Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,250 total)
TAKSHASHILA INSTITUTE OF SIENTIFIC RESEARCH & SOCIAL DEVELOPMENT,BIKANER vs ITO EXEMPTION JODHPUR, JODPUR
ITA 841/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
SETH SUGAN CHAND CHITTLANGIA CHARITABLE TRUST,SRI GANGANAGAR vs CIT EXEMPTIONS, JAIPUR
ITA 810/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
SETH RAM ROOP AGGARWAL DHARMARTH TRUST,PILIBANGAN vs CIT EXEMPTIONS, JAIPUR
ITA 808/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
SETH HARI KRISHAN LAHOTI CHARITABLE TRUST,SRI GANGANAGAR vs CIT EXEMPTIONS, JAIPUR
ITA 807/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
TAPOVAN TRUST,SRI GANGANAGAR vs CIT EXEMPTIONS, JAIPUR
ITA 806/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
LATE SMT KAMLA DEVI MUNDRA CHARITABLE TRUST,SRI GANGANAGAR vs CIT(E) JAIPUR, JAIPUR
ITA 805/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
MAA BHAGWATI VIKAS SANSTHAN,KUMAWATPURA,SURAJPOLE,UDAIPUR vs CIT EXEMPTION, JAIPUR, INCOME TAX DEPARTMENT, JAIPUR
ITA 792/JODH/2026[2025-26]Status: DisposedITAT JodhpurAY 2025-26
SHRI RADHE KRISHNA GAUSHALA SEWA SAMITI DHOLERAV KHURD,SHRI RADHE KRISHNA GAUSHALA SEWA SAMITI DHOLERAV K vs COMMISSIONER OF INCOME TAX (EXEMPTION), JAIPUR, COMMISSIONER OF INCOME TAX (EXEMPTION), JAIPUR
ITA 78/JODH/2026[2025-26]Status: DisposedITAT JodhpurAY 2025-26
SHRI RAM GAUSHALA GAU SEVA SAMITI RALIYAWATA,SHRI RAM GAUSHALA GAU SEVA SAMITI RALIYAWATA vs CIT (EXEMPTIONS), JAIPUR, CIT (EXEMPTIONS), JAIPUR
ITA 77/JODH/2026[2025-26]Status: DisposedITAT JodhpurAY 2025-26
AADHYATMIK GURU SEVA SANSTHAN,UDAIPUR vs CIT EXEMPTION, JAIPUR
ITA 748/JODH/2026[NA]Status: DisposedITAT Jodhpur
SHREE SATYANARAYAN GOSHALA SANSTHAN,CHITTORGARH,CHITTORGARH vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 746/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
RAJA RAM SEVA SANSTHAN,JODHPUR vs CIT EXEMPTION,JAIPUR, JAIPUR
ITA 744/JODH/2026[NA]Status: DisposedITAT Jodhpur
KISHAN BABA GHO SEWA SAMITI KALETARA,KISHAN BABA GHO SEWA SAMITI KALETARA vs CIT EXEMPTION JAIPUR, CIT EXEMPTION JAIPUR
ITA 74/JODH/2026[2025-26]Status: DisposedITAT JodhpurAY 2025-26
CHIKITSA SEVA SAMITI,CHITTORGARH,CHITTORGARH vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 735/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
VARAHI MATA TRUST MANDWA,SIROHI vs CIT EXEMPTION,JAIPUR, JAIPUR
ITA 725/JODH/2026[NA]Status: DisposedITAT Jodhpur
SARVODYA SADHNA SANGH,CHANDERIYA,CHANDERIYA vs CIT -(EXEMPTION), JAIPUR, JAIPUR
ITA 724/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
JETHI DEVI JOGRAJ SHARMA FOUNDATION TRUST,PHALODI vs CIT(E), JAIPUR
ITA 723/JODH/2026[2025-26]Status: DisposedITAT JodhpurAY 2025-26
JETHI DEVI JOGRAJ SHARMA FOUNDATION TRUST,PHALODI vs CIT(E), JAIPUR
ITA 722/JODH/2026[2025-26]Status: DisposedITAT JodhpurAY 2025-26
MATESHWARI SAMAJ SEWA SANSTHAN,KOTA vs WARD EXEMP, UDAIPUR
ITA 715/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
MATESHWARI SAMAJ SEWA SANSTHAN,KOTA vs WARD EXEMP, UDAIPUR
ITA 714/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
SHRI AMBESH GURU MEMORIAL SANSTHAN,FATEHNAGAR, UDAIPUR vs CIT (EXEMPTION), JAIPUR, JAIPUR
ITA 707/JODH/2026[2027-28]Status: DisposedITAT JodhpurAY 2027-28
SHRI AMBESH GURU MEMORIAL SANSTHAN,FATEHNAGAR, UDAIPUR vs CIT (EXEMPTION), JAIPUR, JAIPUR
ITA 706/JODH/2026[2027-28]Status: DisposedITAT JodhpurAY 2027-28
SHREE SHOBHAGYA GURU DIKSHYA STHAL JAN SEVA TRUST,UDAIPUR vs CIT (EXEMPTION), JAIPUR, JAIPUR
ITA 705/JODH/2026[2027-28]Status: DisposedITAT JodhpurAY 2027-28
SHREE SHOBHAGYA GURU DIKSHYA STHAL JAN SEVA TRUST,UDAIPUR vs CIT (EXEMPTION), JAIPUR, JAIPUR
ITA 704/JODH/2026[2027-28]Status: DisposedITAT JodhpurAY 2027-28
SMT. HULASIBAI VALCHAND KHEEMAWAT RILIGIOUS AND CHARITABLE TRUST,JODHPUR vs INCOME TAX OFFICER, WARD EXEMPTION, JODHPUR, JODHPUR
ITA 688/JODH/2026[Not Applicable]Status: DisposedITAT Jodhpur
VISHWAKARMA VIKAS SANSTHAN,JALORE vs COMMISSIONER OF INCOME TAX(EXEMPTION),JAIPUR, JAIPUR
ITA 687/JODH/2026[2025-26]Status: DisposedITAT JodhpurAY 2025-26
SHRI JALADHARNATH DHARMSHALA SAMITI,JALORE vs COMMISSIONER OF INCOME TAX(EXEMPTION),JAIPUR, JAIPUR
ITA 684/JODH/2026[2025-26]Status: DisposedITAT JodhpurAY 2025-26
SHRI JALADHARNATH DHARMSHALA SAMITI,JALORE vs COMMISSIONER OF INCOME TAX(EXEMPTION),JAIPUR, JAIPUR
ITA 683/JODH/2026[2025-26]Status: DisposedITAT JodhpurAY 2025-26
SHRI VAIDIC SWASTI PANTHA NYAS,PALI vs COMMISSIONER OF INCOME TAX(EXEMPTION),JAIPUR, JAIPUR
ITA 681/JODH/2026[2025-26]Status: DisposedITAT JodhpurAY 2025-26
DHOOM DHADAKA CHARITABLE TRUST,DAGA MARG, SUJANGARH vs CIT EXEMPTION, JAIPUR, CIT EXEMPTION, JAIPUR
ITA 680/JODH/2026[2027-28]Status: DisposedITAT JodhpurAY 2027-28