Recent Judgments
Latest ITAT tax tribunal orders across all benches.(377,579 total)
AYESHA MAGDLENE KOMANAPALLI,HYDERABAD vs ACIT,CENTRAL CIRCLE-3(2),HYDERABAD, HYDERABAD
ITA 1696/HYD/2025[2022-23]Status: DisposedITAT HyderabadAY 2022-23
AYESHA MAGDLENE KOMANAPALLI,HYDERABAD vs ACIT, CENTRAL CIRCLE-3(2) HYDERABAD, HYDERABAD
ITA 1695/HYD/2025[2021-22]Status: DisposedITAT HyderabadAY 2021-22
AYESHA MAGDLENE KOMANAPALLI,HYDERABAD vs ACIT, CENTRAL CIRCLE-3(2), HYDERABAD, HYDERABAD
ITA 1694/HYD/2025[2020-21]Status: DisposedITAT HyderabadAY 2020-21
RAMBABU VARMA LANKA,HYDERABAD vs INCOME TAX OFFICER, WARD-6(1), HYDERABAD
ITA 1613/HYD/2025[2017-18]Status: DisposedITAT HyderabadAY 2017-18
SURESH KUMAR CHOUDARY KOPPALI,HYDERABAD vs DCIT., CIRCLE-3(1), HYDERABAD
ITA 1500/HYD/2025[2022-23]Status: DisposedITAT HyderabadAY 2022-23
SONOPIX PRODUCTIONS PRIVATE LIMITED,TELANGANA vs ACIT., CENTRAL CIRCLE-3(2), HYDERABAD
ITA 1138/HYD/2025[2023-2024]Status: DisposedITAT HyderabadAY 2023-2024
PRIMARY AGRICULTURAL COPERATIVE CREDIT SOCIETY,NIZAMABAD vs ITO., WARD-1, NIZAMABAD
ITA 1180/HYD/2024[2022-23]Status: DisposedITAT HyderabadAY 2022-23
SUN TEX MILLS,TIRUPUR vs ACIT, CENTRAL CIRCLE-3, COIMBATORE
ITA 692/CHNY/2026[2021-22]Status: DisposedITAT ChennaiAY 2021-22
INCOME TAX OFFICER, NON CORPORATE WARD-19(6), CHENNAI vs SELVASEKARAN GEETHALAKSHMI, CHENNAI
ITA 688/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
DR. ARCOT LAKSHMANAN SWAMY MEGHANATHAN MUDALIAR TRUST,CHENNAI vs ITO, EXEMPTIONS WARD-3, CHENNAI
ITA 687/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23
ABDUL KALAM AZAD NAINA MOH AM E D,CHENNAI vs ITO, WARD-4, TIRUNELVELI
ITA 682/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
MAYILSAMY SHANMUGAGANESAN,COIMBATORE vs ITO, NON-CORPORATE WARD 4(1),COIMBATORE, COIMBATORE
ITA 3867/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
RANGASWAMI NAVAMANI,COIMBATORE vs ITO, NCW-4(4), COIMBATORE
ITA 3449/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
RANGASWAMI NAVAMANI,COIMBATORE vs ITO, NCW-4(4), CHENNAI
ITA 3448/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
KUPPUSAMY RAJKUMAR,CHENNAI vs ITO, NCW-6(1), CHENNAI
ITA 3244/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
VENKATACHALAM ELANGOVAN,SALEM vs ITO, WARD-1(1), SALEM
ITA 3220/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23
SRI PALANIVEL TRADERS,ERODE vs ITO, WARD-2(1), ERODE
ITA 3192/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
STAR EDUCTIONAL & CHARITABLE TRUST,VELLORE vs CIT EXEMPTIONS, CHENNAI
ITA 3139/CHNY/2026[-]Status: DisposedITAT Chennai
VENKATACHALAM ELANGOVAN,SALEM, TAMILNADU vs THE INCOME TAX OFFICER, WARD 1(1), SALEM, SALEM
ITA 3121/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23
INNOVATIVE SOCIAL IMPACT FOUNDATION,CHENNAI vs CIT EXEMPTIONS, CHENNAI
ITA 2402/CHNY/2026[-]Status: DisposedITAT Chennai
INNOVATIVE MICROFINANCE FOR POVERTY ALLEVIATION AND COMMUNITY TRANSFORMATION (PRESENTLY KNOWN AS INNOVATIVE SOCIAL IMPACT FOUNDATION),CHENNAI vs CIT, EXEMPTIONS, CHENNAI
ITA 2401/CHNY/2026[-]Status: DisposedITAT Chennai
EL SHADAAI,CHENNAI vs ITO, CHE-C-(105)-1, CHENNAI
ITA 2201/CHNY/2026[2013-14]Status: DisposedITAT ChennaiAY 2013-14
THAMBIRAN SUBBIAH SUBRAMANIAN,THENI vs ITO, WARD-1, THENI
ITA 1713/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
GURUKUVARI NAROTHAM REDDY,KANCHIPURAM vs ITO, CENTRAL CIRCLE-3(1), CHENNAI
ITA 1151/CHNY/2026[2012-13]Status: DisposedITAT ChennaiAY 2012-13
CHOLA AKSHAYAM DEVELOPERS,CHENNAI vs ITO, NCW-22(1), TAMBARAM
ITA 4073/CHNY/2025[2018-19]Status: DisposedITAT ChennaiAY 2018-19
D.R. RAMACHANDRAN,SALEM vs ITO WARD 1,DHARMAPURI, DHARMAPURI
ITA 3914/CHNY/2025[2011-12]Status: DisposedITAT ChennaiAY 2011-12
SANGAM JEWELLER,MADURAI vs ITO, NCC-1, MADURAI
ITA 3826/CHNY/2025[2018-19]Status: DisposedITAT ChennaiAY 2018-19
GANESAN VIJAYALAKSHMI,ATTUR vs INCOME TAX OFFICER, HASTHAMPATTI
ITA 3771/CHNY/2025[2011-12]Status: DisposedITAT ChennaiAY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 3(3), CHENNAI, ROOM NO. 7, GROUND FLOOR, INCOME TAX INVESTIGATION WING BUILDING, 46, MAHATMA GANDHI ROAD, CHENNAI vs M/S. CATERPILLAR INDIA PVT. LTD, 7TH FLOOR, INTERNATIONAL TECH PARK, TARAMANI ROAD, TARAMANI, CHENNAI – 600 113
ITA 718/CHNY/2023[2016-17]Status: DisposedITAT ChennaiAY 2016-17
RAVICHANDRA,MYSURU vs INCOME TAX OFFICER WARD 1(1), MYSORE, MYSORE
ITA 812/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21