Recent Judgments

Latest ITAT tax tribunal orders across all benches.(380,743 total)

COMMISSIONER OF INCOME-TAX vs LAKHABHAI LAVJIBHAI

ITR/11/1991ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE K.A.PUJ

17/7/2002

COMMISSIONER OF INCOME TAX vs ARUNA MILLS LTD.

ITR/145/1986ITAT Gujarat
10/7/2002

COMMISSIONER OF INCOME-TAX vs HINDUSTAN CONSTRUCTION CO.

ITR/35/1989ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE K.A.PUJ

5/7/2002

COMMISSIONER OF INCOME-TAX vs FABRIQUIP PVT LTD

ITR/171/1988ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE K.A.PUJ

5/7/2002

COMMISSIONER OF INCOME TAX vs CHANDRIKA C. PAREKH

ITR/151/1989ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE K.A.PUJ

5/7/2002

H.K. INVESTMENT CO.LTD. vs COMMISSIONER OF INCOME-TAX

ITR/81/1990ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE K.A.PUJ

4/7/2002

HARSHADKUMAR S MEHTA vs COMMISSIONER OF WEALTH TAX

WTR/7/1988ITAT Gujarat
4/7/2002

COMMISSIONER OF INCOME TAX vs SUMANKUMAR I PAREKH

ITR/80/1989ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE K.A.PUJ

3/7/2002

COMMISSIONER OF INCOME TAX vs ARUNABEN SUMANKUMAR

ITR/180/1989ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE K.A.PUJ

3/7/2002

COMMISSIONER OF INCOME TAX vs KALPANABEN ISHWARLAL

ITR/176/1989ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE K.A.PUJ

3/7/2002

COMMISSIONER OF INCOME TAX vs H.M.T.CONSTRUCTION CO.

ITR/164/1989ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE K.A.PUJ

3/7/2002

COMMISSIONER OF INCOME TAX vs SARANGPUR COTTON MFG. CO. LTD.

ITR/141/1989ITAT Gujarat
3/7/2002

COMMISSIONER OF WEALTH TAX vs SHETH AMBALAL HIMATLAL (INDL)

WTR/28/1989ITAT Gujarat
3/7/2002

HARGOVIND DAMJI vs COMMISSIONER OF INCOME TAX

ITR/393/1984ITAT Gujarat
27/6/2002

COMMISSIONER OF WEALTH TAX vs VINUBHAI H PANCHAL(HUF)

WTR/8/1988ITAT Gujarat
26/6/2002

COMMISSIONER OF WEALTH TAX vs LALITCHANDRA M PATEL

WTR/6/1988ITAT Gujarat
20/6/2002

MAMTA TYPE SETTING WORKS vs A.C.I.T.

TAXAP/176/2002ITAT Gujarat
19/6/2002

KANCHANJUNGA INVESTMENTS P LTD vs COMMISSIONER OF INCOEM TAX

ITR/120/1988ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE K.A.PUJ

18/6/2002

COMMISSIONER OF INCOME-TAX vs KANTILAL R. PATEL

ITR/129/1986ITAT Gujarat
18/6/2002

COMMUNIDADE OF CHICALIM vs INCOME TAX OFFICER and ORS.

WP/356/1991ITAT Bombay
11/6/2002

THE COMMISSIONER OF INCOME TAX vs M/S HEDE CONSULTANCY PVT.LTD. and ANR.

TXA/3/2002ITAT Bombay
10/6/2002

GANESH CHHABABHAI VALLABHAI PATEL vs COMMISSIONER OF INCOME TAX

ITR/28/1988ITAT Gujarat
9/5/2002

COMMISSIONER OF INCOME TAX DEL vs MITTAL CASTINGS LTD.

ITA/25/2000ITAT Delhi
8/5/2002

M/S.SPEEDWAY RUBBER CO. vs COMMISSIONER, CENTRAL EXCISE, CHANDIGARH

C.A. No.-004844-004846 - 1999ITAT SC
7/5/2002

PRADIP J MEHTA vs COMMISSIONER OF INCOME TAX

ITR/7/1988ITAT Gujarat
3/5/2002

M/S.APOLLO TYRES LTD. vs C.I.T., KOCHI,KERALA

C.A. No.-006100-006100 - 1998ITAT SC
2/5/2002

COLLECTOR OF CENTRAL EXCISE,MEERUT vs M/S.KAPRI INT. (P) LTD

C.A. No.-002205-002205 - 1999ITAT SC
30/4/2002

SILK MUSEUM vs COMMISSIONER OF INCOME-TAX

ITR/6/1988ITAT Gujarat
23/4/2002

COMMISSIONER OF WEALTH-TAX vs ANILKUMAR M. VIRANI

WTR/61/1987ITAT Gujarat
19/4/2002

COMMNR.,CENTRAL EXCISE, NAGPUR vs M/S.WAINGANGA SAHKARI S. KARKHANA LTD

C.A. No.-000496-000496 - 1998ITAT SC
18/4/2002