Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,010 total)
VIKRANT MARKETING,MUMBAI vs DCIT-CENT-CIR 8(3), MUMBAI
ITA 5171/MUM/2024[A.Y 2010-11]Status: DisposedITAT Mumbai
VIKRANT MARKETING,MUMBAI vs DCIT-CENT-CIR 8(3), MUMBAI
ITA 5168/MUM/2024[A.Y 2011-12]Status: DisposedITAT Mumbai
VIKRANT MARKETING,MUMBAI vs DCIT-CENT-CIR 8(3), MUMBAI
ITA 5167/MUM/2024[A.Y 2012-13]Status: DisposedITAT Mumbai
VIKRANT MARKETING,MUMBAI vs DCIT-CENT-CIR 8(3), MUMBAI
ITA 5163/MUM/2024[A.Y 2013-14]Status: DisposedITAT Mumbai
VIKRANT MARKETING,MUMBAI vs DCIT-CENT-CIR 8(3), MUMBAI
ITA 5162/MUM/2024[A.Y 2014-15]Status: DisposedITAT Mumbai
BLOOMBERG LP,MUMBAI vs ADDL DIT IT (IT) RG 3, MUMBAI
ITA 5530/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
BLOOMBERG LP,MUMBAI vs ADDL DIT IT (IT) RG 3, MUMBAI
ITA 5529/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
D.C.I.T. CIRCLE 3(3), MUMBAI vs RBS BUSINESS SERVICES P. LTD., MUMBAI
ITA 4467/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
RBS BUSINESS SERVICES P.LTD,MUMBAI vs DCIT CIR 3(3), MUMBAI
ITA 4306/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
INCOME TAX OFFICER, DELHI vs ROMA JAIN, DELHI
ITA 7796/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
MOHINI,BIJNORE vs INCOME TAX OFFICER, BIJBORE
ITA 650/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
SHYAM LAL YADAV,GURGAON vs INCOME TAX OFFICER, GURUGRAM
ITA 6408/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
NEERAJ RASTOGI,MORADABAD vs ACIT -1, MORADABAD
ITA 6318/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
NEERAJ RASTOGI,MORADABAD vs ACIT-1, MORADABAD
ITA 6317/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
NEERAJ RASTOGI,MORADABAD vs ACIT -1, MORADABAD
ITA 6316/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
PARUL SETH KHANNA,NCT DELHI vs ITO WARD 54 (4), DELHI
ITA 5849/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
PARUL SETH KHANNA,DELHI vs ITO WARD 54 (4), DELHI
ITA 5848/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
MAHARASHTRA FOODS PROCESSING AND COLD STORAGE,MAHARASHTRA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 26, NEW DELHI
ITA 5784/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
MAHARASHTRA FOODS PROCESSING & COLD STORAGE,MAHARASHTRA vs DEPUTY COMMISIONER OF INCOME TAX, CENTRAL CIRCLE-26, NEW DELHI
ITA 5783/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
CONSUMER ONLINE FOUNDATION,HYDERABAD vs WARD EXEMPTION 1(3), DELHI, DELHI
ITA 5374/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
CONSUMER ONLINE FOUNDATION,HYDERABAD vs WARD EXEMPTION 1(3), DELHI
ITA 5373/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
HARPREET SINGH DHIR,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 70(1), NEW DELHI
ITA 5063/DEL/2026[2020-2021]Status: DisposedITAT DelhiAY 2020-2021
ZYGONET SOLUTIONS PRIVATE LIMITED,ROHINI, DELHI vs DCIT, CENTRAL CIRCLE 25, JHANDEWALA EXT, NEW DELHI
ITA 4940/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
ASHISH GUPTA,DELHI vs ITO WARD 44(6), DELHI
ITA 4835/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
BASANT KUMAR PANDEY,BAREILLY vs COMMISSIONER OF INCOME TAX (APPEALS), DELHI
ITA 3223/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
BASANT KUMAR PANDEY,BAREILLY vs COMMISSIONER OF INCOME TAX APPEALS, DELHI
ITA 3222/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
SHIPRA SRISTHI APARTMENT OWNERS ASSOCIATION,GHAZIABAD vs ASSESSMENT UNIT, GHAZIABAD
ITA 3215/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
MERATASK ENTERPRIES PVT LTD,DELHI vs DCIT, CC-26, ARA CENTRE, JHANDEWALAN DELHI
ITA 3200/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
SWAMI ATMA RAM LAKSHYA SANSTHAN,DELHI vs CIT (EXEMPTION), DELHI
ITA 2533/DEL/2026[NA]Status: DisposedITAT Delhi
MARUTI PAPERS PRIVATE LIMITED,UTTAR PRADESH vs ACIT, CIR-3(1)(1), MZR, UTTAR PRADESH
ITA 1872/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18