Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
MANISH JAIN,HARYANA vs DC/ACIT, HARYANA
ITA 8938/DEL/2025[2012-13]Status: DisposedITAT DelhiAY 2012-13
DCIT, CENTRAL CIRCLE 3, NEW DELHI, NEW DELHI vs HARISH KUMAR AGRAWAL, UTTAR PRADESH
ITA 8900/DEL/2025[2020-21]Status: DisposedITAT DelhiAY 2020-21
YOUTHREACH,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI
ITA 8726/DEL/2025[2020-21]Status: DisposedITAT DelhiAY 2020-21
YOUTHREACH,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI
ITA 8725/DEL/2025[2020-21]Status: DisposedITAT DelhiAY 2020-21
SIDH MANAGEMENT CORPORATE SERVICES LIMITED,DELHI vs THE INCOME TAX OFFICER, CR BUILDING, DELHI
ITA 8266/DEL/2025[2012-13]Status: DisposedITAT DelhiAY 2012-13
DCIT CC 27, NEW DELHI vs SHRI MAHAVIR PULSE PVT LTD, NEW DELHI
ITA 8158/DEL/2025[2019-20]Status: DisposedITAT DelhiAY 2019-20
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRLCE-27, NEW DELHI vs SHRI MAHAVIR PULSES PVT LTD, NEW DELHI
ITA 8156/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
NARESH KUMAR,PANIPAT vs ITO, WARD -1, PANIPAT
ITA 8102/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
NARESH KUMAR,PANIPAT vs ITO WARD 1, PANIPAT
ITA 8101/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
SHRINE EMPIRE GALLERY PVT. LTD.,DELHI vs DCIT, CENTRAL CIRCLE-14, NEW DELHI, DELHI
ITA 7292/DEL/2025[2019-20]Status: DisposedITAT DelhiAY 2019-20
VOCATIONAL EDUCATION FOUNDATION,UTTARPRADESH vs CIT (EXEMPTIONS), LUCKNOW
ITA 6766/DEL/2025[-]Status: DisposedITAT Delhi
H.L. FINANCIERS PRIVATE LIMITED,DELHI vs ITO WARD 1(3), MEERUT
ITA 6563/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
DESIGN WORKSHOP (INDIA) PRIVATE LIMITED,DELHI vs DCIT CENTRAL CIRCLE-20, DELHI
ITA 6241/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
DESIGN WORKSHOP INDIA PRIVATE LIMITED,DELHI vs DCIT CENTRAL CIRCLE-20, DELHI
ITA 6240/DEL/2025[2021-22]Status: DisposedITAT DelhiAY 2021-22
M/S DESIGN WORKSHOP (INDIA) PRIVATE LIMITED,DELHI vs DCIT, CENTRAL CIRCLE-20, DELHI
ITA 6239/DEL/2025[2020-21]Status: DisposedITAT DelhiAY 2020-21
DESIGN WORKSHOP INDIA PRIVATE LIMITED,DELHI vs DCIT CENTRAL CIRCLE -20, DELHI
ITA 6238/DEL/2025[2019-20]Status: DisposedITAT DelhiAY 2019-20
M/S DESIGN WORKSHOP (INDIA) PRIVATE LIMITED,DELHI vs DCIT, CENTRAL CIRCLE-20, DELHI
ITA 6237/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
LALA SHER SINGH MEMORIAL JEEVAN VIGYAN TRUST SOCIETY,DELHI vs DCIT CENTRAL CIRCLE-29 DELHI, DELHI
ITA 5578/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
HASSAN RAZA RIZVI SYED,LUCKNOW vs DCIT CIRCLE INT. TAXATION, DELHI
ITA 533/DEL/2025[2015-16]Status: DisposedITAT DelhiAY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX CIRCE-1(1), GURGAON, GURGAON vs GTV SEZ PHASE-1 PRIVATE LIMITED, GURGAON
ITA 4678/DEL/2025[2015]Status: DisposedITAT Delhi
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, GURGAON, GURGAON vs GTV SEZ PHASE-1 PRIVATE LIMITED, GURGAON
ITA 4677/DEL/2025[2014]Status: DisposedITAT Delhi
GURVEER SINGH,NEW DELHI vs DCIT, NEW DELHI
ITA 4619/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
GTV SEZ PHASE -1 PRIVATE LIMITED,GURGAON vs DCIT CIRCLE 1(1), GURUGRAM
ITA 4609/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
GTV SEZ PHASE -1 PRIVATE LIMITED,GURGAON vs DCIT CIRCLE 1(1), GURUGRAM
ITA 4608/DEL/2025[2015-16]Status: DisposedITAT DelhiAY 2015-16
GTV SEZ PHASE -1 PRIVATE LIMITED,GURGAON vs DCIT CIRCLE 1(1), GURUGRAM
ITA 4607/DEL/2025[2014-15]Status: DisposedITAT DelhiAY 2014-15
GTV SEZ PHASE 1 PRIVATE LIMITED,GURGAON vs ASSESSMENT UNIT FACE LESS, INCOME TAX DEPARTMENT
ITA 4606/DEL/2025[2013-2014]Status: DisposedITAT DelhiAY 2013-2014
SH. MUNIJHAR,HARYANA vs INCOME TAX OFFICER, FARIDABAD
ITA 4566/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
ACIT, NEW DELHI vs KOTIA ENTERPRISEAS LIMITED, NEW DELHI
ITA 2205/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
VAYAM TECHNOLOGIES LIMITED,NEW DELHI vs DCIT CIRCLE 25(1), NEW DELHI
ITA 962/DEL/2024[2013-14]Status: DisposedITAT DelhiAY 2013-14
INCOME TAX OFFICER, DELHI vs BHARAT BHUSHAN, DELHI
ITA 5614/DEL/2024[2018-19]Status: DisposedITAT DelhiAY 2018-19
