEKAR AND 2 ORS vs THE INCOME TAX DEPARTMENT REP BY THE DEPUTY COMMISSIONER OF INCOME TAX

HON'BLE SHRI JUSTICE AMIT S. JAMSANDEKAR

M/S GVK JAIPUR EXPRESSWAY PVT. LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX

SERVICENOW NEDERLAND BV,HYDERABAD vs ACIT, CIRCLE INTL. TAX. 3(1)(2), DELHI

ADOBE SYSTEMS SOFTWARE IRELAND LIMITED,DUBLIN, IRELAND vs CIRCLE 1(1)(1) - ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI

SMBC AVIATION CAPITAL LIMITED,IRELAND vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 3(1)(2), INTERNATIONAL TAX, DELHI, DELHI

CELESTIAL AVIATION TRADING 62 LIMITED,AVIATION HOUSE, SHANNON, CO. CLARE, IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(2)(1), INTERNATIONAL TAX, DELHI, CIVIC CENTRE, MINTO ROAD

CELESTIAL AVIATION TRADING 64 LIMITED,IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(2)(1), INTERNATIONAL TAX, DELHI, CIVIC CENTRE, MINTO ROAD,

CELESTIAL AVIATION TRADING 69 LIMITED,AVIATION HOUSE, SHANNON, CO. CLARE, IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX , CIRCLE 1(2)(1), INTERNATIONAL TAX, DELHI, CIVIC CENTRE, MINTO ROAD

CELESTIAL AVIATION TRADING 36 LIMITED,AVIATION HOUSE, SHANNON, CO. CLARE, IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(2)(1), INTERNATIONAL TAX, DELHI, CIVIC CENTRE, MINTO ROAD

PRASHANTHI DUGGI,NEW YORK vs ITO, INT. TAX -1, HYDERABAD

ANSHUMAN SINGH NEHRA L/H AJIT SINGH,DECEASED vs INCOME TAX OFFICER (INTERNATIONAL TAXATION), GURGAON

DCIT, NOIDA vs HONDA MOTOR CO LTD, JAPAN

INCOME TAX OFFICER, WARD-3(5), GHAZIPUR, INCOME TAX DEPARTMENT vs ABDUL MANNAN, RAJDEPUR DEHATI

CORBETT NATURE RESERVE,RAMNAGAR vs INCOME TAX OFFICER, RAM NAGAR

RAVINDRA PRATAP SINGH YADAV,UTTARAKHAND vs ITO WARD -1(1)(3) DEHRADUN, DEHRADUN

SURENDER SINGH ASWAL,DEHRA DUN vs ACIT, DEHRA DUN

VANDEEP SINGH RATRA,DEHRADUN vs DEPUTY COMMISSIONER OF INCOME TAX -CENTRAL CIRCLE, DEHRADUN, DEHRADUN

ANKIT GUPTA,DEHRADUN vs DEPUTY COMMISSIONER OF INCOME TAX-CENTRAL CIRCLE, DEHRADUN, DEHRADUN

DAMANPREET SINGH CHANDOK,DEHRADUN vs DEPUTY COMMISSIONER OF INCOME TAX -CENTRAL CIRCLE, DEHRADUN, DEHRADUN

M/S PEARL HEIGHTS,UTTARAKHAND vs DCIT/ACIT, CENTRAL CIRCLE, DEHRADUN, UTTARAKHAND

UMESH KUMAR,DEHRADUN vs DEPUTY COMMISSIONER OF INCOME TAX-CENTRAL CIRCLE, DEHRADUN, DEHRADUN

UMESH KUMAR,DEHRADUN vs DEPUTY COMMISSIONER OF INCOME TAX-CENTRAL CIRCLE,DEHRADUN, DEHRADUN

AVTAR SINGH,DEHRADUN vs ITO.WARD-1(1)(1), DEHRADUN

DEEPAK BISHT,GAUCHER, CHAMOLI vs ITO, SRIANGAR GARHWAL

KUSUM DEEP,ROORKEE vs INCOME TAX OFFICER, ROORKEE

BAHUUDDESHIY NANHEDA ANANTPUR HARIJAN KISAN SEWA SAHKARI SAMITI LIMITED,ROORKEE vs INCOME TAX OFFICER, ROORKEE

JYOTI TANDON,HALDWANI vs ITO WARD 2(1)(1), HALDWANI