Recent Judgments
Latest ITAT tax tribunal orders across all benches.(378,080 total)
APOLETTO ASIA LTD.,MUMBAI vs DCIT (INTERNATIONAL TAX) 1(1)(1), MUMBAI
ITA 3088/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
NAYON EXPORTS,MUMBAI vs ITO WARD 19(2)(4), MUMBAI, PIRAMAL CHAMBER,MUMBAI
ITA 2573/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
MATUSHRI SANGHVI KAILASHBEN KANTILAL SHAH TRUST,MUMBAI vs ITO (EXEMPTION)2(1), MUMBAI
ITA 2315/MUM/2026[NA. ]Status: DisposedITAT Mumbai
OVERSEAS EXPORTS,MUMBAI vs THE DCIT, CIRCLE 19(1), MUMBAI., MUMBAI
ITA 2196/MUM/2026[2007-08]Status: DisposedITAT MumbaiAY 2007-08
CUTCHI MEMON JAMAT,MUMBAI vs ITO (EXEM) WARD 1(2), MUMBAI
ITA 2142/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
CUTCHI MEMON JAMAT,MUMBAI vs ITO (EXEM) WARD 1(2), MUMBAI
ITA 2141/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DOSCH PHARMACEUTUCALS PVT LTD,MUMBAI vs DY. COMMISSIONER OF INCOME TAX CIRCLE 1(3)(1), MUMBAI
ITA 2088/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
MARKEL CAPITAL LIMITED,LONDON vs DCIT - INT TAX CIRCLE 3(2)(1), MUMBAI, BANDRA (EAST)
ITA 1823/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
POPULAR WINE MART,MUMBAI vs ITO WARD 25(3)(1), MUMBAI
ITA 9251/MUM/2025[2020-21]Status: DisposedITAT MumbaiAY 2020-21
RELIABLE CONSTRUCTIONS,GOREGAON, MUMBAI vs DCIT21.3, PAREL, MUMBAI
ITA 9137/MUM/2025[2017-2018]Status: DisposedITAT MumbaiAY 2017-2018
BANK OF BAHRAIN & KUWAIT B.S.C.,MUMBAI vs THE ASSISTANT COMMISSIONER OF INCOME-TAX (INTL. TAXATION) - CIRCLE 1(2)(1), MUMBAI, MUMBAI
ITA 9021/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
ARBAZ MOHD SALIM NAGARIA,MUMBAI vs ITO WARD 17(1)(1), MUMBAI
ITA 7689/MUM/2025[2019-20]Status: DisposedITAT MumbaiAY 2019-20
AGORA MICROFINANCE INDIA LTD,MUMBAI vs INCOME TAX OFFICER WARD 15(1)(1), MUMBAI
ITA 7498/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
DEV KISHAN JOSHI,MUMBAI vs DCIT-CENTRAL CIRCLE 1(3), MUMBAI, MUMBAI
ITA 6684/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
MAHESH JAGABANDHU ROY,MUMBAI vs DCIT-CENTRAL CIRCLE 1(3), MUMBAI, MUMBAI
ITA 6683/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
TUSHAR IMPEX,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 4092/MUM/2025[2012-13]Status: DisposedITAT MumbaiAY 2012-13
NYNAS NAPHTHENICS PVT LTD,MUMBAI vs DCIT-5, CIRCLE 13(1)(2), MUMBAI
ITA 6945/MUM/2024[2021-22]Status: DisposedITAT MumbaiAY 2021-22
DCIT-14(1)(1), MUMBAI vs INDIAN OIL CORPORATION LTD., MUMBAI
ITA 4332/MUM/2024[2018-19]Status: DisposedITAT MumbaiAY 2018-19
PARAS POLYCAB (P) LTD.,DELHI vs ITO, WARD- 19(3), DELHI
ITA 854/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
BLUE WATER ENTERPRISES,DELHI vs DCIT CC 16 DELHI, DELHI
ITA 830/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
BLUE WATER ENTERPRISES,DELHI vs DCIT,CC 16, DELHI, DELHI
ITA 829/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
PRAKASH CHAND,NOIDA vs ASSESSING OFFICER, INCOME TAX
ITA 804/DEL/2026[2007-2008]Status: DisposedITAT DelhiAY 2007-2008
RAJ MOHINI JAIN,GURGAON vs INCOME TAX OFFICER, GURGAON
ITA 777/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
SAHIL GARG,DELHI vs ASSTT. CIT, DELHI, JHANDEWALAN, DELHI
ITA 772/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
SAHIL GARG,DELHI vs ASSTT. CIT, JHANDEWALAN, DELHI
ITA 771/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
LATE SHRI RAM NARAYAN THROUGH LEGAL HEIR,NEW DELHI vs ITO WARD 44(3) DELHI, NEW DELHI
ITA 6320/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
PAHWA BUILDTECH PRIVATE LIMITED,DELHI vs DCIT, CENTRAL CIRCLE 32, DELHI
ITA 5749/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
CP WHOLESALE INDIA PRIVATE LIMITED,GURGAON vs PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI - 1, DELHI
ITA 4942/DEL/2026[2020-21]Status: HeardITAT DelhiAY 2020-21
ISHWAR SINGH,DELHI vs ITO WARD 44(1), DELHI
ITA 4016/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
ISHWAR SINGH,DELHI vs ITO WARD 44(1), DELHI
ITA 4015/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18