Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
RESOURCE & SUPPORT CENTRE FOR DEVELOPMENT,NAVI MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS MUMBAI, MUMBAI
ITA 5731/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
ST JOHN AMBULANCE ASSOCIATION MAHARASHTRA STATE CENTRE,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 5704/MUM/2026[N.A]Status: DisposedITAT Mumbai
SACRED HEART ENGLISH TEACHING HIGH SCHOOL,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 5699/MUM/2026[NA]Status: DisposedITAT Mumbai
ST. MICHAELS HIGH SCHOOL,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 5697/MUM/2026[N.A]Status: DisposedITAT Mumbai
ST. MICHAELS HIGH SCHOOL,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 5696/MUM/2026[N.A]Status: DisposedITAT Mumbai
SACRED HEART ENGLISH TEACHING HIGH SCHOOL,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 5691/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
ST JOHN AMBULANCE ASSOCIATION MAHARASHTRA STATE CENTRE,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 5686/MUM/2026[N.A]Status: DisposedITAT Mumbai
ST. STANISLAUS INSTITUTION,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 5684/MUM/2026[N.A]Status: DisposedITAT Mumbai
ST. STANISLAUS INSTITUTION,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 5679/MUM/2026[N.A]Status: DisposedITAT Mumbai
ST STANISLAUS HIGH SCHOOL,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 5653/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
ST JOSEPHS HIGH SCHOOL,VIKHROLI, MUMBAI vs CIT(EXEMPTION), MUMBAI, CUMBALLA, MUMBAI
ITA 5646/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
ST. THOMAS HIGH SCHOOL,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 5642/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
ST STAINISLAUS HIGH SCHOOL,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 5641/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SCHOOL OF ST. JOHN THE EVANGELIST,ANDHERI EAST, MUMBAI vs CIT(EXEMPTION), MUMBAI, CUMBALLA, MUMBAI
ITA 5630/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
ST. THOMAS HIGH SCHOOL,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 5620/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SNEHA JAYENDRA PADWAL,MUMBAI vs COMMISSIONER OF INCOME-TAX (APPEALS), MUMBAI, PIRAMAL CHAMBER, MUMBAI
ITA 5517/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
J.M.C JEWELS,MUMBAI vs WARD 23(2)(6), MUMBAI
ITA 480/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
TRANSOCEAN EXPRESS LOGISTICS PVT LTD,MUMBAI vs ACIT CIRCLE 11(3)(1) MUMBAI, MUMBAI
ITA 3632/MUM/2026[AY2013-14]Status: DisposedITAT Mumbai
ACIT-6(1)(1),MUMBAI, MUMBAI vs M/S SEMPLICE CORPORATE SOLUTIONS PRIVATE LIMITED (PREVIOUSLY KNOWN AS M/S. AASAN CORPORATE SOLUTIONS, LOWER PAREL, MUMBAI
ITA 3310/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
SHAMBHUSINGH BHANWARSINGH DEVDA,MUMBAI vs ITO, WARD-41(4)(4), MUMBAI, MUMBAI
ITA 1893/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
OERLIKON TEXTILE INDIA PVT LTD,MUMBAI vs DCIT, CIRCLE 3(2)(1), MUMBAI
ITA 1789/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
JUGRAJ R JAIN HUF,MUMBAI vs ITO WARD-19(2)(1), MUMBAI
ITA 9041/MUM/2025[2014-15]Status: DisposedITAT MumbaiAY 2014-15
TISSORI INDIA FABRICS PVT LTD,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI
ITA 8897/MUM/2025[2019-20]Status: DisposedITAT MumbaiAY 2019-20
TISSORI INDIA FABRICS PRIVATE LIMITED,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI
ITA 8739/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
TISSORI INDIA FABRICS PRIVATE LIMITED,MUMBAI vs ACIT CENTRAL CIRCLE 8(2), MUMBAI
ITA 8650/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
TISSORI INDIA FABRICS PRIVATE LIMITED,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI
ITA 8526/MUM/2025[2016-17]Status: DisposedITAT MumbaiAY 2016-17
INCOME TAX OFFICER, PIRAMAL CHAMBER vs ANIL KUMAR VIJAYKUMAR SINGHVI(HUF), KANDIVALI EAST MUMBAI
ITA 4310/MUM/2024[2014-15]Status: DisposedITAT MumbaiAY 2014-15
ITO WARD 20(1)(1) MUMBAI, MUMBAI vs ABHISHEK HARSHKUMAR JAIN, MUMBAI
ITA 4165/MUM/2024[2015-16]Status: DisposedITAT MumbaiAY 2015-16
ITO WARD 20(1)(1) MUMBAI, MUMBAI vs ABHISHEK HARSHKUMAR JAIN, MUMBAI
ITA 4164/MUM/2024[2014-15]Status: DisposedITAT MumbaiAY 2014-15
GAURAV AGARWAL,NEW DELHI vs DCIT CENTRAL CIRCLE 19, NEW DELHI
ITA 850/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24