Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,250 total)
JAIN RAJESH & ASSOCIATES,NEW DELHI vs ITO WARD 61(1), NEW DELHI
ITA 1542/DEL/2026[2020-2021]Status: DisposedITAT DelhiAY 2020-2021
SATPAL NANDRAJOG,DELHI vs DCIT, CIRCLE 58(1), DELHI
ITA 1218/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
INCOME TAX OFFICER, WARD-62(1), DELHI, DELHI vs RENU VERMA, DELHI
ITA 9194/DEL/2025[2018]Status: DisposedITAT Delhi
SPAY TECHNOLOGY PRIVATE LIMITED,NEW DELHI vs ACIT/DCIT, CENTRAL CIRCLE-25, DELHI, NEW DELHI
ITA 8978/DEL/2025[2023-2024]Status: DisposedITAT DelhiAY 2023-2024
Yasodha Rani Rachaputi vs The Principal Commissioner of Income Tax - 4
WP/24973/2026ITAT Telangana
M/S B.L. KASHYAPA AND SONS LTD. vs INCOME TAX OFFICE
CRL.M.C./2424/2022ITAT Delhi
M/S B.L. KASHYAP AND SONS LTD. vs INCOME TAX OFFICE
CRL.M.C./2422/2022ITAT Delhi
M/S B.L. KASHYAP AND SONS LTD. vs INCOME TAX OFFICE
CRL.M.C./2423/2022ITAT Delhi
ROYAL CHAINS P. LTD. vs THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CENTRAL 3(3) AND 2 ORS
WP/1714/2023ITAT Bombay
THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 vs UTTAM CHAND RAKESH KUMAR
ITA/478/2025ITAT Delhi
M/S. CARESTREAM HEALTH INDIA PVT. LTD. vs COMMISSIONER OF CUSTOMS
C.A. No.-003440 - 2025ITAT SC
HON'BLE MR. JUSTICE SANJAY KUMAR HON'BLE MR. JUSTICE SANJEEV SACHDEVA
FIDELITY INFORMATION SERVICES INDIA PRIVATE LTD. vs DEPUTY COMMISSIONER OF INCOME TAX
CWP/11215/2021ITAT Punjab & Haryana
SUBH KARAN YADAV vs INCOME TAX OFFICER
ITA/297/2026ITAT Punjab & Haryana
KALINDA RAMDAS GAIKWAD,AURANGABAD vs DCIT CENTRAL CIRCLE 2 AURANGABAD, AURANGABAD
ITSSA 37/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
KALINDA RAMDAS GAIKWAD,AURANGABAD vs DCIT CENTRAL CIRCLE 2 AURANGABAD, AURANGABAD
ITSSA 36/PUN/2026[2014-15]Status: DisposedITAT PuneAY 2014-15
KALINDA RAMDAS GAIKWAD,AURANGABAD vs DCIT CENTRAL CIRCLE 2 AURANGABAD, AURANGABAD
ITSSA 35/PUN/2026[2017-18]Status: DisposedITAT PuneAY 2017-18
KALINDA RAMDAS GAIKWAD,AURANGABAD vs DCIT CENTRAL CIRCLE 2 AURANGABAD, AURANGABAD
ITSSA 34/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
TECH CLARITIES PRIVATE LIMITED,CHENNAI vs ITO CORPORATE WARD 3(3), CHENNAI
ITTPA 21/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23
ZF WIND POWER COIMBATORE PRIVATE LIMITED,CHENNAI vs JCIT (OSD) CORPORATE CIRCLE 1, COIMABTORE
ITTPA 20/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
ACIT, DELHI vs GAMMA PIZZAKRAFT LANKA (PRIVATE) LIMITED, SRI LANKA
ITITA 27/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
ACIT, NEW DELHI vs GAMMA PIZZAKRAFT LANKA (PRIVATE) LIMITED, SRI LANKA
ITITA 26/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
BRANCH METRICS, INC.,UNITED STATES OF AMERICA vs ASST. COMMISSIONER OF INCOME TAX CIRCLE - 1(1)(2), DELHI, DELHI
ITITA 1122/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
MUKUL PATHAK,ROORKEE vs AO, CENTRAL CIRCLE DEHRADUN
ITA 129/DDN/2026[2019-2020]Status: DisposedITAT DehradunAY 2019-2020
STATE BANK OF INDIA IMA BRANCH,DEHRADUN vs INCOME TAX OFFICER (TDS) DEHRADUN, DEHRADUN
ITA 126/DDN/2026[2017-18]Status: DisposedITAT DehradunAY 2017-18
SUB MAJOR SUB BHADAURIA,AGRA vs ITO WARD, 1(1)(2), AGRA, AGRA
ITA 469/AGR/2026[2016-17]Status: DisposedITAT AgraAY 2016-17
ROGER FOUNDATION,AGRA vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW, AGRA
ITA 460/AGR/2026[2026-27]Status: DisposedITAT AgraAY 2026-27
SHOEB AHMAD & COMPANY,SHAHAGANJ S.O, AGRA vs INCOME-TAX OFFICER, WARD 1(1)(2), AGRA, SANJAY PLACE, AGRA
ITA 316/AGR/2026[2014-2015]Status: DisposedITAT AgraAY 2014-2015
MUNSHI LAL,ARON DISTT GUNA vs ADDL/JCIT (A) KANPUR, COMMISSIONOR OF INCOME TAX APPEAL KANPUR
ITA 217/AGR/2026[2012-13]Status: DisposedITAT AgraAY 2012-13
ZEUS MEDIHEALTH CARE PRIVATE LIMITED,KANPUR vs DCIT CENTRAL CIRCLE AGRA, AGRA
ITA 123/AGR/2026[2021-22]Status: DisposedITAT AgraAY 2021-22
SHRI GURUKUL CHITTORGARH,CHITTORGARH vs CIT(E), JAIPUR, JAIPUR
ITA 849/JODH/2026[NA]Status: DisposedITAT Jodhpur