Recent Judgments
Latest ITAT tax tribunal orders across all benches.(377,579 total)
RAVICHANDRA,MYSORE vs INCOME TAX OFFICER, WARD 1(1), MYSORE
ITA 811/BANG/2026[2021-22]Status: DisposedITAT BangaloreAY 2021-22
KANNAN NIRMALA,BANGALORE vs ITO WARD (3)(3)1 BANGALORE, BANGALORE
ITA 2514/BANG/2026[2021-22]Status: DisposedITAT BangaloreAY 2021-22
KANNAN NIRMALA,BANGALORE vs ITO WARD (3)(3)1 BANGALORE, BANGALORE
ITA 2513/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
RANGENAHALLY KENCHAPPA RANGASWAMY,BANGALORE vs ITO WARD 1 TUMAKURU, TUMKUR
ITA 2244/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
RAVINAIK THUMATI,GADAG vs ITO WARD-1 KOPPAL, KOPPAL
ITA 1979/BANG/2026[2021-22]Status: DisposedITAT BangaloreAY 2021-22
RAVINAIK THUMATI,GADAG vs ITO WARD-1, KOPPAL, C.R. BUILDING, HUBLI
ITA 1965/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
M MONKS DIGITAL MEDIA PRIVATE LIMITED,BANGALORE vs ACIT, CIRCLE-6(1)(1), BANGALORE
ITA 3015/BANG/2025[2020-21]Status: DisposedITAT BangaloreAY 2020-21
HANGYO ICECREAMS PRIVATE LIMITED,MANGALORE vs INCOME TAX OFFICER, WARD-1(1), MANGALORE
ITA 1991/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
PRIME DISTRIBUTORS,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 760/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
YASHPAL CHARAN ACIT, PAREL vs MUKESH JAVERCHAND MEHTA, ZAVERI BAZAR
ITA 6972/MUM/2026[2011]Status: DisposedITAT Mumbai
JASH ARORA,MUMBAI vs DCIT - 27(1), VASHI, NAVI MUMBAI
ITA 697/MUM/2026[2015 - 16]Status: DisposedITAT Mumbai
DIMSOLN TECHNOLOGY LLP,GHATKOPAR EAST, MUMBAI. vs ITO, WARD 4(2)(1), MUMBAI, AAYAKAR BHAVAN, MUMBAI
ITA 5680/MUM/2026[2024-25]Status: DisposedITAT MumbaiAY 2024-25
ANAS MOHAMMED ASIF TELI,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI
ITA 5673/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
SHIV TRADING CO,MUMBAI vs INCOME-TAX OFFICER - 25(1)(2)/ CURRENT JURISDICTION - INCOME-TAX OFFICER - 31(2)(1), MUMBAI, MUMBAI
ITA 5156/MUM/2026[2009-10]Status: DisposedITAT MumbaiAY 2009-10
WIND WORLD WIND FARMS (HINDUSTAN) PRIVATE LIMITED,MUMBAI vs CIRCLE 3(3)(1), MUMBAI, MUMBAI
ITA 5069/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
STATURE LIFESTYLE HOMES PRIVATE LIMITED,MUMBAI vs ITO WARD 13(2)(1), MUMBAI
ITA 5005/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
SANJANA CRYOGENIC STORAGES LTD,MUMBAI vs DCIT (CENTRAL) - 8(3), MUMBAI, MUMBAI
ITA 4999/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
SANDHYA SUBHASH BAFNA,MUMBAI vs INCOME TAX OFFICER, WARD 41 (3)(4), MUMBAI
ITA 4981/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
DCIT(EXEMPTIONS)-1(1), MUMBAI, MUMBAI vs INDIAN INSTITUTE OF BANKING AND FINANCE, MUMBAI
ITA 3392/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
DCIT(EXEMPTIONS)-1(1), MUMBAI, MUMBAI vs INDIAN INSTITUTE OF BANKING AND FINANCE, MUMBAI
ITA 3391/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
DCIT(EXEMPTIONS)-1(1), MUMBAI, MUMBAI vs INDIAN INSTITUTE OF BANKING AND FINANCE, MUMBAI
ITA 3390/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
DCIT(EXEMPTIONS)-1(1), MUMBAI, MUMBAI vs INDIAN INSTITUTE OF BANKING AND FINANCE, MUMBAI
ITA 3389/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
DCIT(EXEMPTIONS)-1(1), MUMBAI, MUMBAI vs INDIAN INSTITUTE OF BANKING AND FINANCE, MUMBAI
ITA 3388/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT(EXEMPTIONS)-1(1), MUMBAI, MUMBAI vs INDIAN INSTITUTE OF BANKING AND FINANCE, MUMBAI
ITA 3387/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT(EXEMPTIONS)-1(1), MUMBAI, MUMBAI vs INDIAN INSTITUTE OF BANKING AND FINANCE, MUMBAI
ITA 3386/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MUKESH JAVERCHAND MEHTA,MUMBAI vs DCIT-CC-23(1), MUMBAI, MUMBAI
ITA 3294/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
APOLETTO ASIA LTD.,MUMBAI vs DCIT (INTERNATIONAL TAX) 1(1)(1), MUMBAI
ITA 3088/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
NAYON EXPORTS,MUMBAI vs ITO WARD 19(2)(4), MUMBAI, PIRAMAL CHAMBER,MUMBAI
ITA 2573/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
MATUSHRI SANGHVI KAILASHBEN KANTILAL SHAH TRUST,MUMBAI vs ITO (EXEMPTION)2(1), MUMBAI
ITA 2315/MUM/2026[NA. ]Status: DisposedITAT Mumbai
OVERSEAS EXPORTS,MUMBAI vs THE DCIT, CIRCLE 19(1), MUMBAI., MUMBAI
ITA 2196/MUM/2026[2007-08]Status: DisposedITAT MumbaiAY 2007-08
