Recent Judgments

Latest ITAT tax tribunal orders across all benches.(380,105 total)

LAL WOOLLEN AND SILK MILLS (P) LTD. vs THE COLLECTOR OF CENTRAL EXCISE

C.A. No.-000473-000473 - 1986ITAT SC
13/4/1999

COMMISSIONER OF INCOME TAX vs SHANTILAL M SHAH

ITR/255/1984ITAT Gujarat

HONOURABLE MR. JUSTICE R.BALIA,HONOURABLE MR. JUSTICE ANIL R. DAVE

7/4/1999

COMMISSIONER OF INCOME TAX vs ARUNA MILLS LTD.

ITR/280/1984ITAT Gujarat
7/4/1999

COMMISSIONER OF INCOME TAX vs ASHOKA MILLS LTD.,

ITR/283/1984ITAT Gujarat
7/4/1999

COMMISSIONER OF INCOME TAX vs H H MAHARAJA FAMILY TRUST NO.1

ITR/271/1984ITAT Gujarat
6/4/1999

KALINDI INVESTMENTS PVT. LTD. vs COMMISSIONER OF INCOME TAX

ITR/262/1984ITAT Gujarat
6/4/1999

COMMISSIONER OF INCOME TAX vs RAIPUR MFG. CO. LTD.

ITR/156/1984ITAT Gujarat

HONOURABLE MR. JUSTICE R.BALIA,HONOURABLE MR. JUSTICE ANIL R. DAVE

5/4/1999

COMMISSIONER OF INCOME TAX vs SAURASHTRA PRINTS PVT. LTD.

ITA/264/1998ITAT Gujarat
5/4/1999

COMMISSIONER OF INCOME-TAX vs LALLUBHAI G MEHTA CHARITABLE TRUST

ITR/192/1984ITAT Gujarat
1/4/1999

ORISSA STATE WAREHOUSING CORPN. ETC. vs COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 3476/1993ITAT SC

2 Judges

1/4/1999

ARAVINDA PARAMILA WORKS vs COMMR. OF INCOME TAX

C.A. No.-011366-011366 - 1995ITAT SC
31/3/1999

COMMISSIONER OF INCOME TAX, BANGALORE vs VENKATESWARA HATCHERIES (P) LTD. ETC. ETC.

CIVIL APPEAL No. 5066/1996ITAT SC

3 Judges

24/3/1999

COMMR. OF INCOME TAX, BANGALORE vs VENKATESHWARA HATCHERIES

C.A. No.-005066-005066 - 1996ITAT SC
24/3/1999

COMMISSIONER OF INCOME TAX vs AHMEDABAD KAISER I HIND MILLS CO LTD.

ITR/204/1984ITAT Gujarat
23/3/1999

PREMIER CABLE CO. LTD. vs COMMISSIONER OF INCOME TAX, COCHIN

CIVIL APPEAL No. 393/1992ITAT SC

2 Judges

23/3/1999

UNIVERSAL PLAST LTD. vs COMMISSIONER OF INCOME TAX,CALCUTTA

C.A. No.-000207-000207 - 1995ITAT SC
23/3/1999

STONECRAFT ENTERPRISES vs COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 144/1994ITAT SC

2 Judges

18/3/1999

COMMISSIONER OF INCOME TAX vs SIRPUR PAPER MILLS

C.A. No.-002398-002398 - 1994ITAT SC
18/3/1999

COMMISSIONER OF INCOME TAX vs MYSODET

C.A. No.-004975-004975 - 1994ITAT SC
17/3/1999

THE COMMISSIONER OF INCOME-TAX vs M/S. GNAN GANGA SCIENCE INSTI.

ITA/28/1999ITAT Gujarat
16/3/1999

COMMISSIONER OF INCOME TAX,TRIVANDRUM vs RELISH FOODS

C.A. No.-003255-003255 - 1995ITAT SC
11/3/1999

M/S. SARASWATI INDUSTRIAL SYNDICATE LTD. vs THE COMMISSIONER OF INCOME TAX, HARYANA, ROHTAK

CIVIL APPEAL No. 1804/1981ITAT SC

3 Judges

10/3/1999

OBEROI HOTEL PVT. LTD. vs COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 7418/1994ITAT SC

3 Judges

10/3/1999

K.S. SUBBIAH PILLAI vs THE COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 877/1991ITAT SC

3 Judges

10/3/1999

EASTERN CHEMICAL AND MINERALS vs COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 526/1992ITAT SC

3 Judges

9/3/1999

COMMISSIONER OF SALES TAX vs INDUSTRIAL COAL ENTERPRISES

CIVIL APPEAL No. 7451/1993ITAT SC

2 Judges

24/2/1999

RAM BAI vs COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 4911/1993ITAT SC

2 Judges

18/2/1999

MATHEW M. THOMAS AND ORS. vs COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 1566/1993ITAT SC

2 Judges

16/2/1999

COMMISSIONER OF INCOME-TAX vs GUJARAT STATE FERTILIZERS CO.

ITR/210/1984ITAT Gujarat
10/2/1999

COMMISSIONER OF INCOME-TAX vs SABARKANTHA DISTRICT CO-OP. MILK PRODUCERS UNION LTD.

ITR/222/1984ITAT Gujarat
10/2/1999