Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
ACIT, RANCHI vs JHARKHAND ROAD PROJECTS IMPLEMENTATION COMPANY LTD, RANCHI
ITA 111/RAN/2026[2024-25]Status: DisposedITAT RanchiAY 2024-25
JHARKHAND STATE CO OPERATIVE LAC MARKETING AND PROCUREMENT FEDERATION LTD.,RANCHI vs DCIT CIRCLE 1, RANCHI, RANCHI
ITA 427/RAN/2025[2017-2018]Status: DisposedITAT RanchiAY 2017-2018
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, RANCHI, RANCHI vs VIJAY KUMAR SAHU INFRASTRUCTURE PRIVATE LIMITED, RANCHI
ITA 258/RAN/2025[2020-21]Status: DisposedITAT RanchiAY 2020-21
JHARKHAND STATE CO OPERATIVE LAC MARKETING AND PROCUREMENT FEDERATION LTD.,RANCHI vs COMMISSIONER OF INCOME TAX, NFAC, DELHI
ITA 254/RAN/2025[2015-16]Status: DisposedITAT RanchiAY 2015-16
JHARKHAND STATE CO OPERATIVE LAC MARKETING AND PROCUREMENT FEDERATION LTD.,RANCHI vs COMMISSIONER OF INCOME TAX, NFAC
ITA 253/RAN/2025[2014-15]Status: DisposedITAT RanchiAY 2014-15
JHARKHAND STATE COOPERATIVE LAC MARKETING & PROCUREMENT FEDERATION LTD.,RANCHI vs COMMISIONER OF INCOME TAX , NFAC, DELHI
ITA 252/RAN/2025[2013-14]Status: DisposedITAT RanchiAY 2013-14
VIJAY KUMAR SAHU INFRASTRUCTURE PVT. LTD.,,RANCHI vs DCIT, C.C.2, RANCHI
ITA 201/RAN/2025[2020-21]Status: DisposedITAT RanchiAY 2020-21
MANJU AGARWAL,RANCHI vs ITO, WARD-2(1), RANCHI
ITA 1/RAN/2025[2016-17]Status: DisposedITAT RanchiAY 2016-17
MANJU AGARWAL,RANCHI vs ITO, WARD-2(1), RANCHI
ITA 465/RAN/2024[2016-17]Status: DisposedITAT RanchiAY 2016-17
USHA MARTIN LTD ,KOLKATA vs ACIT CIR-3, RANCHI
ITA 272/RAN/2017[08-09]Status: DisposedITAT Ranchi
ASSAM GAS COMPANY LIMITED,DULIAJAN vs ACIT/DCIT, CIR-1, DIB, DIBRUGARH
ITA 75/GTY/2026[2018-19]Status: DisposedITAT GuwahatiAY 2018-19
ASSAM GAS COMPANY LIMITED,DULIAJAN vs ACIT/DCIT, CIR-1, DIB, DIBRUGARH
ITA 71/GTY/2026[2014-15]Status: DisposedITAT GuwahatiAY 2014-15
ASSAM GAS COMPANY LIMITED,DULIAJAN vs DCIT/ACIT, CIRCLE-1/DBR, AAYKAR BHAWAN, CHOWKIDIGHEE
ITA 70/GTY/2026[2014-15]Status: DisposedITAT GuwahatiAY 2014-15
KARAMVEER CHOUDHARY,IMPHAL vs INCOME TAX OFFICER WARD 3 IMPHAL, IMPHAL
ITA 374/GTY/2026[2017-18]Status: DisposedITAT GuwahatiAY 2017-18
SUSHENDRA MALAKAR,AGARTALA vs ITO, WARD - 1, AGARTALA, AGARTALA
ITA 370/GTY/2026[2013-14]Status: DisposedITAT GuwahatiAY 2013-14
NOBLE GODSON BRAHMA,KOKRAJHAR vs INCOME TAX OFFICER, WARD-1, BONGAIGAON
ITA 363/GTY/2026[2012-13]Status: DisposedITAT GuwahatiAY 2012-13
BIKASH JYOTI DUTTA,BISWANATH CHARALI vs THE INCOME TAX OFFICER, WARD -1, TEZPUR, TEZPUR
ITA 362/GTY/2026[2017-2018]Status: DisposedITAT GuwahatiAY 2017-2018
BIKASH JYOTI DUTTA,BISWANATH CHARALI vs THE INCOME TAX OFFICER, WARD -1, TEZPUR, TEZPUR
ITA 361/GTY/2026[2016-2017]Status: DisposedITAT GuwahatiAY 2016-2017
BIKASH JYOTI DUTTA,BISWANATH CHARALI vs THE INCOME TAX OFFICER, WARD -1, TEZPUR
ITA 360/GTY/2026[2015-2016]Status: DisposedITAT GuwahatiAY 2015-2016
ABDUL HAQUE,SONITPUR vs ITO, WARD 1, TEZPUR
ITA 312/GTY/2026[2015-16]Status: DisposedITAT GuwahatiAY 2015-16
INCOME TAX OFFICER, DARBHANGA vs RAJESH KUMAR, DARBHANGA
ITA 380/PAT/2025[2018-19]Status: DisposedITAT PatnaAY 2018-19
LAKSHMINARAYANA ERRAMILL,RAJAHMUNDRY vs INCOME TAX OFFICER, WARD - 1 (1), RAJAMAHENDRAVARAM
ITA 284/VIZ/2026[2021-22]Status: DisposedITAT VisakhapatnamAY 2021-22
SRINIVASA RAO TURAGA,PEDDAPURAM vs INCOME TAX OFFICER, WARD - 1, KAKINADA
ITA 283/VIZ/2026[2021-22]Status: DisposedITAT VisakhapatnamAY 2021-22
SRINIVASA RAO TURAGA,EAST GODAVARI vs INCOME TAX OFFICER, WARD - 1, KAKINADA
ITA 282/VIZ/2026[2020-21]Status: DisposedITAT VisakhapatnamAY 2020-21
VENKATA SATYA RAJESWARA RAO CHODAVARAPU,EAST GODAVARI vs INCOME TAX OFFICER, WARD - 1(1), RAJAMAHENDRAVARAM
ITA 281/VIZ/2026[2021-22]Status: DisposedITAT VisakhapatnamAY 2021-22
VENKATA SATYA RAJESWARA RAO CHODAVARAPU,EAST GODAVARI vs INCOME TAX OFFICER, WARD - 1(1), RAJAMAHENDRAVARAM
ITA 280/VIZ/2026[2020-21]Status: DisposedITAT VisakhapatnamAY 2020-21
VISHNU MURTHY KALA,WEST GODAVARI vs INCOME TAX OFFICER, WARD - 1, BHIMAVARAM
ITA 279/VIZ/2026[2021-22]Status: DisposedITAT VisakhapatnamAY 2021-22
VISHNU MURTHY KALA,WEST GODAVARI vs INCOME TAX OFFICER, WARD - 1, BHIMAVARAM
ITA 278/VIZ/2026[2020-21]Status: DisposedITAT VisakhapatnamAY 2020-21
ABDUL MUNAF SHAIK,VIJAYAWADA vs INCOME TAX OFFICER, WARD (1), VIJAYAWADA
ITA 277/VIZ/2026[2021-22]Status: DisposedITAT VisakhapatnamAY 2021-22
ABDUL MUNAF SHAIK,VIJAYAWADA vs INCOME TAX OFFICER, WARD 1(1), VIJAYAWADA
ITA 276/VIZ/2026[2020-21]Status: DisposedITAT VisakhapatnamAY 2020-21