Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,250 total)
MANDYA JADERUDRASWAMY RAJESH,MYSURU, KARNATAKA vs ITO WARD-2(4), MYSURU, MYSURU, KARNATAKA
ITA 2351/BANG/2026[2021-22]Status: DisposedITAT BangaloreAY 2021-22
MANDYA JADERUDRASWAMY RAJESH,MYSURU, KARNATAKA vs ITO WARD-2(4), MYSURU, MYSURU, KARNATAKA
ITA 2350/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
MARALAVADI LINGASETTY KYATHASETTY,MYSURU, KARNATAKA vs ITO, WARD 1(1), MYSORE, MYSURU, KARNATAKA
ITA 2312/BANG/2026[2021-22]Status: DisposedITAT BangaloreAY 2021-22
MARALAVADI LINGASETTY KYATHASETTY,MYSURU, KARNATAKA vs ITO, WARD 1(1), MYSORE, MYSURU, KARNATAKA
ITA 2311/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
MALUR NANJAIAH GAYATHRI,BANGALORE vs ITO WARD-2(1)(1) BLR, BANGALORE
ITA 1980/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
SADANANDA GUMAGODU BHASKAR,HONNESARA vs ITO WARD 1 & TPS, SHIMOGA, SHIMOGA
ITA 1537/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
B.M. SUBBANNA,BANGALORE vs DCIT,CENTRAL CIRCLE-1(1) BANGALORE, BENGALURU
ITA 1043/BANG/2026[2015-16]Status: DisposedITAT BangaloreAY 2015-16
SAUNSHI URBAN C-OP CREDIT SOCIETY LIMITED,SAUNSHI vs INCOME TAX OFFICER, WARD-1(1), HUBLI
ITA 957/BANG/2025[2015-16]Status: DisposedITAT BangaloreAY 2015-16
SAUNSHI URBAN C-OP CREDIT SOCIETY LIMITED,SAUNSHI vs INCOME TAX OFFICER, WARD-1(1), HUBLI
ITA 956/BANG/2025[2014-15]Status: DisposedITAT BangaloreAY 2014-15
PALLIPUZHA MANZIL ABDUL BASHIR,MANGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), MANGALURU
ITA 1892/BANG/2025[2014-15]Status: DisposedITAT BangaloreAY 2014-15
MARALBID PAWAN KUMAR,RAICHUR vs INCOME TAX OFFICER, WARD-1, RAICHUR
ITA 1646/BANG/2025[2015-16]Status: DisposedITAT BangaloreAY 2015-16
PRADEEP KOTHARI,BANGLORE vs ITO,WARD-2(2)(1), BANGLORE, BENGALURU
ITA 2388/BANG/2024[2014-15]Status: DisposedITAT BangaloreAY 2014-15
M/S. SOHAM ESTATES,MUMBAI vs DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -1, THANE
ITA 818/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
RALLIS INDIA LIMITED,MUMBAI vs ASST. COMMISSIONER OF INCOME-TAX 8(1)(1), MUMBAI
ITA 8035/MUM/2026[2023-2024]Status: DisposedITAT MumbaiAY 2023-2024
SYMPHONY CHS LTD,MUMBAI vs ADDL/JCIT (A)-3, BENGALURU
ITA 7102/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
SYMPHONY CHS LTD,MUMBAI vs ADDL/JCIT (A)-3, BENGALURU
ITA 6781/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
THE ENTERPRISES CO-OP PREMISES SOCITEY LTD,MUMBAI vs WARD 22(3)(6), MUMBAI, PIRAMAL CHAMBER, MUMBAI
ITA 6059/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
SAFAHAD YAR MOHAMMED SHAIKH,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 5999/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
ATMASHREYA CHARITABLE TRUST,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 5360/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SHREE SHYAM SATSANG SAMITI,GOREGAON vs CIT (EXEMPTIONS), MUMBAI
ITA 5160/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
MANAV DEVELOPERS,MUMBAI vs INCOME TAX OFFICER -WARD-42(1)(3), MUMBAI, MUMBAI
ITA 4964/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
MANAV DEVELOPERS,MUMBAI vs INCOME TAX OFFICER-WARD-42(1)(3), MUMBAI, MUMBAI
ITA 4963/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
MANAV DEVELOPERS,MUMBAI vs INCOME TAX OFFICER-WD-42(1)(3),MUMBAI., MUMBAI
ITA 4962/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
MANAV DEVELOPERS,MUMBAI vs INCOME TAX OFFICER -WARD -42(1)(3), MUMBAI, MUMBAI
ITA 4961/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
MONEY MAGNUM NEST PRIVATE LIMITED,MAHARASHTRA vs CIRCLE 14(1)(1), MUMBAI, MAHARASHTRA
ITA 4898/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
INTERACTIVE TELEVISION PRIVATE LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX - CIRCLE 16(1), MUMBAI
ITA 4862/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
SHREE SAI KRUPA SAHKARI PATSANSTHA MARYADIT,MUMBAI vs INCOME TAX OFFICER - 27(3)(1), MUMBAI, MUMBAI
ITA 4844/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
OWENS CORNING INDIA PRIVATE LIMITED,MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX, MUMBAI-6, MUMBAI
ITA 4425/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
OWENS-CORNING (INDIA) PRIVATE LIMITED,MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX, MUMBAI-6, AAYAKAR BHAVAN, MUMBAI
ITA 4424/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
SUBRAMANIAN RAMASWAMY IYER,MUMBAI vs I.T.O WARD (3)(4), THANE, THANE, MUMBAI
ITA 4247/MUM/2026[2016-2017]Status: DisposedITAT MumbaiAY 2016-2017