INCOME TAX OFFICER, DELHI vs. ROMA JAIN, DELHI
In favour of the assessee: the Revenue's appeal was dismissed. From the AI summary of this appeal.
What did the Tribunal hold?
The Tribunal allowed the Revenue's application to withdraw the appeal. The appeal was dismissed as withdrawn.
What were the facts?
The Revenue filed an appeal against an order of the CIT(A)/NFAC for AY 2015-16. Subsequently, the Revenue filed an application to withdraw the appeal.
What were the issues?
Whether the Revenue can withdraw an appeal filed before the ITAT.
AI-generated summary — verify with the full judgment below
Income Tax Appellate Tribunal, DELHI BENCH: ‘E’ NEW DELHI
Before: SH. MAHAVIR SINGH & SH. KRINWANT SAHAY
IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘E’ NEW DELHI BEFORE SH. MAHAVIR SINGH, VICE PRESIDENT AND SH. KRINWANT SAHAY, ACCOUNTANT MEMBER
I.T A. No.7796/Del/2026 (A.Y 2015-16) ITO Roma Jain C-1/3D-1, 910, E-2 Block, Vs. Model Town III, Civic Centre, New Delhi New Delhi PAN No. AHEPG5539M
Appellant by: Sh. Balkishan Gopal, SR. DR Respondent by : None
Date of Hearing 14.08.2026 Date of Pronouncement 14.08.2026
ORDER PER KRINWANT SAHAY AM
Appeal in this case has been filed by the Revenue against the order dated 05.06.2025 passed by the CIT(A)/NFAC, Delhi for the A.Y. 2015-16. 2. A withdrawal application dated 05.08.2026 has been filed by the revenue to withdraw the appeal No. 7796/Del/2026. Through its 1 | P a g e
application the Revenue has intimated that inadvertently the duplicate appeal was filed because in the same case another ITA No.7515/Del/2026 has already been filed.
After going through this application and hearing of the Ld. DR the Revenue is allowed to withdraw the appeal and the above said appeal is dismissed as withdrawn.
In the result, the appeal filed by the revenue is dismissed as withdrawn. Order pronounced in the open Court on 14.08.2026.
Sd/- Sd/-
(MAHAVIR SINGH) (KRINWANT SAHAY) VICE PRESIDENT ACCOUNTANT MEMBER Dated :17/08/2026 *Neha Sr. PS* Copy forwarded to : 1. Appellant 2. Respondent 3. CIT 4. CIT (Appeals) 5. DR: ITAT
ASSISTANT REGISTRAR ITAT NEW DELHI
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