Recent Judgments

Latest ITAT tax tribunal orders across all benches.(372,388 total)

RADHA SWAMI SATSANG DINOD,NEW DELHI vs CIT (EXEMPTIONS), CHANDIGARH

ITA 4223/DEL/2026[-]Status: DisposedITAT Delhi
12/8/2026

SURESH KHANDELWAL,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 3, DELHI, DELHI

ITA 4201/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
12/8/2026

SURESH KHANDELWAL,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 3, DELH, DELHI

ITA 4200/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
12/8/2026

SURESH KHANDELWAL,DELHI vs ACIT, CENTRAL CIRCLE-3, NEW DELHI, DELHI

ITA 4199/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
12/8/2026

POLYLAB INDUSTRIES PVT. LTD.,DELHI vs DCIT, CENTRAL CIRCLE-28, DELHI

ITA 4180/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
12/8/2026

POLYLAB INDUSTRIES PRIVATE LIMITED,DELHI vs DCIT, CC-28, DELHI

ITA 4179/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
12/8/2026

POLYLAB INDUSTRIES PRIVATE LIMITED,DELHI vs DCIT CC-28, DELHI

ITA 4178/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
12/8/2026

POLYLAB INDUSTRIES PRIVATE LIMITED,DELHI vs DCIT CC-28, DELHI

ITA 4177/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
12/8/2026

POLYLAB INDUSTRIES PRIVATE LIMITED,DELHI vs DCIT, CENTRAL CIRCLE-28, DELHI

ITA 4176/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
12/8/2026

B N JAIN MEMORIAL TRUST,DELHI vs CIT(EXEMPTION), NEW DELHI

ITA 4142/DEL/2026[2026-2027]Status: DisposedITAT DelhiAY 2026-2027
12/8/2026

ANUPAM PUBLIC SCHOOL PRABANDH SAMITI,FARIDABAD vs INCOME TAX OFFICER, FARIDABAD

ITA 4081/DEL/2026[NA]Status: DisposedITAT Delhi
12/8/2026

ANUPAM PUBLIC SCHOOL PRABANDH SAMITI,FARIDABAD vs INCOME TAX OFFICER, FARIDABAD

ITA 4080/DEL/2026[NA]Status: DisposedITAT Delhi
12/8/2026

CHANDER PARKASH GROVER,GURGAON vs ASSESSING OFFICER, NEW DELHI

ITA 3954/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
12/8/2026

VRC CONSTRUCTIONS INDIA PRIVATE LIMITED,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 5. DELHI, DELHI

ITA 3540/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
12/8/2026

THE AMIR EDUCATION SOCIETY,FARIDABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CHANDIGARH

ITA 3539/DEL/2026[2025-26]Status: DisposedITAT DelhiAY 2025-26
12/8/2026

RADHA BUILDTECH (INDIA) PRIVATE LIMITED,DELHI vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 15, DELHI

ITA 3537/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
12/8/2026

NAVEEN DUTT SHARMA,DELHI vs INCOME TAX OFFICER WARD 51(1), DELHI

ITA 3270/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
12/8/2026

MORPHEUS DEVELOPERS PVT LTD,DELHI vs DCIT, CIRCLE 16(1), DELHI

ITA 3049/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
12/8/2026

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs LAXMI PUBLICATIONS PVT. LTD., DELHI

ITA 3/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
12/8/2026

RATNA SAGAR PVT LTD,NEW DELHI vs DCIT, CC-4, DELHI

ITA 288/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
12/8/2026

SH. VINOD KUMAR GUPTA (D),MAHARASHTRA vs ITO, WARD NO. 52(5), DELHI

ITA 2778/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
12/8/2026

SH. DAYA KISHAN,DELHI vs CIT, CENTRAL RANGE-1, NEW DELHI

ITA 2777/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
12/8/2026

SH. DAYA KISHAN,DELHI vs ACIT, CENTRAL CIRCLE-4, DELHI

ITA 2776/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
12/8/2026

GUJARA CONSTRUCTION PRIVATE LIMITED,DELHI vs ITO, WARD-10(3), DELHI

ITA 2772/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
12/8/2026

AZURE SWITCHGEAR PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), DELHI, DELHI

ITA 2223/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
12/8/2026

ABHISHEK KUMAR,MORADABAD vs ITO WARD 2(1), MORADABAD

ITA 2198/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
12/8/2026

ABHISHEK KUMAR,DELHI vs ITO WARD 2(1), MORADABAD

ITA 2197/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
12/8/2026

INCOME TAX OFFICER, NEW DELHI vs ADROIT GLOBAL PERSONNEL SERVICES PRIVATE LIMITED, NEW DELHI

ITA 1974/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
12/8/2026

SUMIT GUPTA,DELHI vs CIT APPEALS, NEW DELHI

ITA 1964/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
12/8/2026

KUNAL ARORA,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX (ACIT), DELHI

ITA 169/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
12/8/2026