Recent Judgments

SQUARE YARDS CONSULTING PVT. LTD.,NEW DELHI vs ACIT, CIRCLE-24(1), NEW DELHI

SURYA KIRAN EXIM,NEW DELHI vs ITO WARD 24(4), NEW DELHI

UNITECH ACACIA PROJECT PVT. LTD.,NEW DELHI vs ACIT, CIRCLE- 27(1), NEW DELHI

ACIT, CIRCLE- 78(1), NEW DELHI vs UNITECH ACACIA PROJECT PVT. LTD., NEW DELHI

UNITECH LTD.,NEW DELHI vs ACIT, CIRCLE- 78(1), NEW DELHI

UNITECH ACACIA PROJECT PVT. LTD.,NEW DELHI vs ACIT, CIRCLE- 78(1), NEW DELHI

DCIT CENTRAL CIRCLE-26, NEW DELHI vs KCJ BUILDTECH PVT LTD, NEW DELHI

us, raised objection against the order passed by Learned AO on the jurisdictional issue to this effect that the order impugned was passed in the name of a non-existing company. In that view of the matter, the entire proceeding is vitiated and thus liable to be quashed as the crux of the argument advanced by the Learned Counsel appearing for the assessee.

DCIT CENTRAL CIRCLE-26, NEW DELHI vs KCJ BUILDTECH PVT LTD, NEW DELHI

MS. MADHUMITA ROY, JUDICIAL MEMBER AND SH. NAVEEN CHANDRA (Accountant Member)

DCIT CENTRAL CIRCLE-26, NEW DELHI vs KCJ BUILDTECH PVT LTD, NEW DELHI

MS. MADHUMITA ROY, JUDICIAL MEMBER AND SH. NAVEEN CHANDRA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), VADODARA, VADODARA vs M/S AAVA INFRASERVICES LLP, VADODARA

Shri Sanjay Garg (Judicial Member), Shri Narendra Prasad Sinha (Accountant Member)

PRINCIPAL COMMISSIONER OF INCOME TAX vs Patchirajan Lakshmanan

Honourable The CHIEF JUSTICE

PR.COMMISSIONER OF INCOME TAX CENTRAL 4 vs AURUM VENTURES PRIVATE LIMITED

COMMISSIONER OF INCOME TAX (TDS)-2, DELHI vs M/S SIKKA INFRASTRUCTURE PVT. LTD.

PR. COMMISSIONER OF INCOME TAX - 1 vs M/S ETAWAH CHAKERI (KANPUR) HIGHWAY PRIVATE LIMITED

S.N. AGRAWAL vs UNION OF INDIA

HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

J. N. AGRAWAL vs UNION OF INDIA

HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

AJAY CHOUHAN vs UNION OF INDIA

HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

CHOUHAN HOUSING COMPANY vs UNION OF INDIA

HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), AHMEDABAD vs NK PROTEINS PVT. LTD.

ASM MANAGEMENT CONSULTANTS PRIVATE LIMITED,DELHI vs DCIT CC-28, DELHI

RAJARATNAM ELANGO YESURAJ,THIRUMANGALAM vs INCOME TAX OFFICER, NON CORP WARD 1(1), MADURAI

MUNUSAMY MUTHU,PILLAPPAKKAM vs JURISDICTIONAL ASSESSING OFFICER, KANCHEEPURAM

CHOKKADEVAR ASAITHAMBI,CHENNAI vs NON CORPORATE WARD 10(1) CHENNAI, CHENNAI

V SUKIRA COMMUNITY HEALTH COUNSELLING TRUST,ERODE vs CIT EXEMPTIONS, CHENNAI

V SUKIRA COMMUNITY HEALTH COUNSELLING TRUST,ERODE vs CIT EXEMPTIONS, CHENNAI

MAHABUBKHAN KADHERKHAN,SALEM vs THE INCOME TAX OFFICER, WARD 1 (1), SALEM

DAVID DEVASAHAYAM,CHENNAI vs ITO, CORPORATE WARD-5(3), CHENNAI

SHRI SEERVI SAMAJ TRUST,CHENNAI vs ITO, EXEMPTIONS WARD-3,, CHENNAI

VENKATADRIHARAM RAJAGOPAL RANGANATHAN,CHENNAI vs INCOME TAX OFFICER NON CORPORATE WARD 4(6), CHENNAI

MUNISAMY KUMARESAN,VELLORE vs ITO, WARD-1,, VELLORE