Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,518 total)
BHASKAR MOLAGAMUDI,TIRUPATHI vs ITO, WARD-1(3), TIRUPATHI
ITA 1247/HYD/2026[2019-20]Status: DisposedITAT HyderabadAY 2019-20
BHASKAR MOLAGAMUDI,TIRUPATHI vs ITO, WARD -1(3), TIRUPATHI
ITA 1246/HYD/2026[2018-19]Status: DisposedITAT HyderabadAY 2018-19
LAXMAN PASNUR,WARANGAL vs ITO, WARD-1, WARANGAL
ITA 1129/HYD/2026[2015-16]Status: DisposedITAT HyderabadAY 2015-16
THE PYRAMID SPIRITUAL TRUST (HYDERABAD),HYDERABAD vs ITO, EXEMPTION WARD - 1(3), HYDERABAD
ITA 1010/HYD/2026[2022-23]Status: DisposedITAT HyderabadAY 2022-23
SARITHA KETHIRI,WARANGAL vs ITO, WARD -1, WARANGAL
ITA 2410/HYD/2025[2022-23]Status: DisposedITAT HyderabadAY 2022-23
MALYADRI CHINTHALAPALLI,SANGAREDDY vs ITO, WARD 1, SANGAREDDY
ITA 2342/HYD/2025[2016-17]Status: DisposedITAT HyderabadAY 2016-17
SHIVASHANKAR THOTA,HYDERABAD vs DCIT, CIRCLE -12(1), HYDERABAD
ITA 2338/HYD/2025[2016-17]Status: DisposedITAT HyderabadAY 2016-17
SHIVASHANKAR THOTA,HYDERABAD vs DCIT, CIRCLE -12(1), HYDERABAD
ITA 2337/HYD/2025[2016-17]Status: DisposedITAT HyderabadAY 2016-17
GORLAS INFRASTRUCTURE PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE-2(1), HYDERABAD
ITA 2313/HYD/2025[2017-18]Status: DisposedITAT HyderabadAY 2017-18
ARISTOTLE EDUCATIONAL SOCIETY,HYDERABAD vs ITO, WARD-1(1), HYDERABAD
ITA 1920/HYD/2025[2024-25]Status: DisposedITAT HyderabadAY 2024-25
NUKARAPU SURYA PRAKASA RAO,HYDERABAD vs DCIT, CIRCLE-3(2), HYDERABAD
ITA 1796/HYD/2025[2007-08]Status: DisposedITAT HyderabadAY 2007-08
VADICHERLA NAVEEN REDDY,HYDERABAD vs ITO, WARD-8(1), HYDERABAD
ITA 1020/HYD/2025[2017-18]Status: DisposedITAT HyderabadAY 2017-18
MARRI USHA,USA vs ACIT, INT-TAX-1, HYDERABAD
ITA 60/HYD/2024[2017-18]Status: DisposedITAT HyderabadAY 2017-18
RANI MITRA,KOLKATA vs JAO, WARD 50(1), KOLKATA
ITA 794/KOL/2026[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
RANI MITRA,KOLKATA vs JAO, WARD 50(1), KOLKATA
ITA 793/KOL/2026[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
INCOME TAX OFFICER, WARD -1(1), JALPAIGURI, JALPAIGURI vs ARPITA AMEET PATHAK, MUMBAI
ITA 674/KOL/2026[2016-17]Status: DisposedITAT KolkataAY 2016-17
MOHAN BROTHERS (DRINKS) PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 11(1), KOLKATA
ITA 601/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
MOHAN BROTHERS (DRINKS) PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 11(1), KOLKATA
ITA 600/KOL/2026[2014-2015]Status: DisposedITAT KolkataAY 2014-2015
SHIV SHANKER BANKA,KOLKATA vs INCOME TAX OFFICER - WARD 5(1)/ KOLKATA, KOLKATA
ITA 342/KOL/2026[2023-24]Status: DisposedITAT KolkataAY 2023-24
LAGAN BARTER PVT. LTD.,KOLKATA vs I.T.O., WARD - 2(1), KOLKATA
ITA 317/KOL/2026[2018-2019]Status: HeardITAT KolkataAY 2018-2019
LAGAN BARTER PVT. LTD.,KOLKATA vs I.T.O., WARD - 2(1), KOLKATA
ITA 316/KOL/2026[2018-2019]Status: HeardITAT KolkataAY 2018-2019
VINOD MUNDRA,GANGTOK, SIKKIM vs I.T.O., WARD - 3(1), GANGTOK, SIKKIM
ITA 2390/KOL/2026[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
VINOD MUNDRA,SIKKIM vs I.T.O., WARD - 3(1), GANGTOK, SIKKIM
ITA 2389/KOL/2026[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
VINOD MUNDRA,SIKKIM vs I.T.O., WARD - 3(1), GANGTOK, SIKKIM
ITA 2388/KOL/2026[2014-2015]Status: DisposedITAT KolkataAY 2014-2015
VINOD MUNDRA,EAST SIKKIM, GANGTOK vs I.T.O., WARD - 3(1), GANGTOK
ITA 2387/KOL/2026[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
MANOJ KUMAR PANDEY,LINGMOO vs ITO, WARD 3(1), GANGTOK, GANGTOK
ITA 2313/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
FROSTEES INDIA PVT. LTD.,NORTH TWENTY FOUR PARGANAS vs D.C.I.T., CIRCLE - 11(1), KOLKATA
ITA 2204/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
ANDAMAN SUNNI MUSLIM JAMAETH,WIMBERLYGUNJ vs C.I.T., (EXEMPTION), KOLKATA
ITA 1965/KOL/2026[2026-27]Status: DisposedITAT KolkataAY 2026-27
M/S. TIRUPATI COMMODITIES PVT. LTD.,KOLKATA vs I.T.O., WARD - 3(1), KOLKATA
ITA 196/KOL/2026[2017-2018]Status: HeardITAT KolkataAY 2017-2018
ANIRBAN ASIM KUNDU,MUMBAI vs ACIT, CIRCLE 1(1), KOLKATA, KOLKATA
ITA 1912/KOL/2026[2016-17]Status: DisposedITAT KolkataAY 2016-17