Recent Judgments

Latest ITAT tax tribunal orders across all benches.(372,250 total)

ANNAPA RAVASAHEB PARIT,ABDUL LAT vs ITO WARD 1, ICHALKARANJI

ITA 1277/PUN/2026[2024-25]Status: DisposedITAT PuneAY 2024-25
13/8/2026

ANNAPURNA MAHILA CO OPERATIVE CREDIT SOCIETY LIMITED,PUNE vs INCOME TAX OFFICER WARD 2(2), PUNE

ITA 3208/PUN/2025[2018-19]Status: DisposedITAT PuneAY 2018-19
13/8/2026

JANASEVA SAHAKARI BANK LIMITED,PUNE vs INCOME TAX OFFICER CIRCLE 7, PUNE

ITA 3159/PUN/2025[2020-21]Status: DisposedITAT PuneAY 2020-21
13/8/2026

SANT NAMDEO NAGRI SAHKARI PAT SANSTHA MARYADIT HINGOLI,HINGOLI vs CIT (A), AURANGABAD

ITA 3038/PUN/2025[2017-2018]Status: DisposedITAT PuneAY 2017-2018
13/8/2026

DY COMMISSIONER OF INCOME TAX, CIRCLE-8, AKURDI, PUNE vs BAJAJ FINSERV DIRECT LIMITED, PUNE

ITA 2182/PUN/2025[2022-23]Status: DisposedITAT PuneAY 2022-23
13/8/2026

DY. COMMISSIONER OF INOCME TAX, CIRCLE-8, AKURDI, PUNE vs BAJAJ FINSERV DIRECT LIMITED, PUNE

ITA 2181/PUN/2025[2020-21]Status: DisposedITAT PuneAY 2020-21
13/8/2026

DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE, PUNE vs CAPGEMINI TECHNOLOGY SERVICES INDIA LIMITED(PREVIOUS KNOWN AS ARICENT TECHNOLOGIES HOLDINGS) LTD.), PUNE

ITA 2043/PUN/2025[2018-19]Status: DisposedITAT PuneAY 2018-19
13/8/2026

INCOME TAX OFFICER, JALNA vs ASTLAXMI RE LOLLS JALNA PRIVATE LIMITED, JALNA

ITA 1736/PUN/2025[2015-16]Status: DisposedITAT PuneAY 2015-16
13/8/2026

MAHUA PAUL,SILIGURI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, NEW DELHI

ITA 881/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
13/8/2026

NAZIR AHMED,KOLKATA vs ACIT CIRCLE 32 KOLKATA, KOLKATA

ITA 807/KOL/2026[2017-18]Status: DisposedITAT KolkataAY 2017-18
13/8/2026

GOODWILL TEA & INDUSTRIES LIMITED,JALPAIGURI, WEST BENGAL vs ACIT, CIRCLE-1(1), JALPAIGURI

ITA 682/KOL/2026[2020-21]Status: DisposedITAT KolkataAY 2020-21
13/8/2026

SANKAR GUHA,KHAMARCHANDI, HARIPAL vs INCOME TAX OFFICER, WARD - 23(1) HOOGHLY, ROOPMA MAHAL, KHADINA MORE, STATION ROAD

ITA 2160/KOL/2026[2017-18]Status: DisposedITAT KolkataAY 2017-18
13/8/2026

SWABHUMI COMMUNITY FOUNDATION,KOLKATA vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), KOLKATA

ITA 2046/KOL/2026[2022-23]Status: DisposedITAT KolkataAY 2022-23
13/8/2026

SLS TELECOM PVT. LTD.,KOLKATA vs ITO, WARD 10(2), KOLKATA, KOLKATA

ITA 1465/KOL/2026[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
13/8/2026

YOGESH TIBREWAL,KOLKATA vs I.T.O.,WARD-29(1), KOLKATA

ITA 2875/KOL/2025[2014-15]Status: DisposedITAT KolkataAY 2014-15
13/8/2026

ALLIANCE BOOKS SUPPLIERS PVT. LTD.,COOCHBEHAR vs ACIT, CIRCLE 2(1), JALPAIGURI

ITA 2747/KOL/2025[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
13/8/2026

NIMCHA COLLIERY EMPLOYEES COOPERATIVE CREDIT SOCIETY LIMITED,ASANSOL vs INCOME TAX OFFICER, WARD-1(1), ASANSOL

ITA 1835/KOL/2025[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
13/8/2026

M/S. STAR TRAVEL,KOLKATA vs I.T.O., WARD - 50(3), KOLKATA

ITA 1712/KOL/2025[2005-2006]Status: DisposedITAT KolkataAY 2005-2006
13/8/2026

NARAYANI UDYOG PRIVATE LIMITED,KOLKATA vs ITO, WARD 10(2), KOLKATA

ITA 1237/KOL/2025[2014-2015]Status: DisposedITAT KolkataAY 2014-2015
13/8/2026

SULTAN BATCHA MUBARAK ALI,THANJAVUR vs ITO, WARD-1, THIRUVARUR

ITA 604/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
13/8/2026

SULTAN BATCHA MUBARAK ALI,THIRUVARUR vs ITO, WARD-1, THIRUVARUR

ITA 603/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
13/8/2026

VNC PROPERTY DEVELOPERS,CHENNAI vs ITO, NCW-8(2), CHENNAI

ITA 2695/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
13/8/2026

SARAVANAKUMAR CHITRADEVI,ERODE vs ASSESSING OFFICER, CIRCLE

ITA 2156/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
13/8/2026

KATHIRVEL RAVIKUMAR,KANCHIPURAM vs ITO, NCW-22(4), TAMBARAM

ITA 1148/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
13/8/2026

M/S. LUCAS INDIAN SERVICE LTD.,CHENNAI vs DCIT, CORP. CIRLCE-4(1), CHENNAI

ITA 1132/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
13/8/2026

M/S. LUCAS INDIAN SERVICE LTD.,CHENNAI vs DCIT, CORPORATE CIRCLE-4(1), CHENNAI

ITA 1131/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
13/8/2026

PADMAVATHI JEGADEESAN,TRICHY vs INCOME TAX OFFICER, WARD 2(1), TRICHY

ITA 3682/CHNY/2025[2020-21]Status: DisposedITAT ChennaiAY 2020-21
13/8/2026

DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs MAGICK WOODS EXPORTS PRIVATE LIMITED, KANCHEEPURAM

ITA 3377/CHNY/2025[2018-19]Status: DisposedITAT ChennaiAY 2018-19
13/8/2026

PUJAR JAYANNA,DAVANGERE vs ITO WARD 1 DAVANGERE, DAVANGERE

ITA 2546/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
13/8/2026

PRASANNA,MANGALORE vs ITO WARD 1(1) MANGALORE, MANGALORE

ITA 2408/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
13/8/2026