Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
LORD AYYAPPA EDUCATION SANSTHA,NERAL vs CIT (E), PUNE
ITA 1808/PUN/2026[2026-27]Status: DisposedITAT PuneAY 2026-27
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-5, PUNE vs SACHIN PUKHARAJ OSWAL, MUMBAI
ITA 2903/PUN/2025[2018-19]Status: DisposedITAT PuneAY 2018-19
MR MAHESHKUMAR RAMDAS KANKAREJ,MUMBAI vs ITO, INT TAX,NASHIK, NASHIK
ITA 2682/PUN/2025[2020-21]Status: DisposedITAT PuneAY 2020-21
KIRAN KRISHNAKUMAR MAJITHIA,SANGLI vs ITO WARD 3, SANGLI
ITA 1830/PUN/2024[2018-19]Status: DisposedITAT PuneAY 2018-19
BHUPINDER SINGH,RUDRAPUR vs ITO,WARD-2(1)(4), RUDRAPUR, RUDRAPUR
ITA 314/DDN/2026[2017-18]Status: DisposedITAT DehradunAY 2017-18
BHUPINDER SINGH,RUDRAPUR vs ITO, WARD-2(1) (4) RUDRAPUR, RUDRAPUR
ITA 313/DDN/2026[2017-18]Status: DisposedITAT DehradunAY 2017-18
NALANDA EDUCATION TRUST,DEHRADUN vs ASSESSING OFFICER, DEHRADUN ,UP
ITA 266/DDN/2026[2016-17]Status: DisposedITAT DehradunAY 2016-17
JAGAT SINGH,PAURI GHARWAL UTTRAKHAND vs OFFICE OF INCOME TAX OFFICER, KOTDWAR
ITA 144/DDN/2026[2019-20]Status: DisposedITAT DehradunAY 2019-20
ASHOK TIWARI,KHATIMA vs INCOME TAX OFFICER, KHATIMA
ITA 143/DDN/2026[2015-2016]Status: DisposedITAT DehradunAY 2015-2016
BAKSHISH SINGH,UDHAM SINGH NAGAR vs I T O WARD-2(3)(5), KHATIMA
ITA 124/DDN/2026[2019-20]Status: DisposedITAT DehradunAY 2019-20
M/S GLOBALMET INDUSTRIES (P) LTD.,UTTARAKHAND vs INCOME TAX OFFICER, UTTARAKHAND
ITA 104/DDN/2026[2022-23]Status: DisposedITAT DehradunAY 2022-23
SHREE C D AGGARWAL TRUST,HANUMANGARH vs CIT EXEMPTION, HANUMANGARH
ITA 486/JODH/2025[2024-25]Status: DisposedITAT JodhpurAY 2024-25
SHREE C D AGGARWAL TRUST,HANUMANGARH TOWN vs CIT EXEMPTION, JAIPUR, HANUMANGARH TOWN
ITA 485/JODH/2025[2024-25]Status: DisposedITAT JodhpurAY 2024-25
SHREE C D AGGARWAL TRUST,HANUMANGARH TOWN vs CIT EXEMPTION, JAIPUR
ITA 484/JODH/2025[2023-24]Status: DisposedITAT JodhpurAY 2023-24
SHREE C D AGGARWAL TRUST,HANUMANGARH TOWN vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 483/JODH/2025[2023-24]Status: DisposedITAT JodhpurAY 2023-24
SHRI ARYA UMRAV ARCHANA GAUSHALA SEVA SAMITI DADHWARA,DADHWARA vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 812/JODH/2024[2024-2025]Status: DisposedITAT JodhpurAY 2024-2025
SWAMI SHRI HAJARIMAL GAU SEVA SAMITI, NOKHA CHANDAWATA,NOKHA CHANDAWATA vs CIT EXEMPTION JAIPUR, JAIPUR
ITA 811/JODH/2024[2022-2023]Status: DisposedITAT JodhpurAY 2022-2023
SHRI GANGADAS GAU SEVA SAMITI POH DHAM BACHHWARI,POH DHAM BACHHWARI vs CIT EXEMPTION JAIPUR, CIT EXEMPTION JAIPUR
ITA 586/JODH/2024[2023-2024]Status: DisposedITAT JodhpurAY 2023-2024
SHREE SATYAM SEVA SAMITI,BHILWARA vs CIT(EXEMPTION),, JAIPUR
ITA 531/JODH/2024[2025-26]Status: DisposedITAT JodhpurAY 2025-26
SHREE SATYAM SEVA SAMITI,BHILWARA vs CIT(EXEMPTION), JAIPUR
ITA 530/JODH/2024[2025-26]Status: DisposedITAT JodhpurAY 2025-26
SHRI NAMDEV SAMAJ SEWA SANSTHAN,BHILWARA vs CIT(EXEMPTION), JAIPUR
ITA 399/JODH/2024[2024-25]Status: DisposedITAT JodhpurAY 2024-25
VIJAY GANESH SEVA PRANYAS,JDOHPUR vs CIT(EXEMPTION),, JAIPUR
ITA 243/JODH/2024[2024-25]Status: DisposedITAT JodhpurAY 2024-25
VIJAY GANESH SEVA PRANYAS,JODHPUR vs CIT (EXEMPTION),, JAIPUR
ITA 242/JODH/2024[2024-25]Status: DisposedITAT JodhpurAY 2024-25
COLORCON ASIA PVT. LTD.,SOUTH GOA vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 1(1), PANAJI, PANAJI
ITA 50/PAN/2026[2020-21]Status: DisposedITAT PanajiAY 2020-21
SAHANU SPONGE AND POWER PRIVATE LIMTED,PANAJI , GOA vs INCOME TAX OFFICER , CIRCLE 1(1), PANAJI-GOA
ITA 123/PAN/2026[2014-15]Status: DisposedITAT PanajiAY 2014-15
M/S KOUBER JEWELLERS,BELGAUM vs INCOME TAX OFFICER, WARD - 2(2), BELGAUM
ITA 459/PAN/2025[2015-16]Status: DisposedITAT PanajiAY 2015-16
M/S MAHALAXMIJEWELLERS,BELGAUM vs INCOME TAX OFFICER, WARD -2(2), BELGAUM
ITA 458/PAN/2025[2013-14]Status: DisposedITAT PanajiAY 2013-14
SHANKAR LAL CHHUGANI, RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR
ITA 528/RPR/2026[2020-21]Status: DisposedITAT RaipurAY 2020-21
SHANKAR LAL CHHUGANI, RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR
ITA 527/RPR/2026[2019-20]Status: DisposedITAT RaipurAY 2019-20
AMRITA PANDEY, RAIPUR, RAIPUR vs ITO-4(1), RAIPUR, RAIPUR
ITA 389/RPR/2026[2016-17]Status: DisposedITAT RaipurAY 2016-17
