Recent Judgments

Latest ITAT tax tribunal orders across all benches.(381,123 total)

GAURAV AGARWAL,NEW DELHI vs DCIT CENTRAL CIRCLE 19, NEW DELHI

ITA 849/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
5/8/2026

GAURAV AGARWAL,UTTAR PRADESH vs DCIT, CENTRAL CIRCLE- 19, DELHI

ITA 848/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
5/8/2026

INDIAN SOCIETY OF ANAESTHESIOLOGISTS DELHI BRANCH,DELHI vs WARD EXEMTION 1(2), DELHI

ITA 813/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
5/8/2026

INDIAN SOCIETY OF ANAESTHESIOLOGISTS DELHI BRANCH,DELHI vs WARD EXEMPTION 1(2), DELHI, DELHI

ITA 812/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
5/8/2026

ISHWAR CHAND AGRO PRIVATE LIMITED,KAVI NAGAR vs DCIT, CGO, COMPLEX I, PURANI HAPUR CHUNGI

ITA 785/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
5/8/2026

INDIA INFRASTRUCTURE FINANCE COMPANY LIMITED,DELHI vs ASSESSMENT UNIT, DELHI

ITA 697/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
5/8/2026

SBG DESIGNS PRIVATE LIMITED,NEW DELHI vs DCIT, NEW DELHI

ITA 695/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
5/8/2026

VANDANA VERMA,G B NAGAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 5(1)(1), G B NAGAR

ITA 582/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
5/8/2026

NIRMALA KAUSHIK,DELHI vs INCOME TAX ASSESSMENT UNIT, DELHI

ITA 5301/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
5/8/2026

LAWUNCLE CHAMBERS,NEW DELHI vs CIT (EXEMPTION), NEW DELHI

ITA 512/DEL/2026[2025-26]Status: DisposedITAT DelhiAY 2025-26
5/8/2026

INSPIRED LEADERSHIP GURUKUL,GURGAON vs ITO WARD - EXEMPTIONS, FARIDABAD

ITA 4986/DEL/2026[Not Applicable]Status: DisposedITAT Delhi
5/8/2026

INSPIRED LEADERSHIP GURUKUL,GURGAON vs ITO WARD - EXEMPTIONS, FARIDABAD

ITA 4985/DEL/2026[Not Applicable]Status: DisposedITAT Delhi
5/8/2026

VIRENDER KUMAR PRADESI,DELHI vs ITO, WARD 35(7), DELHI

ITA 4856/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
5/8/2026

ASSOTECH MOONSHINE URBAN DEVELOPERS,DELHI vs DCIT CIRCLE 1(1), DELHI

ITA 3866/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
5/8/2026

SONIA VERMANI,DELHI vs INCOME TAX OFFICER, WARD 54(1), DELHI, DELHI

ITA 3764/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
5/8/2026

SONIA VERMANI,DELHI vs INCOME TAX OFFICER, WARD 54(1), DELHI, DELHI

ITA 3763/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
5/8/2026

RAJASTHAN TOURISM DEVELOPMENT CORPORATION LTD,DELHI vs ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE -78 (1), NEW DELHI, DELHI

ITA 3756/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
5/8/2026

LOGICSTAT INTERNATIONAL PVT LTD,DELHI vs ITO WARD 15 (3), NEW DELHI

ITA 3477/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
5/8/2026

NOBEL OVERSEASED PVT LTD,DELHI vs ASSESMENT UNIT NFAC ITCOME TAX DEPARTMENT, DELHI

ITA 3476/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
5/8/2026

TAURUS ENGLOBE PRIVATE LIMITED,DELHI vs ITO WARD 25(1), DELHI

ITA 3474/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
5/8/2026

G.K. REALTORS,DELHI vs ITO WARD 30(5), DELHI

ITA 3469/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
5/8/2026

ADARSH PRASAD,GURGAON vs ITO, FARIDABAD

ITA 3426/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
5/8/2026

JSW FOUNDATION,MUMBAI vs DEPUTY COMMISSIONER OF INCOME, CIRCLE EXEMPT 1(1), DELHI, DELHI

ITA 3284/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
5/8/2026

VIDHYA WATI SEWA TRUST,NEW DELHI vs CIT (EXEMPTION) WARD EXEMPTION 1(1) DELHI, NEW DELHI

ITA 3188/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
5/8/2026

INDROX GLOBAL PVT LTD,DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 10(1), DELHI, DELHI

ITA 3181/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
5/8/2026

ACIT, CIRCLE 25(1), NEW DELHI vs BLOGMINT DIGITAL PRIVATE LIMITED (AMALGAMATED IN M/S TO THE NEW PVT. LTD., NEW DELHI

ITA 3150/DEL/2026[2017]Status: DisposedITAT Delhi
5/8/2026

KHEMKA STUART LEISURE LIMITED,DELHI vs DCIT/ACIT CENTRAL CIRCLE - 18, DELHI

ITA 2791/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
5/8/2026

BHARAT BHUSHAN,DELHI vs IITO 58(7), VIKAS BHAWAN

ITA 2250/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
5/8/2026

SANJAY JINDAL,DELHI vs INCOME TAX OFFICER, WARD- 70(1), CIVIC CENTRE

ITA 2112/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
5/8/2026

SANJAY JINDAL,DELHI vs INCOME TAX OFFICER, WARD-70(1), CIVIC CENTRE

ITA 2111/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
5/8/2026