Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,250 total)
VENKATA SATYA SRIKUMAR DONKADA,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-2(5), VISAKHAPATNAM
ITA 372/VIZ/2026[2020-21]Status: DisposedITAT VisakhapatnamAY 2020-21
ANIL SWATHI BALRAM FOUNDATION,VIJAYAWADA vs THE INCOME TAX OFFICER, EXEMPTION WARD, RAJAHMUNDRY
ITA 34/VIZ/2026[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
NAGA VENKATA PARDHA SARADHI NAMBURU,MANGALAGIRI vs INCOME-TAX OFFICER, WARD-2(1), VIJAYAWADA
ITA 334/VIZ/2026[2021-22]Status: DisposedITAT VisakhapatnamAY 2021-22
NAGA VENKATA PARDHA SARADHI NAMBURU,MANGALAGIRI vs INCOME-TAX OFFICER, WARD-2(1), VIJAYAWADA
ITA 333/VIZ/2026[2020-21]Status: DisposedITAT VisakhapatnamAY 2020-21
ANEEL KUMAR CHINTHA,RAJAHMUNDRY vs THE ACIT, CENTRAL CIRCLE-2, RAJAHMUNDRY
ITA 33/VIZ/2026[2021-22]Status: DisposedITAT VisakhapatnamAY 2021-22
SUJIN KUMAR ANAGANI,USA vs ACIT, INTERNATIONAL TAXATION, VISAKHAPATNAM
ITA 271/VIZ/2026[2020-21]Status: DisposedITAT VisakhapatnamAY 2020-21
MEESALA SATYA VARALAKSHMI,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-2(1), VISAKHAPATNAM
ITA 250/VIZ/2026[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
JAGAN MOHAN RAO ALURI,GUNTUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR., GUNTUR
ITA 200/VIZ/2026[2019-20]Status: DisposedITAT VisakhapatnamAY 2019-20
KRISHNA MOHAN POTLURI,HYDERABAD vs THE ACIT, CENTRAL CIRCLE, VIJAYAWADA
ITA 102/VIZ/2026[2019-20]Status: DisposedITAT VisakhapatnamAY 2019-20
KRISHNA MOHAN POTLURI,HYDERABAD vs THE ACIT, CENTRAL CIRCLE, VIJAYAWADA
ITA 101/VIZ/2026[2019-20]Status: DisposedITAT VisakhapatnamAY 2019-20
TBR INFRA PVT LTD,WEST GODAVARI vs DCIT, CIRCLE-1, RAJAHMUNDRY
ITA 739/VIZ/2025[2023-24]Status: DisposedITAT VisakhapatnamAY 2023-24
VENKATA SIVA PRASAD RAVUVARI,CHIRALA vs INCOME-TAX OFFICER, WARD-1, CHIRALA
ITA 539/VIZ/2025[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
VENKATA SIVA PRASAD RAVUVARI,CHIRALA vs INCOME-TAX OFFICER, WARD-1, CHIRALA
ITA 538/VIZ/2025[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
VENKATA SIVA PRASAD RAVUVARI,CHIRALA vs INCOME-TAX OFFICER, WARD-1, CHIRALA
ITA 537/VIZ/2025[2014-15]Status: DisposedITAT VisakhapatnamAY 2014-15
VENKATA SIVA PRASAD RAVUVARI,CHIRALA vs INCOME-TAX OFFICER, WARD-1, CHIRALA
ITA 536/VIZ/2025[2014-15]Status: DisposedITAT VisakhapatnamAY 2014-15
DIOCESE OF JABALPUR CHURCH OF NORTH INDIA,JABALPUR vs ANOOP SINGH, CIT EXEMP, BHOPAL
ITA 885/IND/2026[NA]Status: DisposedITAT Indore
JOINT COMMISSIONER OF INCOME TAX (IN-SITU), JAIPUR vs GAURAV SHARMA, JAIPUR
ITA 692/JPR/2026[2024-25]Status: DisposedITAT JaipurAY 2024-25
INDIRA GANDHI PANCHYATI RAJ & GRAMIN VIKAS SANSTHAN,JAIPUR vs EXEMPTION WARD 1, JAIPUR
ITA 41/JPR/2026[2017-18]Status: DisposedITAT JaipurAY 2017-18
INDIRA GANDHI PANCHYATI RAJ & GRAMIN VIKAS SANSTHAN,JAIPUR vs EXEMPTION WARD 1, JAIPUR
ITA 40/JPR/2026[2018-19]Status: DisposedITAT JaipurAY 2018-19
ANITA KANWAR,JAIPUR vs INCOME TAX OFFICER WD 7(1), JAIPUR
ITA 347/JPR/2026[2019-20]Status: DisposedITAT JaipurAY 2019-20
MAHILA PUNARWAS SAMOOH SAMITI,JAIPUR vs EXEMPTION WARD 1, JAIPUR, JAIPUR
ITA 302/JPR/2026[2023-24]Status: DisposedITAT JaipurAY 2023-24
GAGANDEEP SINGH LUTHRA,MOHALI, PUNJAB vs ITO, WARD 6(4), CHANDIGARH, MOHALI
ITA 939/CHANDI/2026[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
TIKA RAM EDUCATION SOCIETY,HARYANA vs CIT (EXEMPTIONS), CHANDIGARH, CHANDIGARH
ITA 722/CHANDI/2026[2026-27]Status: DisposedITAT ChandigarhAY 2026-27
TIKA RAM EDUCATION SOCIETY,HARYANA vs CIT (EXEMPTIONS), CHANDIGARH, CHANDIGARH
ITA 721/CHANDI/2026[2026-27]Status: DisposedITAT ChandigarhAY 2026-27
GURDWARA COMMITTEE PATSHAHI 10,CHANDIGARH vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 460/CHANDI/2026[2025-26]Status: DisposedITAT ChandigarhAY 2025-26
SHETH H.P. ARTS AND S.M. COMMERCE COLLEGE,TALOD vs THE ITO, WARD- 4, HIMATNAGAR
ITA 799/AHD/2026[2015-2016]Status: DisposedITAT AhmedabadAY 2015-2016
PRASHANTKUMAR CHIMANLAL PATEL,MEHSANA,GUJARAT vs ITO,INT TAX-WARD 2, AHMEDABAD
ITA 756/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
AJITHA CHANDRAMOHAN NAIR,AHMEDABAD vs ITO, WARD 7(2)(1), AHMEDABAD, AHMEDABAD
ITA 750/AHD/2026[2021-22]Status: DisposedITAT AhmedabadAY 2021-22
AJITHA CHANDRAMOHAN NAIR,AHMEDABAD vs ITO, WARD 7(2)(1), AHMEDABAD, AHMEDABAD
ITA 749/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
MOHMED SAFI ABDULREHMAN SHEIKH,VADODARA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1), VADODARA
ITA 722/AHD/2026[2018-2019]Status: DisposedITAT AhmedabadAY 2018-2019