Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,250 total)
DCIT, CENTRAL CIRCLE-2, THANE vs NISHIT BECHAR PATEL, MUMBAI
ITA 4061/MUM/2025[2019-20]Status: DisposedITAT MumbaiAY 2019-20
DCIT CENTRAL CIRCLE 2, THANE, THANE vs PANKAJ RAGHU PATEL, MUMBAI
ITA 4060/MUM/2025[2019-20]Status: DisposedITAT MumbaiAY 2019-20
RAJ SHARADKUMAR AGARWAL,MUMBAI vs VINAY SINHA, COMMISSIONER OF INCOME TAX (APPEALS), MUMBAI
ITA 1583/MUM/2025[2011-2012]Status: DisposedITAT MumbaiAY 2011-2012
AMIT SINGLA HUF,DELHI vs 88, SECOND FLOOR, GAGAN VIHAR EXTENSION, KRISHNA NAGAR, EAST DELHI, DELHI 110051, DELHI
ITA 883/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
AMIT SINGLA,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, NEW DELHI, DELHI
ITA 882/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
SMT. PUNEETA AHUJA,HARYANA vs SH. JITENDER GUPTA, INCOME TAX OFFICER, WARD-2(1), FARIDABAD, HARYANA
ITA 6402/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
PRADIP KUMAR SARKAR,FARIDABAD vs INCOME TAX OFFICER WARD 2(1), FARIDABAD
ITA 6357/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
RASHIDA BEGUM,PO-KALWARI, DSTT- MEWAT vs ITO, WARD 3(1), GURUGRAM, GURUGRAM
ITA 6319/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
INTAZAR ALI,UTTAR PRADESH vs ITO WARD -2 (1), MORADABAD
ITA 5850/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
GURGAON REALTECH LIMITED,TRIL COMMERCIAL CENTRE, BADHSHAHPUR vs NATIONAL FACELESS ASSESSMENT CENTRE, ASSESSMENT UNIT, INCOME TAX DEPARTMENT, NEW DELHI
ITA 5832/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
ASIJA SECURITIES PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, DELHI
ITA 5770/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
SANDEEP TOMER,BIJNORE vs ITO WARD 3(3), BIJNORE
ITA 4829/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
ANKIT AGARWAL,MORADABAD vs ITO WARD 2(1), MORADABAD
ITA 3622/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
ANKIT AGARWAL,MORADABAD vs ITO WARD 2(1), MORADABAD
ITA 3621/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
RAJIV PURI,DELHI vs CIRCLE 70(1), DELHI, DELHI
ITA 3566/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
VIJAY THAKUR,KANGRA, HIMACHAL PRADESH vs THE INCOME TAX OFFICER, NEW DELHI
ITA 3564/DEL/2026[2017-2018]Status: DisposedITAT DelhiAY 2017-2018
CPS CASH PROCESSING SOLUTION PRIVATE LIMITED,GURGAON vs CIT(A), DELHI - 44, DELHI
ITA 3557/DEL/2026[2009-10]Status: DisposedITAT DelhiAY 2009-10
MAHESH KUMAR AGRAWAL HUF,DELHI vs ITO WARD 36(3), DELHI
ITA 3555/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
ARCOTECH LTD,REWARI vs ACIT CC-7, DELHI
ITA 3470/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
RAKESH JAIN,DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 16, DELHI, DELHI
ITA 3439/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
RAKESH JAIN,DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 16, DELHI, DELHI
ITA 3438/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
IL&FS RAIL LIMITED,GURUGRAM vs DC/ACIT CENTRAL CIR-3, GURGAON, GURGAON
ITA 3429/DEL/2026[AY 2016-17]Status: DisposedITAT Delhi
IL& FS RAIL LIMITED,GURUGRAM vs DC/ACIT CENTRAL CIR-1, GURGAON, GURGAON
ITA 3428/DEL/2026[AY 2015-16]Status: DisposedITAT Delhi
IL&FS RAIL LIMITED,GURUGRAM vs DC/ACIT CENTRAL CIR-1, GURGAON, GURGAON
ITA 3427/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
RANBIR SINGH,ROHTAK vs ITO WARD-5, ROHTAK
ITA 3397/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
PRESENTATION IS EVERYTHING PRIVATE LIMITED,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI
ITA 3221/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
HARVINDER SINGH,KARNAL vs ITO WARD 1 KARNAL, KARNAL
ITA 3219/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
BAKI PACKI PRIVATE LIMITED,DSIIDC INDUSTRIAL COMPLEX, NARELA vs ASSESSMENT UNIT, W32, AO-3, INCOME TAX DEPARTMENT,
ITA 2949/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
BAKI PACKI PRIVATE LIMITED,DSIIDC INDUSTRIAL COMPLEX vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT
ITA 2948/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
ACIT, CIRCLE 4(2), NEW DELHI, NEW DELHI vs M/S BAJAJ RESOURCES PVT LTD, NEW DELHI
ITA 235/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19