Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,388 total)
ABHIRAM ENTERPRISES,BENGALURU vs DCIT, CIRCLE-3(1)(1), BANGALORE
ITA 2602/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
ABHIRAM ENTERPRISES,BENGALURU vs DCIT, CIRCLE-3(1)(1), BANGALORE
ITA 2601/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
MAMATA AJILA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BANGALORE
ITA 1985/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
MAMATA AJILA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BANGALORE
ITA 1984/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
MAMATA AJILA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BANGALORE
ITA 1983/BANG/2025[2016-17]Status: DisposedITAT BangaloreAY 2016-17
MAMATA AJILA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BANGALORE
ITA 1982/BANG/2025[2015-16]Status: DisposedITAT BangaloreAY 2015-16
MAMATA AJILA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BANGALORE
ITA 1981/BANG/2025[2014-15]Status: DisposedITAT BangaloreAY 2014-15
MUNISWAMAPPA ANANDA,KAKOLU vs INCOME TAX OFFICER, WARD 6(1)(1), KORAMANGALA
ITA 1654/BANG/2025[2016-17]Status: DisposedITAT BangaloreAY 2016-17
PRABHADEVI SHIVALIK CHS LIMITED,MUMBAI vs THE INCOME TAX OFFICER, CIRCLE 22(1), MUMBAI, MUMBAI
ITA 5633/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
PRABHADEVI SHIVALIK CHS LIMITED,MUMBAI vs THE INCOME TAX OFFICER, CIRCLE 22(1), MUMBAI, MUMBAI
ITA 5632/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
PRABHADEVI SHIVALIK CHS LIMITED,MUMBAI vs THE INCOME TAX OFFICER, CIRCLE 22(1), MUMBAI, MUMBAI
ITA 5629/MUM/2026[2007-08]Status: DisposedITAT MumbaiAY 2007-08
PRABHADEVI SHIVALIK CHS LIMITED,MUMBAI vs THE INCOME TAX OFFICER, CIRCLE 22(1), MUMBAI, MUMBAI
ITA 5625/MUM/2026[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SHREE SHYAM SATSANG SAMITI,GOREGAON vs CIT (EXEMPTIONS), MUMBAI
ITA 5137/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
DEEPAK BHUPATLAL PAREKH,MUMBAI vs INT TAX WARD 3(3)(1), MUMBAI
ITA 5019/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
SETTNA MEMORIAL FOUNDATION,MUMBAI vs CIT(EXEMPTION), MUMBAI
ITA 4949/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
BOMBAY UTKAL SAMITI,MUMBAI vs CIT(EXEMPTIONS), MUMBAI, MUMBAI
ITA 4872/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
BOMBAY UTKAL SAMITI,MUMBAI vs CIT(EXEMPTIONS), MUMBAI, MUMBAI
ITA 4871/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
MAVAIYA ENTERPRISES PRIVATE LIMITED (THROUGH VINOD VADHAIYA EX DIRECTOR OF THE COMPANY),DAMAN AND DIU vs ACIT, CENTRAL CIRCLE 4(3), MUMBAI, MUMBAI
ITA 4852/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
MAVAIYA ENTERPRISES PRIVATE LIMITED (THROUGH VINOD VADHAIYA BEING EX DIRECTOR OF COMPANY,DAMAN AND DIU vs ACIT, CENTRAL CIRCLE 4(3), MUMBAI, MUMBAI
ITA 4851/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
MAVAIYA ENTERPRISES PRIVATE LIMITED (THROUGH VINOD VADHAIYA BEING EX DIRECTOR OF THE COMPANY,DAMAN AND DIU vs ACIT, CENTRAL CIRCLE 4(3), MUMBAI, MUMBAI
ITA 4850/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
MRIDULA (RINKU) ROY MEMORIAL TRUST,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 4609/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SHREE MEGHJI SOJPAL JAIN ASHRAM KUTCHMANDVI,MUMBAI vs CIT(EXEMPTIONS), MUMBAI
ITA 4608/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
AMARINDER SINGH MATHARU,MUMBAI vs ITO,WARD 3(1), KALYAN, RANI MANSION
ITA 4536/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
THE SISTERS OF CHARITY EDUCATIONAL (BOMBAY) SOCIETY,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 4296/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
TARUN BALI,MUMBAI vs INCOME TAX OFFICER WARD 42(3)(4), MUMBAI, MUMBAI
ITA 3767/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
SHRADDHA UNIVERSE LLP,MULUND WEST, MUMBAI vs INCOME TAX OFFICER, VASHI
ITA 3754/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
MEERA SANJAY PATIL,NERUL(EAST), NAVI MUMBAI vs ADDL/JCIT (A)-1, VISAKHAPATANAM
ITA 3692/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
RANGANATHAN VENKATA MURALIKRISHNA,MUMBAI vs ITO WARD 42(3)(2), MUMBAI
ITA 3691/MUM/2026[2021-2022]Status: DisposedITAT MumbaiAY 2021-2022
RANGANATHAN VENKATA MURALIKRISHNA,MUMBAI vs ITO WARD 42(3)(2), MUMBAI
ITA 3690/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
MANSI MOHAN SARTANDEL,MUMBAI vs INCOME TAX OFFICER, WARD 42(2)(4), MUMBAI
ITA 3642/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18