Recent Judgments

Latest ITAT tax tribunal orders across all benches.(372,388 total)

SAMATA SACHIN GAWAS,MUMBAI vs ITO WARD 42(1)(5), MUMBAI

ITA 363/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
12/8/2026

NIJAMUDDIN MOHOMEDRAISH KHAN,MUMBAI vs WARD 24(3)(1), MUMBAI, MUMBAI

ITA 331/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
12/8/2026

MEGA FREIGHT MOVERS LIMITED,MUMBAI vs ADDL/JCIT (A), FARIDABAD

ITA 3260/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
12/8/2026

SESHADRI VISHWANATH,NAVI MUMBAI vs ACIT CIRCLE 34(3), MUMBAI

ITA 3238/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
12/8/2026

DY. COMMISSIONER OF INCOME TAX-7.1.1, MUMBAI vs NSE CLEARING LIMITED, MUMBAI

ITA 3165/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
12/8/2026

SUNDEEP FOUNDATION,MUMBAI vs EXEM. WARD 2(3), MUMBAI, MUMBAI

ITA 3107/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
12/8/2026

NARAYAN ANAND SHELAR,BORIVALI vs ASSISTANT COMMUMBAIMISSIONER OF INCOME TAX CC 2(4), PRATISHTHA BHAVAN,MUMBAI

ITA 3015/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
12/8/2026

RAMESH CHANDRA SETHI,MUMBAI vs INCOME TAX OFFICER 34(3)(2), MUMBAI

ITA 2144/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
12/8/2026

NAVDRUSHTI,MUMBAI vs CIT(EXEMPTION), MUMBAI

ITA 2134/MUM/2026[N. A]Status: DisposedITAT Mumbai
12/8/2026

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 8(1), MUMBAI, MUMBAI vs NOVASYNTHETIC PRIVATE LIMITED, MUMBAI

ITA 2123/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
12/8/2026

NAINA DESAI - LEGAL HEIR OF LATE NITIN CHANDRAKANT DESAI,MUMBAI vs DCIT, CIRCLE 16(1), MUMBAI

ITA 1663/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
12/8/2026

MANISH PUSHKAR DAYAL SINGHAL,MUMBAI vs INCOME TAX OFFICER WARD 24(2)(1), MUMBAI

ITA 1466/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
12/8/2026

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 5 3 1 MUMBAI, MUMBAI vs VARUN GLOBAL LIMITED, MUMBAI

ITA 1001/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
12/8/2026

MUKESH K. JAIN,MUMBAI vs DY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, PUNE

ITA 5287/MUM/2024[2018-2019]Status: DisposedITAT MumbaiAY 2018-2019
12/8/2026

PPG ASIAN PAINTS PVT LTD,MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 3(4), MUMBAI

ITA 4769/MUM/2024[2020-2021]Status: DisposedITAT MumbaiAY 2020-2021
12/8/2026

VIPIN KHANDELWAL,KOTLA MUBARAK PUR vs COMMISSIONER OF INCOME TAX (APPEAL), DELHI

ITA 982/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
12/8/2026

SHIVA CONSTECH PRIVATE LIMITED,DELHI vs ACIT, CIRCLE- 22(2), DELHI

ITA 92/DEL/2026[20129-20]Status: DisposedITAT Delhi
12/8/2026

RAJESH KUMAR MAURYA,DELHI vs ASSESSING OFFICER WARD 43(5), DELHI

ITA 6247/DEL/2026[2017-2018]Status: DisposedITAT DelhiAY 2017-2018
12/8/2026

DELHI UNIVERSITY WOMENS ASSOCIATION,DELHI vs CIT (E) DELHI, NEW DELHI

ITA 6224/DEL/2026[2027-28]Status: DisposedITAT DelhiAY 2027-28
12/8/2026

MOHAN LAL GUPTA,DELHI vs ITO WARD 36(1), DELHI

ITA 6078/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
12/8/2026

RAMAN CHAWLA,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 61(1), DELHI, DELHI

ITA 6067/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
12/8/2026

MRS. ANITA GROVER,DELHI vs ITO WARD 43 (7), NEW DELHI

ITA 5858/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
12/8/2026

VINOD KUMAR,DELHI vs ITO, DELHI

ITA 5823/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
12/8/2026

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), MEERUT, MEERUT vs ITI GUPTA, MEERUT

ITA 5820/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
12/8/2026

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), MEERUT, MEERUT vs ITI GUPTA, MEERUT

ITA 5819/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
12/8/2026

KESHAV DALAL,PALWAL vs DCIT, CENTRAL CIRCLE-31, DELHI

ITA 5772/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
12/8/2026

INDIAN COAL FORUM,DELHI vs INCOME TAX OFFICER WARD EXEMPTION 1(2), DELH, DELH

ITA 5769/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
12/8/2026

MATA MUNIYA DEVI EDUCATIONAL SOCIETY,SAMALKA NEW DELHI vs CIT(EXEMPTION), DELHI, DELHI

ITA 5419/DEL/2026[NA]Status: DisposedITAT Delhi
12/8/2026

VIMAL KUMAR,DELHI vs DCIT CC-28, DELHI

ITA 4830/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
12/8/2026

BEST CROP SCIENCE PRIVATE LIMITED,DELHI vs DCIT-CENTRAL CIRCLE-28, DELHI

ITA 4747/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
12/8/2026