Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,129 total)
ALOK KUMAR GUPTA ,DELHI vs DCIT CENTRAL CIRCLE -7, DELHI
ITA 4832/DEL/2026[2024-25]Status: DisposedITAT DelhiAY 2024-25
HANS KUMAR HUF,DELHI vs CIT(A), NFAC, DELHI
ITA 4746/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
SUMER SINGH RANA,GURUGRAM vs DCIT/ACIT CC-31, NEW DELHI, NEW DELHI
ITA 4682/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
DEEPAK GARG HUF,PANIPAT vs ASSESSMENT UNIT INCOME TAX DEPARTMENT, DELHI
ITA 467/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
BLS KENDRA PRIVATE LIMITED,NEW DELHI vs ITO WARD 29(1), DELHI
ITA 462/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
DR. KEDAR NATH MODI INSTITUTE OF PHARAMACEUTICAL EDUCATION & RESAERCH TRUST,GHAZIABAD vs COMMISSIONER OF INCOME TAX EXEMPTION, LUCKNOW
ITA 4596/DEL/2026[2025-26]Status: DisposedITAT DelhiAY 2025-26
M/S NEXUS OF GOOD FOUNDATION,UTTAR PRADESH vs CIT (EXEMPTIONS) , LUCKNOW
ITA 4501/DEL/2026[-]Status: DisposedITAT Delhi
M/S NEXUS OF GOOD FOUNDATION,UTTAR PRADESH vs CIT (EXEMPTION), LUCKNOW
ITA 4500/DEL/2026[-]Status: DisposedITAT Delhi
KAVI RAJ,SAHARANPUR vs INCOME TAX OFFICER, WARD-3(3)(3), SAHARANPUR
ITA 4101/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
ASHOK KUMAR SETHI,I.P EXTENSION, DELHI vs ACIT, JHANDEWALA EXTENSION
ITA 4100/DEL/2026[2019]Status: DisposedITAT Delhi
SAJAL JAIN,DELHI vs ITO WARD 36(1), DELHI
ITA 4082/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
ASHOK KUMAR TYAGI,DELHI vs INCOME TAX OFFICER, DELHI , ITO
ITA 4003/DEL/2026[2012-2013]Status: DisposedITAT DelhiAY 2012-2013
SETH MUSSADI LAL CHARITABLE TRUST,GHAZIABAD vs ITO WARD EXEMPTION, GHAZIABAD
ITA 3965/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
DCDC HEALTH SERVICES PVT LTD,DELHI vs DCIT CIRCLE 7(1), DELHI
ITA 3876/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
MOHD KHALID,SAMBHAL vs ITO WARD 1(5), SAMBHAL
ITA 3875/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
KRISHI UTPADAN MANDI SAMITI BADAUN,BADAUN vs ITO-2(3) BADAYUN-1, BADAUN
ITA 3744/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
RAJAN ADLAKHA,GHAZIABAD vs LD. AO, BANGLORE, BANGLORE
ITA 3664/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
RAJAN ADLAKHA,GHAZIABAD vs LD. AO, BANGLORE, BANGLORE
ITA 3663/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
BARI PANCHAYAT VAISH BESA AGGARWAL,NEW DELHI vs EXEMPTION WARD 1(3), CIVIC CENTRE
ITA 3399/DEL/2026[2025-26]Status: DisposedITAT DelhiAY 2025-26
DABUR INDIA LIMITED,DELHI vs ACIT/DCIT, CR BUILDING, ITO
ITA 3367/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
RIJU SRIVASTAVA,GURGAON vs ITO, HARYANA
ITA 3248/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
R S SANGWAN MEMORIAL EDUCATION SOCIETY,BHIWANI vs EXEMPTIONS WARD, ROHTAK
ITA 3220/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
GOYAL EDUCATIONAL AND WELFARE SOCIETY,FARIDABAD vs CIT EXEMPTION , CHANDIGARH
ITA 3059/DEL/2026[-]Status: DisposedITAT Delhi
OMNI INFOWORD PRIVATE LIMITED,DELH vs DY. COMMISSIONER OF INCOME TAX, CIRCLE - 19(1), DELHI, DELHI
ITA 2970/DEL/2026[2017-2018]Status: DisposedITAT DelhiAY 2017-2018
PAWAN KUMAR AGARWAL,GHAZIABAD vs NATIONAL FACELESS ASSESSMENT CENTER, GHAZIABAD
ITA 2944/DEL/2026[2020-2021]Status: DisposedITAT DelhiAY 2020-2021
MADAN MOHAN TIWARI,DELHI vs ITO WARD 29(3), DELHI
ITA 2745/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
OM SHIVAM FARMS PRIVATE LIMITED,DELHI vs ITO WARD 44(3), DELHI
ITA 209/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
YIELD PORTFOLIO MANAGEMENT PVT LTD,GHAZIABAD vs ASSESSING OFFICER, CENTRAL CIRCLE 26, DELHI, DELHI
ITA 1767/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
YIELD PORTFOLIO MANAGEMENT PRIVATE LIMITED,GHAZIABAD vs ASSESSING OFFICER, CENTRAL CIRCLE 26,DELHI, DELHI
ITA 1766/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
YIELD PORTFOLIO MANAGEMENT PVT LTD,GHAZIABAD vs ASSESSING OFFICER, CENTRAL CIRCLE 26, DELHI, DELHI
ITA 1733/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18