Recent Judgments

Latest ITAT tax tribunal orders across all benches.(381,123 total)

PADAM JAIN, DURG,DURG vs DCIT, CIRCLE-1(1), BHILAI, BHILAI

ITA 312/RPR/2026[2020-21]Status: HeardITAT RaipurAY 2020-21
5/8/2026

ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1, RAIPUR, NAWA RAIPUR vs MAHESHWARI COAL BENEFICATION AND INFRASTRUCTURE PVT. LTD., TIKRAPARA

ITA 835/RPR/2025[2016-17]Status: DisposedITAT RaipurAY 2016-17
5/8/2026

INCOME TAX OFFICER-2(1), BHILAI, BHILAI vs SATKAR CATERERS PVT. LTD, DURG

ITA 739/RPR/2025[2015-16]Status: DisposedITAT RaipurAY 2015-16
5/8/2026

ANIL AGRAWAL, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-1(2), RAIPUR, RAIPUR

ITA 73/RPR/2025[2017-18]Status: DisposedITAT RaipurAY 2017-18
5/8/2026

ANIL AGRAWAL, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-1(2), RAIPUR, RAIPUR

ITA 72/RPR/2025[2016-17]Status: DisposedITAT RaipurAY 2016-17
5/8/2026

DEPUTY COMMISSIONER OF INCOME TAX, RAIPUR vs ANAND KUMAR AGARWAL, RAIPUR

ITA 707/RPR/2025[2019-20]Status: DisposedITAT RaipurAY 2019-20
5/8/2026

PRAKASH CORPORATES, RAIPUR,RAIPUR vs ACIT, CIRCLE 1(1), RAIPUR, RAIPUR

ITA 673/RPR/2025[2018-19]Status: HeardITAT RaipurAY 2018-19
5/8/2026

JAINAM BUILDERS,RAIPUR vs INCOME TAX OFFICER, WARD 1(2), RAIPUR, RAIPUR

ITA 637/RPR/2025[2017-18]Status: HeardITAT RaipurAY 2017-18
5/8/2026

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-(1), BILASPUR vs VIVEK AGRAWAL, BILASPUR

ITA 627/RPR/2025[2017-18]Status: HeardITAT RaipurAY 2017-18
5/8/2026

URMILA KEDIA, RAIGARH,RAIGARH vs ITO-1, RAIGARH, RAIGARH

ITA 598/RPR/2025[2017-18]Status: DisposedITAT RaipurAY 2017-18
5/8/2026

URMILA KEDIA, RAIGARH,RAIGARH vs INCOME TAX OFFICER-1, RAIGARH, RAIGARH

ITA 597/RPR/2025[2017-18]Status: DisposedITAT RaipurAY 2017-18
5/8/2026

ACIT CENTRAL CIRCLE-1 RAIPUR, RAIPUR vs MAHAMAYA STEEL INDUSTRIES LIMITED , RAIPUR

ITA 557/RPR/2025[2014-15]Status: HeardITAT RaipurAY 2014-15
5/8/2026

ACIT CENTRAL CIRCLE-1 RAIPUR, RAIPUR vs M/S ABHISHEK STEEL INDUSTRIES LTD, RAIPUR

ITA 556/RPR/2025[2014-15]Status: HeardITAT RaipurAY 2014-15
5/8/2026

ACIT CENTRAL CIRCLE-1 RAIPUR, RAIPUR vs AKASH ISPAT PVT LTD, RAIPUR

ITA 523/RPR/2025[2017-18]Status: DisposedITAT RaipurAY 2017-18
5/8/2026

AKASH MANGLANI, BILASPUR,BILASPUR vs PR. COMMISSIONER OF INCOME TAX RAIPUR-1, RAIPUR, RAIPUR

ITA 232/RPR/2025[2018-19]Status: HeardITAT RaipurAY 2018-19
5/8/2026

MADHUBEN KANTILAL PATEL,SURAT vs ITO, WARD-2(2)(1), SURAT

ITA 586/SRT/2026[2019-20]Status: DisposedITAT SuratAY 2019-20
5/8/2026

MINISHA EXIM PRIVATE LTD,SURAT vs INCOME TAX OFFICER-1(1)(3), SURAT, SURAT

ITA 434/SRT/2025[2017-18]Status: DisposedITAT SuratAY 2017-18
5/8/2026

SUD EDUCATION TRUST,SURAT vs ITO, EXEMPTION WARD, SURAT

ITA 403/SRT/2025[2020-21]Status: DisposedITAT SuratAY 2020-21
5/8/2026

HARSHIT TRADERS,SURAT vs THE INCOME TAX OFFICER, WARD 3(3)(1) SURAT, SURAT

ITA 1344/SRT/2025[2012-13]Status: DisposedITAT SuratAY 2012-13
5/8/2026

TRIBENI WORLDWIDE PRIVATE LIMITED,SURAT vs ITO, WARD 2(2)(1), SURAT

ITA 1114/SRT/2025[2022-23]Status: DisposedITAT SuratAY 2022-23
5/8/2026

INCOME TAX OFFICER, DAMAN WARD, DAMAN vs SULOCHNADEVI ANILKUMAR AGRAWAL, DAMAN

ITA 386/SRT/2023[2017-18]Status: DisposedITAT SuratAY 2017-18
5/8/2026

REGULAR TUTORIAL HOME,MANIPUR vs ACIT CIRCLE, IMPHAL, MANIPUR

ITA 28/GTY/2026[2023-24]Status: DisposedITAT GuwahatiAY 2023-24
5/8/2026

LEEDS FOUNDATION,DANAPUR vs ITO, EXEMPTION WARD-1 , PATNA

ITA 77/PAT/2026[2017-18]Status: DisposedITAT PatnaAY 2017-18
5/8/2026

DINESH JANARDHAN AWACHAT,YAVATMAL vs ITO WARD - 1, YAVATMAL, YAVATMAL

ITA 460/NAG/2026[2017-18]Status: DisposedITAT NagpurAY 2017-18
5/8/2026

DINESH JANARDHAN AWACHAT,YAVATMAL vs ITO WARD - 1, YAVATMAL, YAVATMAL

ITA 459/NAG/2026[2017-18]Status: DisposedITAT NagpurAY 2017-18
5/8/2026

DINESH JANARDHAN AWACHAT,YAVATMAL vs ITO WARD - 1, YAVATMAL, YAVATMAL

ITA 458/NAG/2026[2017-18]Status: DisposedITAT NagpurAY 2017-18
5/8/2026

DINESH JANARDHAN AWACHAT,YAVATMAL vs ITO WARD - 1, YAVATMAL, YAVATMAL

ITA 457/NAG/2026[2017-18]Status: DisposedITAT NagpurAY 2017-18
5/8/2026

INCOME TAX OFFICER, WARD 2(1),, GUNTUR vs VIJAYA LAKSHMI RAVULA, GUNTUR

ITA 297/VIZ/2026[2016-17]Status: DisposedITAT VisakhapatnamAY 2016-17
5/8/2026

RADHA KRISHNA MURTHY RAGULA,VINUKONDA vs INCOME TAX OFFICER, NARSAROPETA

ITA 267/VIZ/2026[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
5/8/2026

BHIMAVARAPU PARAMESWARA REDDY,HYDERABAD vs ITO, WARD-1, GUDIWADA

ITA 806/VIZ/2025[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
5/8/2026