Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
HARIPATEL RASHIK,KANGAYAM vs ITO WARD 1(4), TIRUPPUR
ITA 497/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
SRIMATHI,CHENNAI vs ITO NON CORPORATE WARD 7(3), CHENNAI
ITA 491/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
SRIMATHI,CHENNAI vs ITO NON CORPORATE WARD 7(3), CHENNAI
ITA 490/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
R MUTHIYAN,CHENNAI vs ACIT, CC-1(2), CHENNAI
ITA 3258/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24
R MUTHIYAN,CHENNAI vs ACIT, CC-1(2), CHENNAI
ITA 3257/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23
R MUTHIYAN,CHENNAI vs ACIT, CC-1(2), CHENNAI
ITA 3256/CHNY/2026[2021-22]Status: DisposedITAT ChennaiAY 2021-22
R MUTHIYAN,CHENNAI vs ACIT, CC-1(2), CHENNAI
ITA 3255/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
R MUTHIYAN,CHENNAI vs ACIT, CENTRAL CIRCLE-1(2), CHENNAI
ITA 3254/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
KIDNEY TRUST,COIMBATORE vs CIT EXEMPTIONS, CHENNAI
ITA 3203/CHNY/2026[-]Status: DisposedITAT Chennai
ERODE SAI EDUCATIONAL TRUST,ERODE vs CIT EXEMPTIONS, CHENNAI
ITA 3188/CHNY/2026[-]Status: DisposedITAT Chennai
ERODE SAI EDUCATIONAL TRUST,ERODE vs CIT EXEMPTIONS, CHENNAI
ITA 3187/CHNY/2026[-]Status: DisposedITAT Chennai
SADRAS VENKATESWARAN NARESH RAJ,TIRUVALLUR vs INCOME TAX OFFICER NON CORP WARD 17(4) CHE, CHENNAI
ITA 3184/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
NOORZAHAN KASIM L/R. OF LATE SHRI KADHAR MOHIDEEN BABUSHATE,KARUR vs ITO, WARD-1, KARUR
ITA 2919/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
NOORZAHAN KASIM L/R OF LATE SHRI KADHAR MOHIDEEN BABUSHATE,KARUR vs ITO, WARD-1, KARUR
ITA 2918/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
G873 AYYAPPANTHANGAL URBAN COOP CREDIT SOCIETY LTD.,KANCHIPURAM vs ITO, WARD-8(2), CHENNAI
ITA 2758/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
B. SRIPRIYA,NAMAKKAL vs ITO, WARD-I, TIRUCHENGODE
ITA 2637/CHNY/2026[2011-12]Status: DisposedITAT ChennaiAY 2011-12
KARTHIKEYAN,MADURAI vs INCOME TAX OFFICER, COIMBATORE
ITA 2613/CHNY/2026[2021-2022]Status: DisposedITAT ChennaiAY 2021-2022
THAHIR HUSSAIN,TIRUVALLUR vs ITO NON CORPORATION WARD 19(1), CHENNAI
ITA 2344/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
ACCORD DISTILLERS & BREWERS P. LTD.,CHENNAI vs DCIT, CHENNAI
ITA 2320/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
SRI BALAJI SHOPPING WORLD,NAMAKKAL vs ITO, WARD-1, TIRUCHENGODE
ITA 1964/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24
PAVAI VARAM EDUCATIONAL TRUST,NAMAKKAL vs PCIT (CENTRAL), CHENNAI-
ITA 1962/CHNY/2026[-]Status: DisposedITAT Chennai
VIVEKANANDA VILLAGE VIDHYALAYAS,CHENNAI vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHENNAI
ITA 1961/CHNY/2026[2026-2027]Status: DisposedITAT ChennaiAY 2026-2027
VIVEKANANDA VILLAGE VIDHYALAYAS,CHENNAI vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHENNAI
ITA 1960/CHNY/2026[2025-2026]Status: DisposedITAT ChennaiAY 2025-2026
AMBIGAI NARAYANAN EDUCATIONAL TRUST,THANJAVUR vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHENNAI
ITA 1920/CHNY/2026[2026-2027]Status: DisposedITAT ChennaiAY 2026-2027
AMBIGAI NARAYANAN EDUCATIONAL TRUST,THANJAVUR vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHENNAI
ITA 1919/CHNY/2026[2026-2027]Status: DisposedITAT ChennaiAY 2026-2027
STATE BANK OF INDIA (NELSON MANICKAM ROAD),CHENNAI vs INCOME TAX OFFICER, TDS WARD-3(1), CHENNAI, CHENNAI
ITA 1718/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
ARULMIGU ADAIKALAM KATHA AYYANAR BADRA KALI AMMAN TEMPLE,SIVAGANGAI vs ITO, EXEMPTION WARD, MADURAI
ITA 1711/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
SUBRAMANIAN SWAMINATHAN,CHENNAI vs ACIT, NON CORP. CIRCLE-4(10, CHENNAI
ITA 1710/CHNY/2026[2021-22]Status: DisposedITAT ChennaiAY 2021-22
K. S. RAGHUPATYHY,CHENNAI vs ITO, WARD-1(1), ERODE
ITA 1629/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
GOPALAKRISHNAN SRIRAM,CHENNAI vs ITO, NCW-4(6), CHENNAI
ITA 1525/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21