Recent Judgments

Latest ITAT tax tribunal orders across all benches.(372,241 total)

MARUTI PAPERS PRIVATE LIMITED,UTTAR PRADESH vs ACIT, CIR 3(1)(1), UTTAR PRADESH

ITA 1871/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
14/8/2026

RAM AVTAR GUPTA,KARNAL vs INCOME TAX OFFICER, KARNAL HARYANA

ITA 8629/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
14/8/2026

GARNET VENEER AND DECORS LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.

ITA 7226/DEL/2025[2020-2021]Status: DisposedITAT DelhiAY 2020-2021
14/8/2026

BABOO RAM HARI CHAND,DELHI vs DCIT, CENTRAL CIRCLE-29, DELHI

ITA 3602/DEL/2025[2020-21]Status: DisposedITAT DelhiAY 2020-21
14/8/2026

B H TRADING CO,DELHI vs DCIT, CENTRAL CIRCLE-29, DELHI

ITA 3601/DEL/2025[2020-21]Status: DisposedITAT DelhiAY 2020-21
14/8/2026

ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs YASHITA FINANCE PRIVATE LIMITED, DELHI

ITA 2760/DEL/2024[2012-13]Status: DisposedITAT DelhiAY 2012-13
14/8/2026

THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 4(3)(1) vs M/S KAYPEE ELECTRONICS AND ASSOCIATES PVT LTD

WA/960/2026ITAT Karnataka
13/8/2026

SRI AJITH RAMACHANDRA, vs INCOME TAX OFFICER WARD 1,

WP/23584/2026ITAT Karnataka
13/8/2026

SRI BHAGYAMMA vs INCOME TAX OFFICER

WP/23876/2026ITAT Karnataka
13/8/2026

SANDESH RATHI (HUF) vs INCOME TAX OFFICER

CW/9726/2024ITAT Rajasthan
13/8/2026

AUDI AUTOMOBILES vs COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX INDORE

C.A. No.-010504-010506 - 2017ITAT SC

HON'BLE MR. JUSTICE J.B. PARDIWALA HON'BLE MR. JUSTICE K. VINOD CHANDRAN

13/8/2026

RAGHU MADEVA PATEL,NAVI MUMBAI vs ACIT, CENTRAL CIRCLE-2, THANE, THANE

ITSSA 3251/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
13/8/2026

RAGHU MADEVA PATEL,NAVI MUMBAI vs ACIT, CENTRAL CIRCLE-2, THANE, THANE

ITSSA 3250/MUM/2025[2015-16]Status: DisposedITAT MumbaiAY 2015-16
13/8/2026

ABHISHEK TRIPATHI,KANPUR vs INCOME TAX OFFICER, KANPUR

ITA 749/LKW/2026[2020-21]Status: DisposedITAT LucknowAY 2020-21
13/8/2026

SUNDER MEDICAL STORE,LAKHIMPUR KHERI vs ITO-3(4), LAKHIMPUR

ITA 205/LKW/2026[2018-19]Status: DisposedITAT LucknowAY 2018-19
13/8/2026

MOHD. KAMIL S/O JAMALUDDIN,BAREILLY vs AO, NFAC, NFAC

ITA 865/LKW/2025[2020-21]Status: DisposedITAT LucknowAY 2020-21
13/8/2026

MASOOD AHMAD KHAN,SIDDHARTHNAGAR vs ITO SIDDHARTH NAGAR , BASTI

ITA 116/LKW/2025[2016-17]Status: DisposedITAT LucknowAY 2016-17
13/8/2026

VIDYA BHAWAN VIDYA BANDHU SANSTHAN,UDAIPUR vs INCOME TAX OFFICER ( EXEMPTION), UDAIPUR

ITA 987/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
13/8/2026

VIDYA BHAWAN VIDYA BANDHU SANSTHAN,UDAIPUR vs INCOME TAX OFFICER (EXEMPTION), UDIAPUR

ITA 986/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
13/8/2026

SHRI KRISHNA GAUSHALA SAMITI, AMARPURA,PALI vs CIT(E), JAIPUR, JAIPUR

ITA 974/JODH/2026[NA]Status: DisposedITAT Jodhpur
13/8/2026

SHRI KRISHNA GO SEWA SAMITI, GUDA BACHARAJ,PALI vs CIT(E), JAIPUR, JAIPUR

ITA 951/JODH/2026[NA]Status: DisposedITAT Jodhpur
13/8/2026

SHRI KRISHNA GO SEWA SAMITI, GUDA BACHARAJ,PALI vs CIT(E), JAIPUR, JAIPUR

ITA 950/JODH/2026[NA]Status: DisposedITAT Jodhpur
13/8/2026

BHARTIYA SEWA SAMAJ,BIKANER vs INCOME TAX OFFICER (EXEMPTION), JODHPUR

ITA 919/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
13/8/2026

SHREE MAHAVEER SWAMI PANCHSIKHRI JINALYA TRUST,JALORE vs CIT(E), JAIPUR, JAIPUR

ITA 888/JODH/2026[NA]Status: DisposedITAT Jodhpur
13/8/2026

ALAWAMATA VIKAS SAMITI,DUNGLA vs CIT EXEMPTION, LAL KOTHI, TONK ROAD, JAIPUR

ITA 881/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
13/8/2026

VEERA DEVI RAMCHANDRA JHANWAR CHAIRITABLE TRUST NOKHA MANDI BIKANER,BIKANER vs ITO EXEMPTION, JODHPUR

ITA 868/JODH/2026[Not Applicable]Status: DisposedITAT Jodhpur
13/8/2026

VEERA DEVI RAMCHANDRA JHANWAR CHAIRITABLE TRUST NOKHA MANDI BIKANER,BIKANER vs ITO EXEMPTION, JODHPUR

ITA 867/JODH/2026[Not Applicable]Status: DisposedITAT Jodhpur
13/8/2026

SATGURU PUBLIC SHIKSHA SAMITI,NAGAUR vs CIT EXEMPTION, JAIPUR

ITA 865/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
13/8/2026

SATGURU PUBLIC SHIKSHA SAMITI,NAGAUR vs CIT EXEMPTION, JAIPUR

ITA 864/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
13/8/2026

HOLY ANGEL SOCIETY,HOLY ANGEL SOCIETY vs CIT(E), JAIPUR, JAIPUR

ITA 859/JODH/2026[NA]Status: DisposedITAT Jodhpur
13/8/2026