Recent Judgments

GAURAV RAKHECHA,NEW DELHI vs ACIT CC-13 JHANDEWALAN, ACIT CC- JHANDEWALAN

ITO, WARD- 1(5), NOIDA vs ISHWAR SINGH MAVI , UTTAR PRADESH

NUSSLI SWITZERLAND LTD.,NEW DELHI vs ACIT, CENTRAL CIRCLE- 8, NEW DELHI

TIRUPATI BALAJI FIBER LTD.,MUZAFFARNAGAR vs DCIT, CENTRAL CIRCLE- 28, NEW DELHI

DCIT, CENTRAL CIRCLE-28, NEW DELHI vs ATUL (KUMAR) GUPTA, NEW DELHI

SHRI M. BALAGANESH (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

ANIL ARJUN WAGHMARE ,MUMBAI vs I.T.O, WARD 32(1)(1), MUMBAI

Shri Sandeep Gosain (Judicial Member), Shri Prabhash Shankar( (Accountant Member)

KANACHUR SEASONING INDUSTRIES vs THE DEPUTY COMMISSIONER OF INCOME TAX

B M SHYAM PRASAD

ULLAL KOJABBA MONU vs THE DEPUTY COMMISSIONER OF INCOME TAX

B M SHYAM PRASAD

C NARAYANASWAMY AND BROS (HUF) vs UNION OF INDIA

B M SHYAM PRASAD

SHIVARAMAIAH vs THE INCOME TAX OFFICER

ULLAL KOJABBA MONU vs DEPUTY COMMISSIONER OF INCOME TAX

SMT B L CHUDAMANI vs THE DEPUTY DIRECTOR OF INCOME TAX

SRI. RAMAIAH REDDY HEMAVATHI vs THE INCOME TAX OFFICER

KANACHUR SEASONING INDUSTRIES vs THE DEPUTY COMMISSIONER OF INCOME TAX- CENTRAL CIRCLE

KANACHUR SEASONING INDUSTRIES vs THE DEPUTY COMMISSIONER OF INCOME TAX

KANACHUR SEASONING INDUSTRIES vs THE DEPUTY COMMISSIONER OF INCOME TAX

ULLAL KOJABBA MONU vs THE DEPUTY COMMISSIONER OF INCOME TAX

ULLAL KOJABBA MONU vs THE DEPUTY COMMISSIONER OF INCOME TAX-CENTRAL CIRCLE

ULLAL KOJABBA MONU vs DEPUTY COMMISSIONER OF INCOME TAX

ULLAL KOJABBA MONU vs THE DEPUTY COMMISSIONER OF INCOME TAX - CENTRAL CIRCLE

KANACHUR SEASONING INDUSTRIES vs THE DEPUTY COMMISSIONER OF INCOME TAX- CENTRAL CIRCLE

BADRUNNISA vs INCOME TAX OFFICER

PR COMMISSIONER OF INCOME TAX 1 CHANDIGARH vs M/S AGGARWAL PROMOTERS ZIRAKPUR

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

PR COMMISSIONER OF INCOME TAX 1 JALANDHAR vs DIVAY MOHINDRU PROP M/S MAHAVIR ABHUSHANS

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

ABHYUDAYA CO-OPERATIVE BANK LTD. vs UNION OF INDIA THROUGH DEP. OF INCOME TAX AND ORS

HON'BLE SHRI JUSTICE MANISH PITALE,HON'BLE SHRI JUSTICE SHREERAM VINAYAK SHIRSAT

PR. COMMISSIONER OF INCOME TAX-1, DELHI vs ANNEX INFRAREALTY PVT. LTD.

PR. COMMISSIONER OF INCOME TAX, CENTRAL II vs M/S SOMANI WORSTED LIMITED

DINAR TARCAR RESOURCES INDIA PVT LTD REP BY SHRI ANKUSH PEDNEKAR AND 2 ORS vs THE INCOME TAX DEPARTMENT REP BY THE DEPUTY COMMISSIONER OF INCOME TAX

HON'BLE SHRI JUSTICE AMIT S. JAMSANDEKAR

M/S GVK JAIPUR EXPRESSWAY PVT. LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX

SERVICENOW NEDERLAND BV,HYDERABAD vs ACIT, CIRCLE INTL. TAX. 3(1)(2), DELHI