Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
SANJEEV KUMAR,UTTAR PRADESH vs ACIT, CIRCEL-2(1)(1), GZB, UTTAR PRADESH
ITA 1874/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
SANCHAR NEST SAHAKARI AWAS SAMITI LIMITED,UTTAR PRADESH vs DCIT CENTRAL CIRCLE, GHAZIABAD
ITA 1870/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
SANCHAR NEST SAHAKARI AWAS SAMITI LIMITED,GHAZIABAD vs DCIT /ACIT CENTRAL CIRCLE, GHAZIABAD
ITA 1869/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
SANCHAR NEST SAHAKARI AWAS SAMITI LIMITED,GHAZIABAD vs DCIT /ACIT CENTRAL CIRCLE, GHAZIABAD
ITA 1868/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
BANK OF BARODA (E-VIJAYA BANK),DELHI vs ADDL COMMISSIONER OF INCOME TAX, RANGE-78(1), DELHI
ITA 1864/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
OOH ADVT SERVICES PRIVATE LIMITED,DELHI vs WARD 19(1) DELHI, RANGE-44, DELHI
ITA 1861/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
SMRITI GHOSH,GREATER NOIDA vs INCOME TAX OFFICER, NEW DELHI
ITA 1859/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
GRID INDIA POWER CABLES PRIVATE LIMITED,MANESAR, GURUGRAM vs ACIT(OSD), DELHI, DELHI
ITA 1760/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
BANDI CHHOR BHAKTI MUKTI TRUST,HISAR vs INCOME TAX OFFICER, ROHTAK
ITA 1759/DEL/2026[2025-2026]Status: DisposedITAT DelhiAY 2025-2026
PRABHAT AN AWAKENING,FARIDABAD vs WARD EXEMPTIONS FARIDABAD, FARIDABAD
ITA 1752/DEL/2026[NA]Status: DisposedITAT Delhi
SUNITA GROVER,PANIPAT vs ITO WARD -4, PANIPAT
ITA 159/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
SUNITA GROVER,HARYANA vs ITO WARD -4, PANIPAT
ITA 158/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
KISHAN CHAND GUPTA HUF,DELHI vs ITO WARD 1(4), FARIDABAD
ITA 153/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
PAWAI TRUST,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 49(1), DELHI, DELHI
ITA 141/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
MANAGINGBODYOF SHRI HARYANA GAUSHALA,HANSI vs INCOME TAX OFFICER, WARD EXEMPTION, ROHTAK, ROHTAK
ITA 14/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
ACIT, CIRCLE 4(2), NEW DELHI vs M/S BAJAJ RESOURCES PVT LTD, NEW DELHI
ITA 128/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
CL EDUCATE LIMITED,NEW DELHI vs ACIT, CIRCLE 6(1), NOW CIRCLE 4(2), NEW DELHI
ITA 121/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
CL EDUCATE LIMITED,NEW DELHI vs ACIT, CIRCLE 6(1), NOW CIRCLE 4(2), NEW DELHI
ITA 120/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
D.B. ENGINEERING P. LTD.,DELHI vs ACIT CIRCLE 7(1), DELHI, DELHI
ITA 107/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
DINESH KUMAR,NEW DELHI vs DEPUTY COMMISSIONER, NEW DELHI
ITA 106/DEL/2026[2016-2017]Status: DisposedITAT DelhiAY 2016-2017
K P RELIGIOUS & CHARITABLE TRUST,GHAZIABAD vs ITO (EXEMPTION), GHAZIABAD
ITA 1056/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
ASHOK KUMAR TEWARI,NEW DELHI vs INCOME TAX OFFICER, WARD 50(1), NEW DELHI, NEW DELHI
ITA 105/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
SAURABH JAIN,DELHI vs ASSISTANT COMMISIONER OF INCOME TAX, CENTRAL CIRCLE-2, DELHI
ITA 104/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
SAURABH JAIN,DELHI vs ASSISTANT COMMISIONER OF INCOME TAX, CENTRAL CIRCLE-2, DELHI
ITA 103/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
ANTRIKSH DEVELOPERS & PROMOTERS PRIVATE LIMITED,DELHI vs ACIT, CC-1, GURGAON
ITA 9045/DEL/2025[2014-15]Status: DisposedITAT DelhiAY 2014-15
ANTRIKSH DEVELOPERS & PROMOTERS PRIVATE LIMITED,DELHI vs ACIT, CC-1, GURGAON
ITA 9044/DEL/2025[2013-14]Status: DisposedITAT DelhiAY 2013-14
M/S ANTRIKSH DEVELOPERS PROMOTERS PRIVATE LIMITED,DELHI vs DCIT/ACIT CENTRAL CIRCLE-1, GURGAON
ITA 9041/DEL/2025[2012-13]Status: DisposedITAT DelhiAY 2012-13
M/S ANTRIKSH DEVELOPERS & PROMOTERS PRIVATE LIMITED,DELHI vs DCIT/ACIT CENTRAL CIRCLE -1, GURGAON
ITA 9040/DEL/2025[2011-12]Status: DisposedITAT DelhiAY 2011-12
GANPATHI ENTERPRISES,MUZAFFARNGAR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, MUZAFFARNAGAR
ITA 8989/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
MANISH JAIN,HARYANA vs DC/ACIT, HARYANA
ITA 8939/DEL/2025[2019-20]Status: DisposedITAT DelhiAY 2019-20
