Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
TV SUNDRAM IYENGAR & SONS PVT LIMITED,MADURAI vs ACIT CORPORATE CIRCLE 2, MADURAI, MADURAI
ITA 3078/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
TV SUNDRAM IYENGAR & SONS PVT LIMITED,MADURAI vs ACIT CORPORATE CIRLCE 2, MADURAI, MADURAI
ITA 3077/CHNY/2025[2016-17]Status: DisposedITAT ChennaiAY 2016-17
PALANISWAMY SIVAPAKKIAM,CHENNAI vs ITO, NCW-1950, CHENNAI
ITA 2861/CHNY/2025[2015-16]Status: DisposedITAT ChennaiAY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, EXEMPTIONS CIRCLE, COIMBATORE vs THE SOCIETY OF THE FRANCISCAN SERVANTS OF MARY, SALEM
ITA 2089/CHNY/2025[2018-19]Status: DisposedITAT ChennaiAY 2018-19
SHRI GANESH SUBRAMANIAM,CHENNAI vs ITO, NCW-9(1), CHENNAI
ITA 1942/CHNY/2025[2011-12]Status: DisposedITAT ChennaiAY 2011-12
SHRI GANESH SUBRAMANIAM,CHENNAI vs ITO, NCW-9(1), CHENNAI
ITA 1941/CHNY/2025[2010-11]Status: DisposedITAT ChennaiAY 2010-11
SHRI GANESH SUBRAMANIAM,CHENNAI vs ITO, NCW-9(1), CHENNAI
ITA 1940/CHNY/2025[2009-10]Status: DisposedITAT ChennaiAY 2009-10
DHARMALINGAM BHARATHI RAJA,SALEM vs ACIT, CENTRAL CIRCLE-2, COIMBATORE
ITA 1917/CHNY/2025[2019-20]Status: DisposedITAT ChennaiAY 2019-20
DHARMALINGAM BHARATHI RAJA,SALEM vs ACIT, CENTRAL CIRCLE-2, COIMBATORE
ITA 1916/CHNY/2025[2018-19]Status: DisposedITAT ChennaiAY 2018-19
NEKARAR PATTINA SAHAKARI SANGH NIYMIT,NAVANAGAR, BAGALKOT vs INCOME TAX OFFICER WARD 1, BAGALKOT, BAGALKOT, KARNATAKA
ITA 953/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
BANTWAL MADHAVA BALIGA,BANGLAORE vs INCOME TAX OFFICER, KORAMANGALA
ITA 929/BANG/2026[2023-24]Status: DisposedITAT BangaloreAY 2023-24
MOHAMMED FAZIL,SHIMOGA vs INCOME-TAX OFFICER, WARD -1 TPS, SHIMOGA, SHIMOGA
ITA 487/BANG/2026[2015-2016]Status: DisposedITAT BangaloreAY 2015-2016
HERGA VYAVASAYA SAHAKARI,PARKALA, UDUPI vs INCOME TAX OFFICER, WARD-3, UDUPI, UDUPI
ITA 480/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
HERGA VYAVASAYA SAHAKARI,UDUPI vs INCOME TAX OFFICER, WARD-3, UDUPI, UDUPI
ITA 395/BANG/2026[2012-13]Status: DisposedITAT BangaloreAY 2012-13
HERGA VYAVASAYA SAHAKARI,UDUPI vs INCOME TAX OFFICER, WARD-3, UDUPI, UDUPI
ITA 348/BANG/2026[2013-14]Status: DisposedITAT BangaloreAY 2013-14
HERGA VYAVASAYA SAHAKARI,UDUPI, PARKALA vs INCOME TAX OFFICER, WARD-3, UDUPI, UDUPI
ITA 333/BANG/2026[2011-12]Status: DisposedITAT BangaloreAY 2011-12
M/S. JANATHA MARKETERS,MANGALURU vs INCOME-TAX OFFICER, WARD - 1(1), MANGALORE, MANGALORE
ITA 1693/BANG/2026[2016-2017]Status: DisposedITAT BangaloreAY 2016-2017
MUNIYAPPA MANJUNATH,BENGALURU vs INCOME TAX OFFICER, WARD-3(3)(2), BENGALURU
ITA 2947/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
MAHAMMADA SADIK ULLA,HORAPETE ANJUMAN ROAD, CHITRADURGA vs INCOME TAX OFFICER, WARD, CHITRADURGA
ITA 2928/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
BRAHMASHREE MITTUR PUROHITHA THIMMAYYA BHATTA SAMPRATHISHTANA R,ANOOCHANA NILAYA,IDKIDU vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), UNITY BUILDING ANNEXE, MISSION ROAD
ITA 2123/BANG/2025[2025-26]Status: DisposedITAT BangaloreAY 2025-26
CYBERSTAR INFOCOM LLP(FORMERLY M/S. CYBERSTAR INFOCOM PVT LIMITED),BENGALURU vs INCOME TAX OFFICER, WARD-7(2)(3), BENGALURU
ITA 1927/BANG/2025[2015-16]Status: DisposedITAT BangaloreAY 2015-16
CYBERSTAR INFOCOM LLP(FORMERLY M/S. CYBERSTAR INFOCOM PVT LIMITED),BANGALORE vs INCOME TAX OFFICER, WARD-7(2)(3), BANGALORE
ITA 1926/BANG/2025[2014-15]Status: DisposedITAT BangaloreAY 2014-15
CYBERSTAR INFOCOM LLP(FORMERLY M/S. CYBERSTAR INFOCOM PVT LIMITED),BENGALURU vs INCOME TAX OFFICER, WARD-7(2)(3), BANGALORE
ITA 1925/BANG/2025[2013-14]Status: DisposedITAT BangaloreAY 2013-14
CYBERSTAR INFOCOM LLP(FORMERLY M/S. CYBERSTAR INFOCOM PVT LIMITED),BENGALURU vs INCOME TAX OFFICER, WARD-7(2)(3), BENGALURU
ITA 1924/BANG/2025[2012-13]Status: DisposedITAT BangaloreAY 2012-13
CYBERSTAR INFOCOM LLP(FORMERLY M/S. CYBERSTAR INFOCOM PVT LIMITED),BENGALURU vs INCOME TAX OFFICER, WARD-7(2)(3), BENGALURU
ITA 1923/BANG/2025[2011-12]Status: DisposedITAT BangaloreAY 2011-12
ST JOSEPHS HIGH SCHOOL,VIKHROLI WEST, MUMBAI vs CIT(EXEMPTION), MUMBAI, CUMBALLA, MUMBAI
ITA 5849/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SCHOOL OF ST. JOHN THE EVANGELIST,ANDHERI EAST, MUMBAI vs CIT(EXEMPTION), MUMBAI, CUMBALLA, MUMBAI
ITA 5822/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
ROMAN CATHOLIC SCHOOL OF ST TERESAS,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 5787/MUM/2026[NA]Status: DisposedITAT Mumbai
ROMAN CATHOLIC SCHOOL OF ST TERESAS,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 5786/MUM/2026[NA]Status: DisposedITAT Mumbai
RESOURCE & SUPPORT CENTRE FOR DEVELOPMENT,NAVI MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS MUMBAI, MUMBAI
ITA 5752/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
