Recent Judgments

Latest ITAT tax tribunal orders across all benches.(381,123 total)

RYALI VENKATA RAMAGOPAL,RAJAVOLU vs INCOME TAX OFFICER, WARD 1(1), RAJAMAHENDRAVAM

ITA 275/VIZ/2026[2021-22]Status: DisposedITAT VisakhapatnamAY 2021-22
29/7/2026

RYALI VENKATA RAMAGOPAL,RAJAVOLU vs INCOME TAX OFFICER, WARD 1(1), RAJAMAHENDRAVARAM

ITA 274/VIZ/2026[2020-21]Status: DisposedITAT VisakhapatnamAY 2020-21
29/7/2026

CHALLAPALLI NAGA KIRAN KUMAR,GUNTUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VIJAYAWADA

ITA 192/VIZ/2026[2020-21]Status: DisposedITAT VisakhapatnamAY 2020-21
29/7/2026

SURYANARAYANA KOPPARTHI,BHIMAVARAM vs DY.COMMISSIONER OF INCOMETAX, CENTRAL CIRCLE-1, RAJAHMUNDRY

ITA 184/VIZ/2026[2022-23]Status: DisposedITAT VisakhapatnamAY 2022-23
29/7/2026

BHATTIPROLU PRIMARY AGRICULTURE CO OPERATIVE SOCIETY LIMITED,GUNTUR vs JCIT-1, GUNTUR

ITA 376/VIZ/2025[2020-21]Status: DisposedITAT VisakhapatnamAY 2020-21
29/7/2026

MALLIKARJUNA PRASAD JONNAVITTULA,MACHILIPATNAM vs INCOME TAX OFFICER, WARD 1,, MACHILIPATNAM

ITA 201/VIZ/2024[2014-15]Status: DisposedITAT VisakhapatnamAY 2014-15
29/7/2026

MALLIKARJUNA PRASAD JONNAVITTULA,MACHILIPATNAM vs INCOME TAX OFFICER, WARD 1, MACHILIPATNAM

ITA 200/VIZ/2024[2013-14]Status: DisposedITAT VisakhapatnamAY 2013-14
29/7/2026

SHRI BEDI SATSANG SABHA,JAIPUR vs EXEMPTION WARD 1, JAIPUR, JAIPUR

ITA 35/JPR/2026[2018-19]Status: DisposedITAT JaipurAY 2018-19
29/7/2026

JLF BLESSED HOME FOUNDATION,JAIPUR vs CIT-EXEMPTION, JAIPUR, JAIPUR

ITA 252/JPR/2026[2025-26]Status: DisposedITAT JaipurAY 2025-26
29/7/2026

JLF BLESSED HOME FOUNDATION,JAIPUR vs CIT-EXEMPTION, JAIPUR, JAIPUR

ITA 251/JPR/2026[2025-26]Status: DisposedITAT JaipurAY 2025-26
29/7/2026

INCOME TAX OFFICER, SIKAR vs MURARI LAL MISHRA, SIKAR

ITA 196/JPR/2026[2024-25]Status: DisposedITAT JaipurAY 2024-25
29/7/2026

ITO, WARD-4(2), JAIPUR, STATUE CIRCLE, NCRB, JAIPUR vs TANUSHREE KALANI, JAIPUR

ITA 157/JPR/2026[2024-25]Status: DisposedITAT JaipurAY 2024-25
29/7/2026

INCOME TAX OFFICER, JAIPUR vs MANMOHAN JAISWAL, JAIPUR

ITA 134/JPR/2026[2024-25]Status: DisposedITAT JaipurAY 2024-25
29/7/2026

ROHAN SINGH,BHARATPUR vs INCOME TAX OFFICER, WARD-1, BHARATPUR, BHARATPUR

ITA 1876/JPR/2025[2020-21]Status: DisposedITAT JaipurAY 2020-21
29/7/2026

ATUL SHRIVASTAVA,BHARATPUR vs ITO WARD 2, BHARATPUR

ITA 1650/JPR/2025[2017-18]Status: DisposedITAT JaipurAY 2017-18
29/7/2026

DIVYA YADAV,JAIPUR vs INCOME TAX OFFICER, BUNDI

ITA 1380/JPR/2025[2015-16]Status: DisposedITAT JaipurAY 2015-16
29/7/2026

JASVEER SINGH,HARDOI vs ITO-3(2), HARDOI, HARDOI

ITA 308/LKW/2026[2023-24]Status: DisposedITAT LucknowAY 2023-24
29/7/2026

SUMER CHAND,YAMUNA NAGAR vs ITO, WARD 4, YAMUNA NAGAR

ITA 344/CHANDI/2026[2015-16]Status: DisposedITAT ChandigarhAY 2015-16
29/7/2026

KANWALJIT SINGH,CHANDIGARH vs INCOME TAX OFFICER (ITO WARD 5(5), CHANDIGARH), AYKAR BHAWAN , CHANDIGARH, PUNJAB

ITA 343/CHANDI/2026[2021-22]Status: DisposedITAT ChandigarhAY 2021-22
29/7/2026

KANWALJIT SINGH,CHANDIGARH vs INCOME TAX OFFICER, ITO WARD 5(5), CHANDIGARH/, AYKAR BHAWAN,CHANDIGARH

ITA 342/CHANDI/2026[2020-21]Status: DisposedITAT ChandigarhAY 2020-21
29/7/2026

KINGSTON INFRACON,AHMEDABAD vs ACIT CIRCLE 3 1 1, AHMEDABAD

ITA 889/AHD/2026[2016-17]Status: DisposedITAT AhmedabadAY 2016-17
29/7/2026

ELSAMEX MAINTENANCE SERVICES LIMITED,PRAHLADNAGAR vs DEPUTY COMMISSIONER OF INCOME TAX, GANDHINAGAR

ITA 883/AHD/2026[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
29/7/2026

SHANTIBEN GIRDHARLAL KHATRI,MODASA vs INCOME TAX OFFICER WARD-1 MODASA, MODASA

ITA 845/AHD/2026[2020-2021]Status: DisposedITAT AhmedabadAY 2020-2021
29/7/2026

JIGNESHKUMAR HASMUKHBHAI PATEL,VADODARA vs THE INCOME TAX OFFICER, WARD 1(2)(1), VADODARA, VADODARA

ITA 834/AHD/2026[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
29/7/2026

MINESHKUMAR KANUBHAI PATEL,ANAND vs ITO WARD 1, ANAND, ANAND

ITA 828/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
29/7/2026

ANEEL KUMAR DAMODAR DAS ROOPELA,AHMEDABAD vs THE ITO, WARD-7(2)(1), AHMEDABAD

ITA 818/AHD/2026[2013-14]Status: DisposedITAT AhmedabadAY 2013-14
29/7/2026

M/S. MUKTA MOTORS,AHMEDABAD vs THE ITO, WARD 1(3)(1), AHMEDABAD

ITA 815/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
29/7/2026

SHALIMAR CO.OP. HOUSING SOCIETY LTD,,AHMEDABAD vs INCOME TAX OFFICER, WARD-1(1)(3), AHMEDABAD

ITA 795/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
29/7/2026

HARDIK RAJENDRAKUMAR MANIYAR,KADI vs THE ITO, WARD-5, MEHSANA

ITA 781/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
29/7/2026

TOFEEQ TAHERBHAI GINWALA,VADODARA vs ITO, WARD 1, GODHRA, GODHRA

ITA 777/AHD/2026[2022-23]Status: DisposedITAT AhmedabadAY 2022-23
29/7/2026