Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,250 total)
MOHMED SAFI ABDULREHMAN SHEIKH,VADODARA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1), VADODARA
ITA 721/AHD/2026[2018-2019]Status: DisposedITAT AhmedabadAY 2018-2019
MOHMED SAFI ABDULREHMAN SHEIKH,VADODARA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1), VADODARA
ITA 720/AHD/2026[2015-2016]Status: DisposedITAT AhmedabadAY 2015-2016
MOHMED SAFI ABDULREHMAN SHEIKH,VADODARA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1), VADODARA
ITA 719/AHD/2026[2015-2016]Status: DisposedITAT AhmedabadAY 2015-2016
MOHMED SAFI ABDULREHMAN SHEIKH,VADODARA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1), VADODARA
ITA 705/AHD/2026[2016-2017]Status: DisposedITAT AhmedabadAY 2016-2017
MOHMED SAFI ABDULREHMAN SHEIKH,VADODARA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1), VADODARA
ITA 704/AHD/2026[2012-2013]Status: DisposedITAT AhmedabadAY 2012-2013
VIJAY TARACHAND SHAH,VADODARA GUJARAT vs THE DY.CIT, CIRCLE 1(1)(1), VADODARA GUJARAT
ITA 330/AHD/2026[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
DCIT CIRCLE-4(1)(1), AHMEDABAD, VEJALPUR vs SURENDRANAGAR DISTRICT CO OP MILK PRODUCERS UNION LIMITED, SURENDRANAGAR
ITA 1553/AHD/2026[2016-17]Status: HeardITAT AhmedabadAY 2016-17
DCIT CIRCLE-4(1)(1), AHMEDABAD, VEJALPUR vs SURENDRANAGAR DISTRICT CO OP MILK PRODUCERS UNION LIMITED, SURENDRANAGAR
ITA 1552/AHD/2026[2015-16]Status: HeardITAT AhmedabadAY 2015-16
RISHIT PRADIPKUMAR SHAH,AHMEDABAD vs ITO WARD 3(3)(2) AHMEDABAD, AHMEDABAD
ITA 1169/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
RISHIT PRADIPKUMAR SHAH,AHMEDABAD vs ITO WARD 3(3)(2) AHMEDABAD, AHMEDABAD
ITA 1168/AHD/2026[2016-17]Status: DisposedITAT AhmedabadAY 2016-17
RISHIT PRADIPKUMAR SHAH,AHMEDABAD vs ITO WARD 3(3)(2) AHMEDABAD, AHMEDABAD
ITA 1167/AHD/2026[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
NAVANITBHAI PATEL,CHHOTAUDEPUR vs THE INCOME TAX OFFICER, WARD 3(1)(4), VADODARA
ITA 1158/AHD/2026[2014-15]Status: DisposedITAT AhmedabadAY 2014-15
INCOME TAX OFFICER, WARD-4(1)(1), AHMEDABAD, AHMEDABAD vs SHREE VISHVAMURTE TRAD INVEST PRIVATE LIMITED, AHMEDABAD
ITA 2527/AHD/2025[2013-14]Status: DisposedITAT AhmedabadAY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), VADODARA, VADODARA vs LINDE ENGINEERING INDIA PVT LTD, VADODARA
ITA 2246/AHD/2025[2013-14]Status: DisposedITAT AhmedabadAY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), VADODARA, VADODARA vs LINDE ENGINEERING INDIA PVT LTD, VADODARA
ITA 2230/AHD/2025[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1),VADODARA, VADODARA vs LINDE ENGINEERING INDIA PVT LTD, VADODARA
ITA 2214/AHD/2025[2014-15]Status: DisposedITAT AhmedabadAY 2014-15
DCIT CIRCLE 4 1 1 AHMEDABAD, VEJALPUR AHMEDABAD vs VISHNU POUCH PACKAGING PRIVATE LIMITED, DASKROI AHMEDABAD
ITA 1818/AHD/2025[2014-15]Status: DisposedITAT AhmedabadAY 2014-15
VISHNU POUCH PACKAGING PVT. LTD.,AHMEDABAD vs THE DY.CIT, CIRCLE-4(1)(1), AHMEDABAD
ITA 1784/AHD/2025[2014-15]Status: DisposedITAT AhmedabadAY 2014-15
SUJAG FINE CHEMICALS PVT. LIMITED,VADODARA vs THE ITO, WARD-2(1)(1), VADODARA
ITA 1022/AHD/2025[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
TEJAS GHANSHYAMBHAI PATEL,AHMEDABAD vs THE INCOME TAX OFFICER,WARD-5(3)(1), AHMEDABAD
ITA 1440/AHD/2024[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
DCIT CENTRAL CIRCLE 1(1) AHMEDABAD, AHMEDABAD vs RATNATRIS PHARMACEUTICALS PRIVATE LIMITED, AHMEDABAD
ITA 1347/AHD/2024[2021-22]Status: DisposedITAT AhmedabadAY 2021-22
DCIT CENTRAL CIRCLE 1 (1) AHMEDABAD, AHMEDABAD vs JITENDRA BABULAL SANGHVI, AHMEDABAD
ITA 1308/AHD/2024[2021-22]Status: DisposedITAT AhmedabadAY 2021-22
JITENDRA BABULAL SANGHVI,AHMEDABAD vs DCIT CC 1(1) AHMEDABAD, AHMEDABAD
ITA 1270/AHD/2024[2018-2019]Status: DisposedITAT AhmedabadAY 2018-2019
JITENDRA BABULAL SANGHVI,AHMEDABAD vs DCIT CC 1(1) AHMEDABAD, AHMEDABAD
ITA 1269/AHD/2024[2017-2018]Status: DisposedITAT AhmedabadAY 2017-2018
DATTA DIGAMBAR SAHKARI VAHATUK KAMGAR SANSTHA LIMITED,PUNE vs ITO WD- 5(2), PUNE
ITA 573/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
INCOME TAX OFFICERWARD-7(3), PUNE, PUNE vs JANASEVA SAHAKARI BANK LIMITED HADAPSAR PUNE, PUNE
ITA 476/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
BALKRUSHNA ASARAM KALBHOR,AHMEDNAGAR vs INCOME TAX OFFICER WARD 1, AHMEDNAGAR
ITA 424/PUN/2026[2014-15]Status: DisposedITAT PuneAY 2014-15
VYANKATRAO MANSINGRAO SASTE,AT NIRGUDI TAL PHALTAN SATARA vs ASSESSING OFFICER WARD 3 SATARA, AAYKAR BHAWAN, MANJUNATH MANOR, PAWAI NAKA, SATARA
ITA 2625/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
VAISHALI BABAN BHOSALE,PUNE vs THE ITO WARD 10(1), PUNE
ITA 2067/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
RAMCHANDRA NARAYAN WARAGADE,PUNE vs THE ITO WARD 3(3), PUNE
ITA 2043/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
